High Courts20 Feb 2009Dismissed
Uniflex Cables Ltd. Vs MTNL and Another AC+
Delhi High Court · (2009) 157 DLT 613 : (2009) 3 ILR Delhi 741 : (2010) 8 RCR(Civil) 1387
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,855 of 6,586
High Courts20 Feb 2009Dismissed
P.K. Thungon Vs Central Bureau of Investigation
Delhi High Court · (2009) 02 DEL CK 0057
High Courts20 Feb 2009Dismissed
Sethi Engineering Corporation Vs Delhi Development Authority and Another
Delhi High Court · (2009) 158 DLT 19
High Courts20 Feb 2009Dismissed
Shri A.K. Arora Vs National Building Constructions Corporation Ltd.
Delhi High Court · (2009) 158 DLT 217 : (2010) 1 SLJ 474 : (2009) 7 SLR 353
High Courts19 Feb 2009Allowed
Durga Prasad Vs Union of India (UOI) and Another
Delhi High Court · (2009) 02 DEL CK 0320
High Courts19 Feb 2009
Sukhvinder Singh Vs Regional Director and Others
Delhi High Court · (2009) 02 DEL CK 0301
Constitution of India, 1950 — Article 14, 16, 226Penal Code, 1860 (IPC) — Section 325, 34
High Courts19 Feb 2009Dismissed
Ibrahim Vs State
Delhi High Court · (2009) 02 DEL CK 0290
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 392, 394
High Courts19 Feb 2009
Sardar Narinder Singh Vs The Managing Committee of Shri Guru Tegh bahadur Khalsa Sr. Sec. School and Others
Delhi High Court · (2009) 02 DEL CK 0285
Central Civil Services (Pension) Rules, 1972 — Rule 48(2)Constitution of India, 1950 — Article 217(1), 226, 227Delhi School Education Act, 1973 — Section 8(2)
High Courts19 Feb 2009Dismissed
Shyam Singh Vs State
Delhi High Court · (2009) 02 DEL CK 0276
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts19 Feb 2009Allowed
Krishan Kumar Vs Syndicate Bank and Another
Delhi High Court · (2009) 02 DEL CK 0263
Evidence Act, 1872 — Section 101, 102, 73
High Courts19 Feb 2009Disposed Off
Thakur Arora Vs The State NCT of Delhi and Another
Delhi High Court · (2010) 6 RCR(Criminal) 1272
Criminal Procedure Code, 1973 (CrPC) — Section 255, 320(8), 482Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts19 Feb 2009Dismissed
Supreme Hi-Fidelity Pvt. Ltd. Vs Streamline Car Decorators
Delhi High Court · (2009) 02 DEL CK 0223
Arbitration and Conciliation Act, 1996 — Section 11(5)
High Courts19 Feb 2009
Commissioner of Income Tax, Delhi - III Vs Samtel India Ltd.
Delhi High Court · (2009) 02 DEL CK 0218
Income Tax Act, 1961 — Section 154, 80HHC
High Courts19 Feb 2009
Bishanswarup Ram Krishan and Others and Mahesh Agro P. Ltd. and Others Vs STC of India Ltd.
Delhi High Court · (2009) 5 ILR Delhi 205
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139, 141
High Courts19 Feb 2009Allowed
Rohtas and Others Vs State and Another
Delhi High Court · (2009) 02 DEL CK 0186
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313Penal Code, 1860 (IPC) — Section 307, 34
High Courts19 Feb 2009Dismissed
Suraj Pal Vs State
Delhi High Court · (2009) 02 DEL CK 0168
Penal Code, 1860 (IPC) — Section 302, 324
High Courts19 Feb 2009
Sushil Kumar and Others Vs Rajbir Singh and Others
Delhi High Court · (2009) 02 DEL CK 0124
High Courts19 Feb 2009Allowed
Major General A.K. Kapur, VSM Vs Union of India (UOI) and Others
Delhi High Court · (2009) 2 SLJ 365 : (2009) 7 SLR 567
High Courts19 Feb 2009Dismissed
Sonia Overseas (P) Ltd. Vs Asst. Commr., Customs
Delhi High Court · (2009) 157 DLT 503 : (2009) 163 ECR 4 : (2009) 244 ELT 30 : (2010) 8 RCR(Civil) 1328
High Courts18 Feb 2009Dismissed
Alex P. Mohan Vs Govt. NCT Delhi and Others
Delhi High Court · (2009) 02 DEL CK 0264
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F, 25K, 25O, 25O(6)