COURT ARCHIVE

Delhi High Court judgments

1,25,249 judgments · page 5,316 of 6,263

High Courts26 Jul 2001

Kalyan Khari Vs State (NCT of Delhi) and Others

Delhi High Court · (2002) CriLJ 176 : (2001) 93 DLT 183 : (2001) 60 DRJ 81 : (2001) 4 RCR(Criminal) 299

Criminal Procedure Code, 1973 (CrPC) — Section 110Delhi Police Act, 1978 — Section 47, 50, 51Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341

High Courts26 Jul 2001Allowed

Smt. Dhanno Vs Union of India and another

Delhi High Court · (2001) CriLJ 4119 : (2001) 93 DLT 218 : (2001) 59 DRJ 764 : (2002) 1 RCR(Civil) 306 : (2002) 1 RCR(Criminal) 292

Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 302, 304, 34

High Courts26 Jul 2001Allowed

Jagdish Chander Anand Vs M/s. Madan Babu and Co. and another

Delhi High Court · (2001) 94 DLT 20 : (2001) 60 DRJ 141

Constitution of India, 1950 — Article 32Industrial Disputes Act, 1947 — Section 25

High Courts26 Jul 2001

Shri Karamjit Singh Gahunia and Others Vs M/s. Dalmia Industries Ltd.

Delhi High Court · (2001) 59 DRJ 768

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(1), 151Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1), 16, 22, 22(1)

High Courts25 Jul 2001

Smt. Indira Rai Vs IAF Educational and Cultural Society and another

Delhi High Court · (2001) 94 DLT 282

Arbitration Act, 1940 — Section 20

High Courts25 Jul 2001Dismissed

Mr. Ashish Tiwari Vs Steel Authority of India and others

Delhi High Court · (2001) 60 DRJ 475

High Courts25 Jul 2001

Nirbhay Kant Jha Vs State

Delhi High Court · (2001) 60 DRJ 453

Arms Act, 1959 — Section 25, 27

High Courts25 Jul 2001

M/s. Anand Synthetics Vs M/s. Anand Synthetics Employees Union

Delhi High Court · (2001) 07 DEL CK 0152

Companies Act, 1956 — Section 433

High Courts25 Jul 2001

Union of India (UOI) Vs Virendra Sharma

Delhi High Court · (2002) 142 ELT 305

Criminal Procedure Code, 1973 (CrPC) — Section 482

High Courts25 Jul 2001Allowed

Haseena Begum Vs State

Delhi High Court · (2002) 79 ECC 546

High Courts25 Jul 2001

M/s. Shri Mahila Griha Udyog Lijjat Papad Vs The LT Governor, NCT of Delhi

Delhi High Court · (2001) 93 DLT 91 : (2001) 60 DRJ 127

Delhi Sales Tax Act, 1975 — Section 71Delhi Sales Tax Rules, 1975 — Rule 11

High Courts25 Jul 2001

Heritage and Culture Forum Vs Union of India and Others

Delhi High Court · (2001) 07 DEL CK 0049

Ancient Monuments and Archaeological Sites and Remains Rules, 1959 — Rule 31, 32

High Courts25 Jul 2001

Shivalik Agro Poly Products Limited Vs Disco Electronics Limited (In Liquidation)

Delhi High Court · AIR 2002 Delhi 10 : (2003) 114 CompCas 398 : (2001) 59 DRJ 698

Companies Act, 1956 — Section 46BState Financial Corporations Act, 1951 — Section 29, 29(1), 32E, 32E(1), 5)

High Courts24 Jul 2001Allowed

C.S. Sanon, Kalam Singh and Others Vs Punjab National Bank, Union of India and Others

Delhi High Court · (2001) 07 DEL CK 0181

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19(2), 7(2)Constitution of India, 1950 — Article 12, 217(1)Contract Act, 1872 — Section 23, 24

High Courts24 Jul 2001

M/s Philco Expoprts Vs Sales Tax Officer and Others

Delhi High Court · (2001) 93 DLT 56 : (2002) 64 DRJ 211

Central Sales Tax Act, 1956 — Section 2Constitution of India, 1950 — Article 19(1)Delhi Sales Tax (Second Amendment) Act, 2000 — Section 5

High Courts24 Jul 2001

Iqbal Vs State

Delhi High Court · (2001) 60 DRJ 451

Penal Code, 1860 (IPC) — Section 354

High Courts24 Jul 2001

Virender @ Pappu and Others Vs State

Delhi High Court · (2001) 93 DLT 134

High Courts24 Jul 2001Dismissed

Hindustan Refrigeration Stores Vs Commissioner of Income Tax

Delhi High Court · (2001) 171 CTR 458 : (2002) 256 ITR 700 : (2001) 119 TAXMAN 343

Income Tax Act, 1961 — Section 260A

High Courts24 Jul 2001

Raju @ Bhajan @ Ram Bhajan @ Raju Lal Vs State

Delhi High Court · (2001) 93 DLT 410

Penal Code, 1860 (IPC) — Section 366

High Courts24 Jul 2001

Swaranjit Singh Vs State

Delhi High Court · (2001) 93 DLT 147

Arms Act, 1959 — Section 25(1B)(A), 3