COURT ARCHIVE

Delhi High Court judgments

1,30,494 judgments · page 5,065 of 6,525

High Courts28 Feb 2007Dismissed

Kamlesh Bhardwaj Vs D.T.C.

Delhi High Court · (2007) 140 DLT 387

High Courts28 Feb 2007Allowed

Sh. Ram Niwas Jain Vs Central Govt. Health Scheme and Another

Delhi High Court · (2007) 139 DLT 237 : (2007) 94 DRJ 586

Constitution of India, 1950 — Article 21

High Courts28 Feb 2007Disposed Off

Pramjit Kaur Luthra Vs State (NCT of Delhi)

Delhi High Court · (2007) 02 DEL CK 0162

Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 342, 386, 395

High Courts28 Feb 2007Dismissed

Builders Association of India and Others Vs Union of India (UOI) and Others

Delhi High Court · (2007) 139 DLT 578 : (2007) 1 ILR Delhi 1143

Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Central Rules, 1998 — Rule 4Building and Other Construction Workers (Regulation of Employment and Conditions of Services) Act, 1996 — Section 1(4), 10, 12, 18, 18(1)Building and Other Construction Workers Welfare Cess Act, 1996 — Section 11, 14, 2, 3, 3(1)

High Courts28 Feb 2007Disposed Off

Roshan Lal and Others Vs D.T.C.

Delhi High Court · (2007) 140 DLT 49

Central Civil Services (Pension) Rules, 1972 — Rule 68(5)(2)

High Courts28 Feb 2007

Commissioner of Income Tax Vs Agricultural Produce Market

Delhi High Court · (2007) 164 TAXMAN 321

High Courts28 Feb 2007Dismissed

Shiv Kumar Gupta Vs Kumkum Gupta and Others

Delhi High Court · (2007) 3 CivCC 165 : (2007) 146 PLR 50 : (2007) 5 RCR(Civil) 465

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11

High Courts28 Feb 2007Dismissed

Vipin Kalia and Others Vs State Bank of India and Others

Delhi High Court · (2007) 139 DLT 541 : (2007) 95 DRJ 14 : (2007) 113 FLR 892

Bank (Employees) Pension (Amendment) Regulations, 1955 — Regulation 28, 29Constitution of India, 1950 — Article 12State Bank of India Act, 1955 — Section 18

High Courts27 Feb 2007Allowed

Gene Pharma Vs Union of India (UOI)

Delhi High Court · (2008) 229 ELT 650

Central Excises and Salt Act, 1944 — Section 35FCustoms Act, 1962 — Section 129E

High Courts27 Feb 2007Dismissed

Kanungo Media (P) Ltd. Vs RGV Film Factory and Others

Delhi High Court · (2007) 138 DLT 312 : (2007) 1 ILR Delhi 1122 : (2007) 34 PTC 591

High Courts27 Feb 2007Dismissed

Krishan Bharadwaj Vs Union of India (UOI) and Others

Delhi High Court · (2007) 02 DEL CK 0213

High Courts27 Feb 2007Dismissed

Shivaai Industries (P) Ltd. Vs Rites Ltd. and Another

Delhi High Court · (2007) 2 ARBLR 256 : (2007) 1 ILR Delhi 1103

Arbitration and Conciliation Act, 1996 — Section 9Specific Relief Act, 1963 — Section 14

High Courts27 Feb 2007Dismissed

Allied Electronics and Magnetics Ltd. Vs Deputy Commissioner of Income

Delhi High Court · (2007) 211 CTR 600 : (2007) 139 DLT 703 : (2008) 304 ITR 160 : (2007) 160 TAXMAN 325

Income Tax Act, 1961 — Section 260A, 32(1)

High Courts27 Feb 2007Dismissed

Commissioner of Income Tax Vs Dewan Kraft System Pvt. Ltd.

Delhi High Court · (2007) 210 CTR 124 : (2008) 297 ITR 305

Income Tax Act, 1961 — Section 80IA, 80IA(5), 80IA(7)

High Courts27 Feb 2007Dismissed

Vikram Vs State

Delhi High Court · (2007) 02 DEL CK 0209

Penal Code, 1860 (IPC) — Section 34, 356, 379, 411, 464

High Courts27 Feb 2007Dismissed

Satya Murti @ Satti Vs The State

Delhi High Court · (2007) 95 DRJ 320

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 364, 376, 377

High Courts27 Feb 2007Dismissed

NG Santosh Kumar Vs Union of India (UOI) and Others

Delhi High Court · (2007) 95 DRJ 232

Army Act, 1950 — Section 41(1)

High Courts27 Feb 2007Dismissed

Ex. Sgt. K.C. Saini Vs Union of India (UOI) and Another

Delhi High Court · (2007) 1 ILR Delhi 118

Air Force Act, 1950 — Section 20(1)Air Force Rules, 1969 — Rule 18

High Courts27 Feb 2007Dismissed

Vijay Pal Singh Vs N.D.M.C.

Delhi High Court · (2007) 140 DLT 145

Industrial Disputes Act, 1947 — Section 25F, 25GPenal Code, 1860 (IPC) — Section 379, 411Probation of Offenders Act, 1958 — Section 12, 3, 4

High Courts27 Feb 2007Dismissed

Director of Income Tax Vs Mitsui and Co. Environmental Trust

Delhi High Court · (2007) 211 CTR 352 : (2008) 303 ITR 111 : (2008) 167 TAXMAN 43

Foreign Contribution (Regulation) Act, 1976 — Section 12Income Tax Act, 1961 — Section 11(2), 11(5), 12A, 2(15), 260AIncome Tax Rules, 1962 — Rule 17