High Courts18 Jul 2008
Rajiv Kumar Arora Vs Central Bureau of Investigation
Delhi High Court · (2008) 07 DEL CK 0227
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 173(2)Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,935 of 6,586
High Courts18 Jul 2008Allowed
Sobhag Narain Mathur Vs Pragya Agarwal and Others
Delhi High Court · (2008) 106 DRJ 355 : (2009) 1 ILR Delhi 427
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts18 Jul 2008Dismissed
R.K. Dey Vs K.N. Rao and Others
Delhi High Court · (2009) 1 ILR Delhi 438
High Courts18 Jul 2008Allowed
Commissioner of Income Tax Vs J.P.M. Farms (Pvt.) Ltd.
Delhi High Court · (2008) 07 DEL CK 0136
Income Tax Act, 1961 — Section 113
High Courts18 Jul 2008Dismissed
Abhay Sapru Vs Chitralekha Bukshi
Delhi High Court · (2008) 106 DRJ 589
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 2, 96Delhi Co-operative Societies Act, 1972 — Section 26Delhi High Court Act, 1966 — Section 10
High Courts18 Jul 2008Dismissed
Rehmatullah Vs Narcotics Control Bureau
Delhi High Court · (2008) 07 DEL CK 0051
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 161, 91Customs Act, 1962 — Section 107, 108
High Courts18 Jul 2008Dismissed
Sukhbir Singh Bedi Vs State
Delhi High Court · (2008) 07 DEL CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5, 5(1), 5(2)
High Courts17 Jul 2008
Virender Kumar Vs Shri Manish Kumar Thakur
Delhi High Court · (2008) 07 DEL CK 0188
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Specific Relief Act, 1963 — Section 41
High Courts17 Jul 2008
Capt. Praveen Davar Retd. and Another Vs Harvansh Kumari and Others
Delhi High Court · (2008) 153 DLT 204
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 41 Rule 5, Order 41 Rule 5(1), Order 41 Rule 5(3), 151Delhi Rent Control Act, 1958 — Section 50Punjab Urban Rent Restriction Act, 1941 — Section 10
High Courts17 Jul 2008
National Insurance Co. Ltd. and Another Vs Satish
Delhi High Court · (2009) ACJ 1640
High Courts17 Jul 2008Dismissed
Sh. S.C. Awasthi Vs National Water Development Agency and Another
Delhi High Court · (2008) 106 DRJ 106
Constitution of India, 1950 — Article 226, 227
High Courts17 Jul 2008Dismissed
All India GDMO Association and Others Vs Union of India (UOI)
Delhi High Court · (2008) 152 DLT 496
High Courts17 Jul 2008Dismissed
Commissioner of Income Tax Vs Jainson
Delhi High Court · (2009) 222 CTR 34
Income Tax Act, 1961 — Section 132(1)
High Courts16 Jul 2008
Northern Minerals Limited Vs Plant Protection Officer and Another
Delhi High Court · (2008) 105 DRJ 159
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Insecticides Act, 1968 — Section 22, 24, 24(2), 24(3), 24(4)
High Courts16 Jul 2008Dismissed
DR. D.K. Sen and Another Vs MCD
Delhi High Court · (2008) 07 DEL CK 0279
High Courts16 Jul 2008Allowed
National Council of Educational Research and Training Vs Dr. V.P. Singh, Dr. Sridhar Srivastava, Professor, Department of Education Surveys and Data Processing NCERT and The Secretary, University Grants Commission
Delhi High Court · (2008) 105 DRJ 67
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226
High Courts16 Jul 2008Allowed
Tahiliani Design Pvt. Ltd. Vs Rajesh Masrani
Delhi High Court · (2008) 38 PTC 251
High Courts16 Jul 2008Dismissed
Union of India (UOI) Vs Satish Kumar
Delhi High Court · (2008) ACJ 515
Railways Accidents and Untoward Incidents (Compensation) Rules, 1990 — Rule 3Railways Act, 1989 — Section 124A
High Courts16 Jul 2008Dismissed
Commissioner of Income Tax Vs Kiranjit Foils Ltd.
Delhi High Court · (2008) 07 DEL CK 0170
Income Tax Act, 1961 — Section 271(1)(c)
High Courts16 Jul 2008
J and K Bank Ltd. Vs Bank of Baroda and Others
Delhi High Court · (2008) 07 DEL CK 0141