High Courts22 Jul 2008Allowed
Aakash Jindal Vs The Registrar Co-op Societies and Another
Delhi High Court · (2008) 152 DLT 562 : (2008) 106 DRJ 126
Delhi Co-operative Societies Act, 1972 — Section 80
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,934 of 6,586
High Courts22 Jul 2008Dismissed
Virender Kumar Vs Maya Devi
Delhi High Court · (2008) 07 DEL CK 0081
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13(1)
High Courts22 Jul 2008
Aditya Institute of Technology Vs Govt. of Delhi and Another
Delhi High Court · (2008) 07 DEL CK 0057
All India Council for Technical Education Act, 1987 — Section 10, 10(K)Constitution of India, 1950 — Article 254, 372National Council for Teacher Education Act, 1993 — Section 14, 14(6), 15
High Courts22 Jul 2008Allowed
Rai Singh Vs State Ramesh @ Pappu Vs State (GNCT) of Delhi
Delhi High Court · (2008) 07 DEL CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 173, 201, 302, 34, 363
High Courts22 Jul 2008Dismissed
Ramesh @ Bajrangi Vs State
Delhi High Court · (2008) 07 DEL CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374(2)Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 363
High Courts21 Jul 2008Allowed
Trinity Institute of Higher Education Vs Govt. NCT of Delhi and Others
Delhi High Court · (2008) 105 DRJ 167
All India Council for Technical Education Act, 1987 — Section 10(K)Constitution of India, 1950 — Article 254, 372Guru Gobind Singh Indraprastha University Act, 1998 — Section 26(2)
High Courts21 Jul 2008
Shri Anil Kumar Gupta Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2009) 3 ILR Delhi 1
High Courts21 Jul 2008Dismissed
Shri Kishore Kumar and Smt. Warsha Vs Naresh Kumar, Ram Phal and The Oriental Insurance Company Ltd.
Delhi High Court · (2008) 07 DEL CK 0204
Motor Vehicles Act, 1988 — Section 163A, 166, 168, 173
High Courts21 Jul 2008Dismissed
Commissioner of Income Tax, Delhi-V Vs RBG Investment and Finance Ltd.
Delhi High Court · (2008) 175 TAXMAN 291
Income Tax Act, 1961 — Section 37(1)
High Courts21 Jul 2008Disposed Off
Anil Kumar Gupta Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2009) 3 ILR Delhi 1
High Courts21 Jul 2008Dismissed
Commissioner of Income Tax Vs RBG Investment and Finance Ltd.
Delhi High Court · (2010) 321 ITR 488
High Courts21 Jul 2008Allowed
Akhilesh Kumar Verma Vs Maruti Udyog Ltd. and others
Delhi High Court · (2008) 07 DEL CK 0106
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts21 Jul 2008Dismissed
MCD Vs Ms. Kamlesh
Delhi High Court · (2008) 07 DEL CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Delhi Municipal Corporation Act, 1957 — Section 332
High Courts21 Jul 2008Dismissed
Delhi Development Authority Vs Harbans Singh and Sons
Delhi High Court · (2008) 3 ARBLR 276 : (2008) 105 DRJ 60
Arbitration and Conciliation Act, 1996 — Section 30, 33
High Courts21 Jul 2008
Shri Gurjeet Singh Vs Shri Sarabjeet Singh and Others
Delhi High Court · AIR 2009 Delhi 29 : (2008) 153 DLT 12
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7Registration Act, 1908 — Section 23
High Courts21 Jul 2008
Maya Devi and Another Vs Vasdev Gupta and Others
Delhi High Court · (2008) 07 DEL CK 0039
High Courts21 Jul 2008Dismissed
BSES Rajdhani Power Ltd. Vs Ashok Kumar
Delhi High Court · (2008) 152 DLT 723 : (2008) 106 DRJ 272 : (2009) ELR 779 : (2008) 2 ILR Delhi 1317
Electricity Act, 2003 — Section 126, 127, 145, 42, 42(5)
High Courts18 Jul 2008Dismissed
Vipul Khosla Vs Anil Khosla and Others
Delhi High Court · (2008) 07 DEL CK 0248
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115
High Courts18 Jul 2008Allowed
Giani Ram Vs State
Delhi High Court · (2008) 07 DEL CK 0247
Penal Code, 1860 (IPC) — Section 161, 302, 304, 313, 323