High Courts04 Mar 2009
Pal Singh alias Pala Vs State
Delhi High Court · (2009) 4 ILR Delhi 1 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 302, 304, 34
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,850 of 6,586
High Courts04 Mar 2009
Sanjeev Vs State
Delhi High Court · (2009) 03 DEL CK 0353
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts04 Mar 2009
Karan Promoters (P) Ltd. Vs The Great Eastern Shipping Co. Ltd.
Delhi High Court · (2009) 161 DLT 353 : (2010) 8 RCR(Civil) 1507
High Courts04 Mar 2009
D. Babu Vs Bhartia Industries Ltd.
Delhi High Court · (2009) 4 CivCC 684 : (2009) 5 ILR Delhi 262 : (2009) 156 PLR 40 : (2010) 6 RCR(Criminal) 1213
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142
High Courts04 Mar 2009Dismissed
Kapoor Chand and Others Vs Dal Chand Thru L.r.''s and Others
Delhi High Court · (2009) 110 DRJ 560
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4, Order 41 Rule 27, 151Constitution of India, 1950 — Article 14Delhi Rent Control Act, 1958 — Section 14(1), 25B
High Courts04 Mar 2009
Mrs. Rammie Tikku (Since Deceased) through L.Rs. and Another Vs Smt. Rubie Sulochana Nanda (Since Deceased) through L.Rs. and Another
Delhi High Court · (2009) 03 DEL CK 0218
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 4(1), Order 22 Rule 4(4), 151Limitation Act, 1963 — Section 5
High Courts04 Mar 2009
Enchante Jewellery Vs Citibank N.A.
Delhi High Court · (2009) 109 DRJ 239 : (2010) 8 RCR(Civil) 1612
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 19(A), 22
High Courts04 Mar 2009Dismissed
Shabuddin Vs The State of NCT of Delhi
Delhi High Court · (2009) 03 DEL CK 0171
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 302
High Courts04 Mar 2009Dismissed
GE Capital Services India Vs G. Neuromed Diagnostic Centre Pvt. Ltd.
Delhi High Court · (2009) 03 DEL CK 0167
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 9, Order 37 Rule 4, Order 9 Rule 13
High Courts04 Mar 2009
Union of India (UOI) Vs Delhi School Teachers Assn.
Delhi High Court · (2009) 158 DLT 132 : (2010) 8 RCR(Civil) 1480
High Courts04 Mar 2009
Vivek Goenka Vs State (N.C.T. of Delhi) and Another Shekhar Gupta Vs K.M. Anees-Ul-Haq
Delhi High Court · (2009) 3 ILR Delhi 502 Supp
High Courts04 Mar 2009
Delhi Automobiles Ltd. and Another Vs Mohan Exports India Ltd.
Delhi High Court · (2010) 5 RCR(Criminal) 737
High Courts04 Mar 2009Allowed
Uma Rani Sharma and Another Vs Union of India (UOI) and Others
Delhi High Court · (2009) 03 DEL CK 0068
Constitution of India, 1950 — Article 226
High Courts04 Mar 2009Dismissed
Indian Potash Ltd. Vs Media Contents and Communication Services (India) Pvt. Ltd. and Another
Delhi High Court · (2009) 03 DEL CK 0059
High Courts03 Mar 2009
Dr. Vishakha Kapoor Vs National Board of Examination and Another
Delhi High Court · (2009) 03 DEL CK 0364
Central Civil Services (Leave) Rules, 1972 — Rule 43(3)Constitution of India, 1950 — Article 14, 21Maternity Benefits Act, 1961 — Section 10, 12, 12(1), 5, 5(3)
High Courts03 Mar 2009Dismissed
S.N.P. Punj Vs V.P. Punj and Others
Delhi High Court · (2009) 4 ILR Delhi 423 : (2010) 8 RCR(Civil) 1605
High Courts03 Mar 2009
Commissioner of Income Tax Vs Jitin Gupta
Delhi High Court · (2009) 03 DEL CK 0300
Income Tax Act, 1961 — Section 132, 132A, 139, 158BC, 260A
High Courts03 Mar 2009
S.P. Gupta Vs Ruchi Agarwal
Delhi High Court · (2009) 03 DEL CK 0274
Civil Procedure Code, 1908 (CPC) — Section 151, 24
High Courts03 Mar 2009Dismissed
Vishal Maleeables Ltd. Vs Government of India and Others
Delhi High Court · (2009) 03 DEL CK 0267
Arbitration and Conciliation Act, 1996 — Section 11
High Courts03 Mar 2009Dismissed
Delhi Development Authority Vs Prem Nath Saroop
Delhi High Court · (2009) 03 DEL CK 0114
Land Acquisition Act, 1894 — Section 4, 6