COURT ARCHIVE

Delhi High Court judgments

1,25,249 judgments · page 5,314 of 6,263

High Courts31 Jul 2001Allowed

Shri Ram Nath Sachdeva Vs Govt. of N.C.T. of Delhi

Delhi High Court · (2001) 93 DLT 741 : (2001) 60 DRJ 106 : (2001) 4 RCR(Criminal) 774

Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Protection of Civil Rights Act, 1955 — Section 7Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)

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High Courts31 Jul 2001

Vardhman Properties Ltd. Vs Municipal Corporation of Delhi

Delhi High Court · (2001) 93 DLT 323 : (2001) 60 DRJ 319

Delhi Municipal Corporation Act, 1957 — Section 126, 128

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High Courts31 Jul 2001Dismissed

The Commissioner of Income Tax, Delhi-III, New Delhi Vs H.S. Singhal ans Sons, New Delhi

Delhi High Court · (2001) 94 DLT 23

Income Tax Act, 1961 — Section 22, 256(1), 40

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High Courts31 Jul 2001

M/s. Shrimankar Gas Car Services and another Vs The State of Delhi and others

Delhi High Court · (2001) 2 ACC 533 : (2001) 93 DLT 510 : (2001) 60 DRJ 220

Central Motor Vehicles Rules, 1989 — Rule 115(10A), 115B, 126

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High Courts31 Jul 2001

Shri Harinder Singh Vs Municipal Corporation of Delhi and others

Delhi High Court · (2001) 07 DEL CK 0025

Administrative Tribunals Act, 1985 — Section 14

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High Courts31 Jul 2001Dismissed

Praveen Kumar Vs N.D.M.C. and another

Delhi High Court · (2001) 59 DRJ 627

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High Courts30 Jul 2001Allowed

M/s Jindal Aromatics Vs M/s South Coast Spices Exports Private Limited

Delhi High Court · (2001) 07 DEL CK 0187

Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2

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High Courts30 Jul 2001

Director General, Council of Scientific and Industrial Research and Others Vs Dr. (Prof) N.K. Jain

Delhi High Court · (2001) 93 DLT 257 : (2001) 59 DRJ 774

Central Civil Services (Pension) Rules, 1972 — Rule 37

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High Courts30 Jul 2001Dismissed

The Commissioner of Income Tax, Delhi-II, New Delhi Vs Mehta Harnam Singh

Delhi High Court · (2001) 94 DLT 98

Income Tax Act, 1961 — Section 24(1), 256(1)

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High Courts30 Jul 2001Allowed

E.I. Ltd. and Another Vs Klaus Mittelbachert (deceased) through L.Rs.

Delhi High Court · (2002) ACJ 549 : AIR 2002 Delhi 124 : (2002) 95 DLT 617 : (2002) 62 DRJ 476

Succession Act, 1925 — Section 306

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High Courts30 Jul 2001

Shashi Industries Vs Mohinder Kaur trading as Maja Cosmetics

Delhi High Court · (2001) 60 DRJ 400

Civil Procedure Code, 1908 (CPC) — Section 10, 151, 24

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High Courts30 Jul 2001

Shri Kailash Chand Vs Union of India and Others

Delhi High Court · (2001) 94 DLT 791 : (2001) 59 DRJ 673 : (2002) 92 FLR 1202

Industrial Disputes Act, 1947 — Section 33(2)

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High Courts30 Jul 2001

Directorate of Income Tax (Reasearch Statistics Publication and Public Relation) Vs Dinesh Chander Pandey

Delhi High Court · (2001) 118 TAXMAN 469

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High Courts30 Jul 2001Dismissed

Lt. Col. Gurmit Singh Vs Union of India and another

Delhi High Court · (2002) 61 DRJ 84

Constitution of India, 1950 — Article 226

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High Courts30 Jul 2001

M/s Jindal Financial and Investment Services Vs Prakash Industries Limited and another

Delhi High Court · (2003) 1 ARBLR 313 : (2002) 63 DRJ 82

Arbitration and Conciliation Act, 1996 — Section 22, 30(2), 32, 32(2), 33Transfer of Property Act, 1882 — Section 53

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High Courts30 Jul 2001

Shri Om Prakash Sharma Vs Union of India

Delhi High Court · (2001) 94 DLT 743

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 12, 12(4), 2, 24

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High Courts30 Jul 2001

Union of India and others Vs Ms. Dolly Saxena

Delhi High Court · (2001) 93 DLT 124 : (2001) 60 DRJ 43

Conduct Rules, 1964 — Rule 3

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High Courts30 Jul 2001Dismissed

M/s Sawhney Brothers Vs Hong Kong and Shanghai Banking Corporation and others

Delhi High Court · (2001) 93 DLT 694 : (2002) 63 DRJ 127

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High Courts30 Jul 2001

Shri S.K. Chadha Vs Union of India and others

Delhi High Court · (2001) 93 DLT 133

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High Courts30 Jul 2001

Mec Tubes Pvt. Ltd. Vs Indo Engineering Works and Another

Delhi High Court · (2001) 07 DEL CK 0031

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