High Courts26 Feb 2009Dismissed
Om Apartment Pvt. Ltd. Vs Delhi Development Authority and Others
Delhi High Court · (2009) 02 DEL CK 0222
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,853 of 6,586
High Courts26 Feb 2009Allowed
Rehman Vs State
Delhi High Court · (2009) 02 DEL CK 0182
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34, 395, 397, 412
High Courts26 Feb 2009
Abhey Ram Vs Food Corporation of India and Another
Delhi High Court · (2009) 02 DEL CK 0155
Constitution of India, 1950 — Article 226Food Corporation of India Staff Regulations, 1971 — Regulation 56, 60, 72
High Courts26 Feb 2009Dismissed
Sri Om Vs State of NCT of Delhi
Delhi High Court · (2009) 02 DEL CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 363, 364A, 365
High Courts26 Feb 2009Dismissed
Rajeev Preenja Vs Sarika and Others
Delhi High Court · (2009) 159 DLT 616 : (2009) 2 DMC 26
Criminal Procedure Code, 1973 (CrPC) — Section 107, 125, 125(1), 125(4), 151Hindu Marriage Act, 1955 — Section 24
High Courts26 Feb 2009
Satish Kumar Bhalla Vs Union of India (UOI) and Another
Delhi High Court · (2009) 02 DEL CK 0086
High Courts26 Feb 2009
Indian Oil Panipat Power Consortium Limited Vs Income Tax Officer
Delhi High Court · (2010) 230 CTR 199 : (2009) 315 ITR 255 : (2009) 181 TAXMAN 249
High Courts26 Feb 2009
Nav Bharat Electronics Vs Shanker Lal and Another
Delhi High Court · (2009) 02 DEL CK 0036
High Courts26 Feb 2009
The Singer Company Limited and Another Vs Chetan Machine Tools and Others
Delhi High Court · (2009) 159 DLT 135 : (2009) 3 ILR Delhi 802 : (2009) 39 PTC 652 : (2010) 8 RCR(Civil) 1526
High Courts26 Feb 2009Dismissed
Milestone Gears Pvt. Ltd. Vs Industrial Finance Corporation of India and Another
Delhi High Court · (2009) 159 DLT 122 : (2010) 8 RCR(Civil) 1521
High Courts25 Feb 2009Dismissed
Director of Income Tax Vs Galileo International Inc.
Delhi High Court · (2009) 224 CTR 251 : (2011) 336 ITR 264 : (2009) 180 TAXMAN 357
Income Tax Act, 1961 — Section 234A, 234B, 5(2), 9(1)
High Courts25 Feb 2009Allowed
P.K. Sarin Vs Union of India (UOI) and Others
Delhi High Court · (2009) 02 DEL CK 0262
High Courts25 Feb 2009Dismissed
Union of India (UOI) and Another Vs Lakhoo Ram and Another
Delhi High Court · (2009) 02 DEL CK 0260
High Courts25 Feb 2009
Rehmat Ali Vs State
Delhi High Court · (2009) CriminalCC 550 : (2009) 8 ILR Delhi 16 Supp
High Courts25 Feb 2009Dismissed
Delhi Labour Union Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2009) 123 FLR 234 : (2009) 3 LLJ 423
Constitution of India, 1950 — Article 233, 233(2), 234, 235, 236Industrial Disputes Act, 1947 — Section 33B(1), 7
High Courts25 Feb 2009
Sunil Kumar and Another Vs Vijay Pathak and Others
Delhi High Court · (2009) 02 DEL CK 0176
Motor Vehicles Act, 1988 — Section 140, 166
High Courts25 Feb 2009
Shri Shambhu Dayal Vs Shri Maan Singh and Others
Delhi High Court · (2009) 02 DEL CK 0175
Hindu Succession Act, 1956 — Section 22
High Courts25 Feb 2009
Nirmala Devi Vs The Management of Jyoti Apparels Export
Delhi High Court · (2009) 02 DEL CK 0154
High Courts25 Feb 2009
Gurmukh Singh Vs State of NCT of Delhi
Delhi High Court · (2009) 02 DEL CK 0120
Penal Code, 1860 (IPC) — Section 300, 302, 304