High Courts03 Mar 2009
Rohit Dhupar and Others Vs LT. Governor and Others
Delhi High Court · (2009) 159 DLT 193 : (2010) 7 RCR(Civil) 320
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,851 of 6,586
High Courts03 Mar 2009Allowed
Shri G.R. Chawla and Others Vs Delhi Development Authority and Another
Delhi High Court · (2009) 158 DLT 39 : (2010) 3 SLJ 125
High Courts03 Mar 2009
Abhay Tyagi Vs State (Delhi Admn.) and Another
Delhi High Court · (2009) ELR 32 : (2009) ILR Delhi 610 Supp : (2010) 6 RCR(Criminal) 2933
High Courts03 Mar 2009Allowed
Jafar Malik Vs The State (NCT of Delhi)
Delhi High Court · (2009) 160 DLT 224 : (2010) 6 RCR(Criminal) 2945
High Courts03 Mar 2009Dismissed
Vivek Jain Vs Union of India (UOI)
Delhi High Court · (2009) 03 DEL CK 0050
High Courts03 Mar 2009
Amar Jyoti School Vs The Govt. of The National Capital Territory of Delhi and Others
Delhi High Court · (2009) 122 FLR 354 : (2009) 5 ILR Delhi 255 : (2010) 3 SLJ 105
High Courts03 Mar 2009
Peoples Union For Civil Liberties Vs Dr. M. Khalilullah and Others
Delhi High Court · (2009) 121 FLR 865 : (2009) 4 LLJ 904 : (2010) 3 SLJ 159
High Courts02 Mar 2009Dismissed
S.R.P. Industries Ltd. Vs GEA Process Engg. Ltd.
Delhi High Court · (2009) 4 ILR Delhi 407 : (2009) 3 ILR Delhi 815 : (2010) 7 RCR(Civil) 2480
High Courts02 Mar 2009Dismissed
R.P. Singla Vs C.K. Kapur and Others
Delhi High Court · (2010) 167 DLT 523 : (2009) ILR Delhi 491 Supp : (2010) 7 RCR(Criminal) 443
High Courts02 Mar 2009
Commissioner of Income Tax Vs Smt. Shakuntala Devi
Delhi High Court · (2009) 224 CTR 79 : (2009) 316 ITR 46
Income Tax Act, 1961 — Section 158BC
High Courts02 Mar 2009Allowed
Rizzoli/Corriere Della Sera Quotidiani S.P.A. Vs Devika Chitra
Delhi High Court · (2009) 3 ILR Delhi 433
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 39 Rule 3, Order 5 Rule 5, Order 9 Rule 13, 151Limitation Act, 1963 — Section 22(2)(g), 5
High Courts02 Mar 2009
Everest Box Manufacturing Co. Vs Darshan Vanaspathi
Delhi High Court · (2009) 03 DEL CK 0233
High Courts02 Mar 2009
Walchandnagar Industries Ltd. Vs Cement Corporation of India Ltd.
Delhi High Court · (2009) 03 DEL CK 0129
High Courts02 Mar 2009
Pylon Engineers (India) Private Limited Vs R.S. Infraprojects Private Limited
Delhi High Court · (2009) 93 SCL 229
Companies Act, 1956 — Section 391, 394, 394(1)
High Courts02 Mar 2009Allowed
Sh. Surendra Trikha Vs Smt. Monika Gupta and Others
Delhi High Court · (2009) 03 DEL CK 0126
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Delhi Rent Control Act, 1958 — Section 14(1), 14A, 14D, 25B, 25B(4)Transfer of Property Act, 1882 — Section 54
High Courts02 Mar 2009Dismissed
S.K. Batra Vs Y.P. Batra and Others
Delhi High Court · (2009) 03 DEL CK 0117
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17
High Courts02 Mar 2009
Arvind Construction Company Pvt. Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2009) 03 DEL CK 0113