The Management of M/s Shafiq Memorial Higher Secondary School, Bara Hindu Rao, Delhi Vs Sh. Padam Kant Saxena, Presiding Officer Labour Court No. IX, Tis Hazari, Delhi and Another
Delhi High Court · (2001) 94 DLT 261 : (2002) 61 DRJ 238 : (2002) 92 FLR 240
