High Courts27 Feb 2007Dismissed
S.C. Gupta Vs Union of India (UOI) and Another
Delhi High Court · (2007) 02 DEL CK 0154
COURT ARCHIVE
Delhi High Court judgments
1,30,494 judgments · page 5,066 of 6,525
High Courts27 Feb 2007Allowed
Unichem Laboratories Ltd. Vs Medi Treat Drugs and Another
Delhi High Court · (2007) 34 PTC 701
High Courts27 Feb 2007Dismissed
Pradeep Bhalla Vs Sangeeta and Others
Delhi High Court · (2007) 94 DRJ 548
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Succession Act, 1925 — Section 213, 57
High Courts27 Feb 2007Dismissed
Suresh Kumar Vs Lt. Governor and Others
Delhi High Court · (2007) 139 DLT 47 : (2007) 94 DRJ 290 : (2007) 146 PLR 55
High Courts26 Feb 2007Disposed Off
Delhi Press Patra Prakashan Pvt. Ltd. and Others Vs Union of India (UOI) and Others
Delhi High Court · (2007) 02 DEL CK 0221
Post Office Rules, 1933 — Rule 144(4)(10)
High Courts26 Feb 2007Disposed Off
Commissioner of Sales Tax Vs Jagannath Dudadhar Jagannath Dudadhar Vs The Sales Tax Officer
Delhi High Court · (2007) 02 DEL CK 0220
Central Excise Rules, 1944 — Rule 8(1)Central Sales Tax Act, 1956 — Section 13(3), 13(4)Constitution of India, 1950 — Article 19(1), 226, 227
High Courts26 Feb 2007Disposed Off
Raj Prem Malik Vs Shri Gambhir Singh
Delhi High Court · (2008) 149 PLR 15
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13
High Courts26 Feb 2007Dismissed
K.V. Kulkarni Vs State (C.B.I.)
Delhi High Court · (2007) 02 DEL CK 0218
Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts26 Feb 2007Allowed
T.R.V. Electronics Co. Pvt. Ltd. and Another Vs M.G. Electronics Ltd.
Delhi High Court · (2007) 2 BC 290 : (2007) 138 DLT 630 : (2007) 95 DRJ 457
Criminal Procedure Code, 1973 (CrPC) — Section 473, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts26 Feb 2007Allowed
Shakuntala Vs The State of Delhi
Delhi High Court · (2007) 139 DLT 178 : (2007) 1 DMC 793 : (2007) 1 ILR Delhi 1005
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 409, 498A
High Courts26 Feb 2007Dismissed
Rajinder Kumar Sharma and Another Vs The State and Another
Delhi High Court · (2007) 02 DEL CK 0215
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 34, 406, 420, 468, 471
High Courts26 Feb 2007Allowed
Harish Chander and Another Vs State
Delhi High Court · (2007) 96 DRJ 531
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts26 Feb 2007Dismissed
Sneh Lata and Others Vs Om Prakash and Others
Delhi High Court · (2007) 02 DEL CK 0194
High Courts26 Feb 2007Dismissed
Banwari Lal Behl (Dead through LRs.) Vs Devinder Kumar Singari and Others
Delhi High Court · (2007) 3 BC 167 : (2008) 149 PLR 36
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Feb 2007Disposed Off
Prashant Vats Vs University of Delhi and Another
Delhi High Court · (2007) 02 DEL CK 0163
Constitution of India, 1950 — Article 136, 14, 19, 21, 226Penal Code, 1860 (IPC) — Section 120B, 465Representation of the People Act, 1951 — Section 153
High Courts26 Feb 2007Dismissed
Gulzari Lal Kalra Vs N.K. Kathuria and Another
Delhi High Court · (2007) 02 DEL CK 0161
Contempt of Courts Act, 1971 — Section 20Criminal Procedure Code, 1973 (CrPC) — Section 468, 469, 471, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts26 Feb 2007Disposed Off
Union of India (UOI) Vs Hari Prasad
Delhi High Court · (2007) 02 DEL CK 0146
High Courts26 Feb 2007Disposed Off
Pradeep Kumar Vs M.C.D.
Delhi High Court · (2007) 114 FLR 360
Industrial Disputes Act, 1947 — Section 10, 33
High Courts26 Feb 2007Dismissed
Employees State Insurance Corp. Vs M/s Kanti Moulding Machine and Another
Delhi High Court · (2007) 1 ILR Delhi 1010
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Employees State Insurance Act, 1948 — Section 85, 85(a), 85(e), 86, 86(3)Evidence Act, 1872 — Section 64, 65, 74
High Courts26 Feb 2007Dismissed
Bhagwan Singh and Suresh Vs State
Delhi High Court · (2007) 02 DEL CK 0117
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 147, 148, 149, 304, 323