COURT ARCHIVE

Delhi High Court judgments

1,30,494 judgments · page 5,068 of 6,525

High Courts22 Feb 2007Allowed

Yogesh Kumar Gupta Vs Miss Anuradha Rangarajan

Delhi High Court · (2007) 2 ARBLR 446 : (2007) 139 DLT 71 : (2007) 95 DRJ 581

Arbitration Act, 1940 — Section 20, 21, 33Arbitration and Conciliation Act, 1996 — Section 11, 11(2), 11(5)Limitation Act, 1963 — Article 5, 11(5), 14, 14(1), 14(2)

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High Courts22 Feb 2007Dismissed

Mohd. Tahir Siddiqui and Another Vs The Vice Chancellor J.M.I. and Others

Delhi High Court · (2007) 140 DLT 744

Jamia Millia Islamia Act, 1988 — Section 14(2), 19(1)

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High Courts22 Feb 2007Allowed

Dr. Harsh Wardhan Vs Union of India (UOI) and Others

Delhi High Court · (2007) 138 DLT 197

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High Courts22 Feb 2007Dismissed

Tide Water Oil Co. (I) Ltd. Vs Greaseoil (I) and Another

Delhi High Court · (2007) 2 ALD(Cri) 27 : (2007) 2 BC 531 : (2007) 139 DLT 32 : (2007) 94 DRJ 611 : (2007) 1 ILR Delhi 113

Criminal Procedure Code, 1973 (CrPC) — Section 397Negotiable Instruments Act, 1881 (NI) — Section 138, 142

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High Courts22 Feb 2007Dismissed

Suresh Pathrela Vs A.K. Mishra and Another

Delhi High Court · (2007) 02 DEL CK 0126

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High Courts22 Feb 2007

Shri Sat Narain Gupta Vs CTC Limited

Delhi High Court · (2007) 02 DEL CK 0121

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High Courts21 Feb 2007Allowed

Dr. Aakash Deep Makkar and Others Vs Dr. Vanish and Another

Delhi High Court · (2007) 02 DEL CK 0248

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 498A

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High Courts21 Feb 2007Disposed Off

S.M. Kapoor Vs Govt. of NCT and Another

Delhi High Court · (2007) 139 DLT 205

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High Courts21 Feb 2007Disposed Off

Vipon Electronics (P) Ltd. Vs Shri Akhilesh Kumar, Mrs. Rani, Mrs. Manju and Shri Vipin Kumar

Delhi High Court · (2007) 02 DEL CK 0233

Civil Procedure Code, 1908 (CPC) — Section 151, 152

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High Courts21 Feb 2007Dismissed

Father Shepherd Vs State of NCT of Delhi

Delhi High Court · (2007) 139 DLT 67 : (2007) 96 DRJ 544

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376

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High Courts21 Feb 2007

Abdul Gafoor Vs State of Delhi and Another

Delhi High Court · (2007) 94 DRJ 287

Explosive Substances Act, 1908 — Section 4, 5Penal Code, 1860 (IPC) — Section 53, 53A

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High Courts21 Feb 2007Dismissed

Rajesh Kumar @ Raju Vs The State (Delhi Admn.)

Delhi High Court · (2007) 94 DRJ 676

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 452

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High Courts21 Feb 2007Dismissed

Smt. Neera Singh Vs The State (Govt. of NCT of Delhi) and Others

Delhi High Court · (2007) 1 DMC 542

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Penal Code, 1860 (IPC) — Section 406, 498A

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High Courts21 Feb 2007Allowed

Mukesh Prashar Vs State

Delhi High Court · (2007) 138 DLT 221

Penal Code, 1860 (IPC) — Section 392, 397, 452

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High Courts20 Feb 2007Dismissed

DR. Nikki Sabherwal and Others Vs Guru Gobind Singh and Others

Delhi High Court · (2007) 02 DEL CK 0204

Constitution of India, 1950 — Article 14Postgraduate Medical Education Regulations, 2000 — Regulation 11.1, 8, 8(1A)

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High Courts20 Feb 2007Dismissed

Sushila Vs Union of India (UOI) and Others

Delhi High Court · (2007) 139 DLT 1

Army Act, 1950 — Section 193Pension Regulations — Regulation 132

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High Courts20 Feb 2007

Xerox Corporation Vs Shailesh Patel

Delhi High Court · (2007) 02 DEL CK 0195

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Trade Marks Act, 1999 — Section 30(3), 30(4)

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High Courts20 Feb 2007Dismissed

Sheo Nath Singh Vs Sujata

Delhi High Court · (2007) 2 DMC 601 : (2007) 95 DRJ 156 : (2007) 2 ILR Delhi 263

Hindu Marriage Act, 1955 — Section 13(1), 23(1)

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High Courts20 Feb 2007Dismissed

Murlidharan Vs Sumangala

Delhi High Court · (2007) 94 DRJ 296

Hindu Marriage Act, 1955 — Section 13

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High Courts20 Feb 2007Allowed

Rajesh Kumar Vs Union of India (UOI) and Others

Delhi High Court · (2007) 140 DLT 667

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Penal Code, 1860 (IPC) — Section 323, 34, 341

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