High Courts25 Jul 2008Dismissed
Raj Rani and Another Vs Vijay Rani and Another
Delhi High Court · (2008) 07 DEL CK 0229
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 151Constitution of India, 1950 — Article 227
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Delhi High Court judgments
1,31,711 judgments · page 4,932 of 6,586
High Courts25 Jul 2008Dismissed
Manjeet Singh Vs State of N.C.T of Delhi
Delhi High Court · (2009) 5 RCR(Criminal) 570
Criminal Procedure Code, 1973 (CrPC) — Section 176, 439, 482Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
High Courts25 Jul 2008Dismissed
Shri Barku Choudhary Vs Sh. Bhim Singh, Sh. Raj Kumar Yadav, Sh. Subhash Chander and United Insurance Company Ltd.
Delhi High Court · (2008) 105 DRJ 418
High Courts25 Jul 2008Dismissed
Shri Barku Choudhary Vs Sh. Bhim Singh, Sh. Raj Kumar Yadav, Sh. Subhash Chander Gupta and United Insurance Company Ltd.
Delhi High Court · (2008) 105 DRJ 418
High Courts25 Jul 2008Dismissed
Majenderan Langeswaran Vs The State (N.C.T. of Delhi) and Another
Delhi High Court · (2009) CriLJ 43 : (2008) 152 DLT 282 : (2008) 105 DRJ 285
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 149, 302
High Courts25 Jul 2008Dismissed
Sh. Jasbir Sobti and Others Vs Sh. Surender Singh
Delhi High Court · (2008) 152 DLT 258 : (2008) 105 DRJ 690 : (2008) ILR Delhi 173 Supp
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 12 Rule 7, Order 17 Rule 1, Order 17 Rule 2, Order 18 Rule 2Constitution of India, 1950 — Article 14
High Courts25 Jul 2008
Shri Avineshwar Sawhney Vs J.K. Industries Ltd.
Delhi High Court · (2008) 152 DLT 712 : (2008) 105 DRJ 385 : (2008) 119 FLR 772 : (2009) 1 ILR Delhi 478 : (2009) 2 LLJ 217
High Courts24 Jul 2008Dismissed
LT. Col. Suresh Chand Vs Union of India (UOI) and Others
Delhi High Court · (2008) 07 DEL CK 0271
Constitution of India, 1950 — Article 226
High Courts24 Jul 2008Allowed
National Insurance Co. Ltd. Vs Surat Singh, Smt. Tara Wati, Ramesh Chand and Chadha Motors
Delhi High Court · (2008) 7 ILR Delhi 138
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 147, 147(1), 173, 95
High Courts24 Jul 2008Dismissed
Sh. Jagdish Chander Vs Sh. Ramesh Chand Aggarwal and Others
Delhi High Court · (2008) 07 DEL CK 0190
Delhi Land Reforms Act, 1954 — Section 11, 185, 66Limitation Act, 1963 — Article 109, 11, 14, 14(1), 14D
High Courts24 Jul 2008
Malkiat Singh Vs Union of India (UOI) and Others
Delhi High Court · (2009) 1 ILR Delhi 459
Army Act, 1950 — Section 101, 164(2), 191, 34, 35Army Rules, 1954 — Rule 106, 107, 108, 109, 110Constitution of India, 1950 — Article 14, 20, 21, 226, 227
High Courts24 Jul 2008
Mayur Recreational Dev. Services Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2009) 313 ITR 190
Income Tax Act, 1961 — Section 254(2)
High Courts24 Jul 2008
Sanjeev Kumar Saxena Vs State Government of Delhi
Delhi High Court · (2008) 105 DRJ 415
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 37
High Courts24 Jul 2008
Madras Petrochem Ltd. and Another Vs B.I.F.R. and Others
Delhi High Court · (2009) 149 CompCas 402 : (2010) 3 CompLJ 137
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 13(8), 14(1), 41Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 15(1), 22
High Courts24 Jul 2008
Eon Polymers Ltd. Vs Commissioner of Central Excise-I
Delhi High Court · (2009) 234 ELT 424
High Courts24 Jul 2008
The Commissioner of Income Tax Vs Ansal Properties and Ind. (Pvt.) Ltd.
Delhi High Court · (2009) 315 ITR 225 : (2009) 178 TAXMAN 201
Income Tax Act, 1961 — Section 113, 132, 154, 263, 263(1)
High Courts23 Jul 2008Dismissed
Asulal Loya Vs Union of India (UOI) and Others
Delhi High Court · (2008) 154 DLT 314 : (2008) 106 DRJ 100 : (2009) 1 ILR Delhi 450
Constitution of India, 1950 — Article 12, 14, 16, 21, 226General Clauses Act, 1897 — Section 6Limitation Act, 1963 — Section 14