High Courts30 Jul 2001Dismissed
Smt. Uma Devi and Others Vs The State
Delhi High Court · (2001) 93 DLT 720 : (2001) 59 DRJ 732
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 482Penal Code, 1860 (IPC) — Section 323, 325, 34
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 5,315 of 6,263
High Courts30 Jul 2001
Maruti Udyog Ltd. Vs Pentafour Products Ltd. (Auto Division) and Others
Delhi High Court · (2001) 93 DLT 660 : (2001) 59 DRJ 654
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2(3), Order 37 Rule 3(1), Order 37 Rule 7
High Courts27 Jul 2001Allowed
Jagmal Sharma and others Vs Union of India
Delhi High Court · (2001) 94 DLT 487
Land Acquisition Act, 1894 — Section 23(1), 4, 4(1), 6
High Courts27 Jul 2001Partly Allowed
Vasumati Agencies Pvt. Ltd. Vs Harish Chander Dewan and ors
Delhi High Court · (2001) 07 DEL CK 0185
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts27 Jul 2001Allowed
S. Tej Partap Singh Vs Union of India
Delhi High Court · (2001) 07 DEL CK 0172
Land Acquisition Act, 1894 — Section 4, 54, 6
High Courts27 Jul 2001
Mamta Rani and Others Vs Vikram Singh and Others
Delhi High Court · (2002) 1 ACC 713 : (2001) 2 ACC 652 : (2002) ACJ 713 : (2001) 2 AnWR 614 : (2001) 94 DLT 75
Motor Vehicles Act, 1988 — Section 95
High Courts27 Jul 2001
Scindia Potteries (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2001) 119 TAXMAN 339
Income Tax Act, 1961 — Section 256(1)
High Courts27 Jul 2001Allowed
Union of India Vs Mohanlal Harbanslal Bhayana and Co.
Delhi High Court · (2001) 07 DEL CK 0102
Arbitration and Conciliation Act, 1996 — Section 34, 34(3)Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5, 8
High Courts27 Jul 2001Allowed
Amritesh Kumar Roy Vs Union of India and Others
Delhi High Court · (2001) 07 DEL CK 0099
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(5), 11(6)
High Courts27 Jul 2001
Airports Authority of India Vs Biren Manufacturing Co.(Cables) Pvt. Ltd. and Another
Delhi High Court · (2001) 07 DEL CK 0095
Arbitration and Conciliation Act, 1996 — Section 25, 33, 34, 34(2)
High Courts27 Jul 2001
Indira Sonti Vs Suryanarayana Murty Sonti and Another
Delhi High Court · (2001) 94 DLT 572 : (2002) 1 DMC 56 : (2002) 1 RCR(Civil) 431
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 3, 20, 94Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts27 Jul 2001Dismissed
M/s. Shivnath Rai Har Narain Vs M/s. Italgrani SPA
Delhi High Court · (2001) 93 DLT 222 : (2002) 63 DRJ 174
Arbitration Act, 1940 — Section 16Arbitration and Conciliation Act, 1996 — Section 44, 45, 7Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts27 Jul 2001
Rajesh Mehta Vs The State
Delhi High Court · (2001) 93 DLT 428 : (2001) 2 DMC 440 : (2001) 60 DRJ 678 : (2002) 1 RCR(Criminal) 38
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 107, 161, 221, 221(1), 227
High Courts27 Jul 2001
Rani Pushpa Kumari through her LR Mr. A.K. Jajodia Vs The Embassy of Syrian Arab Republic and Shree Jagat Dhatri Mata Trust
Delhi High Court · (2001) 07 DEL CK 0075
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, Order 39 Rule 1, Order 39 Rule 2, 151
High Courts27 Jul 2001
Jain Tube Co. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2002) 178 CTR 28 : (2002) 254 ITR 570
High Courts27 Jul 2001Allowed
Mrs. Sushila Ahluwalia and Others Vs Mr. Arvind Mehta and Another
Delhi High Court · (2001) 93 DLT 706 : (2002) 62 DRJ 414
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts26 Jul 2001
Castrol Limited and Another Vs Kamal Luthra and Another
Delhi High Court · (2001) 60 DRJ 46 : (2002) 1 RAJ 637
High Courts26 Jul 2001Dismissed
Karamjit Singh Gahunia Vs Dalmia Industries Ltd.
Delhi High Court · (2001) 59 DRJ 768
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 11(4), 15(1), 22, 22(1)
High Courts26 Jul 2001
TBWA Anthem Private Limited Vs Mr. Madhukar Kamath and Another
Delhi High Court · (2001) 93 DLT 302 : (2001) 59 DRJ 772
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts26 Jul 2001
Shri Niaz Ahmad Vs Union of India and others
Delhi High Court · (2001) 07 DEL CK 0066