High Courts23 Jul 2008
M.S. Patwal Vs School of Planning and Arch. and Another
Delhi High Court · (2008) 8 ILR Delhi 160
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,933 of 6,586
High Courts23 Jul 2008Dismissed
G. Thukkaram Vs Chairman and Managing Director Bharat Heavy Electricals Limited and Others
Delhi High Court · (2008) 8 ILR Delhi 170 Supp
High Courts23 Jul 2008Dismissed
Gift Tax Commissioner Vs Sultan Singh
Delhi High Court · (2008) 07 DEL CK 0122
High Courts23 Jul 2008
Reliance Polycrete Ltd. Vs National Agricultural Co-operative Marketing Federation of India (Nafed)
Delhi High Court · (2008) 8 ILR Delhi 132 : (2009) 154 PLR 28
Arbitration and Conciliation Act, 1996 — Section 27Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 16 Rule 12, Order 16 Rule 19, Order 26 Rule 4, 77
High Courts23 Jul 2008
Casio India Co. Limited Vs Ashita Tele Systems Pvt. Ltd. and Another
Delhi High Court · (2008) 07 DEL CK 0100
High Courts23 Jul 2008Dismissed
Dr. Suresh Kumar Vs NTPC Ltd. and Another
Delhi High Court · (2008) 106 DRJ 133
High Courts23 Jul 2008Dismissed
Swaran Singh Vs DRI
Delhi High Court · (2008) 07 DEL CK 0020
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37
High Courts23 Jul 2008Dismissed
Surinder Pal Singh Vs Union of India (UOI) and Others
Delhi High Court · (2009) 234 ELT 232 : (2009) 13 STR 16
Customs Act, 1962 — Section 108
High Courts22 Jul 2008Dismissed
Ramesh @ Ramoo Vs State
Delhi High Court · (2008) 07 DEL CK 0275
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374(2)Penal Code, 1860 (IPC) — Section 302
High Courts22 Jul 2008Dismissed
Smt. Gulab Wati Gupta Vs Rajbir Singh through the Manager, Depot-I and Chairman DTC, I.P. Estate
Delhi High Court · (2008) 07 DEL CK 0254
Motor Vehicles Act, 1988 — Section 140, 163A, 166, 168
High Courts22 Jul 2008
The Commissioner of Income Tax Vs D.D. Sales Corporation
Delhi High Court · (2009) 221 CTR 718 : (2008) 305 ITR 254
Income Tax Act, 1961 — Section 132, 132A, 158BC, 158BE(1)
High Courts22 Jul 2008
Deep Gupta Vs Guru Gobind Singh Indrapastha University
Delhi High Court · (2008) 07 DEL CK 0234
High Courts22 Jul 2008Allowed
Shri Rana Inderjit Singh Vs Kembiotic Laboratories and Others
Delhi High Court · (2009) 3 CivCC 465 : (2008) 153 DLT 86
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts22 Jul 2008
Shri Afaq Ahmad Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2008) 07 DEL CK 0194
High Courts22 Jul 2008Dismissed
Sultan International Vs Commissioner of Income Tax
Delhi High Court · (2008) 07 DEL CK 0173
Income Tax Act, 1961 — Section 254(2)
High Courts22 Jul 2008Dismissed
Commissioner of Income Tax Vs Sir Shobha Singh Public Charitable Trust
Delhi High Court · (2008) 07 DEL CK 0164
Income Tax Act, 1961 — Section 11(2), 11(5), 13(1)(d), 13(2)
High Courts22 Jul 2008
Commissioner of Income Tax Vs Dalmia Cement Bharat Ltd.
Delhi High Court · (2008) 07 DEL CK 0163
High Courts22 Jul 2008Dismissed
Smt. Gulab Wati Gupta Vs Rajbir Singh, through the Manager and Chairman DTC
Delhi High Court · (2008) 07 DEL CK 0144
Motor Vehicles Act, 1988 — Section 140, 163, 163A, 166, 168
High Courts22 Jul 2008Dismissed
Jammu and Kashmir Coop Supply amd Makt. Fd Vs Union of India (UOI)
Delhi High Court · (2008) 07 DEL CK 0123
Arbitration Act, 1940 — Section 30, 33Sales of Goods Act, 1930 — Section 64A