High Courts06 Mar 2009Dismissed
Devender Singh Mehta thr. LRs. and Another Vs Shri Rakesh Kumar Jain and Others
Delhi High Court · (2010) 8 RCR(Civil) 1595
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,849 of 6,586
High Courts06 Mar 2009
Mrs. Anuradha Jain Vs National Board of Examinations and Another
Delhi High Court · (2009) 03 DEL CK 0066
High Courts05 Mar 2009
Shyopat Singh Vs Union of India (UOI) and Others
Delhi High Court · (2009) 03 DEL CK 0346
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
High Courts05 Mar 2009Dismissed
Akhand Pratap Singh Vs Union of India (UOI) and Others
Delhi High Court · (2009) ILR Delhi 514 Supp
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 197Delhi Police Special Establishment Act, 1946 — Section 3, 5, 5(1), 6
High Courts05 Mar 2009
Ishan Kaul and Others and Abhishek Kr. Dwivedi and Others Vs Medical Council of India and Another
Delhi High Court · AIR 2010 Delhi 112
Indian Medical Council Act, 1956 — Section 10A, 10B, 10C, 11, 12
High Courts05 Mar 2009
Santosh @ Bhure Vs State
Delhi High Court · (2009) 7 ILR Delhi 77
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 2, 73
High Courts05 Mar 2009
Adobe Systems, Inc. and Another Vs Mr. P. Bhoominathan and Another
Delhi High Court · (2009) 39 PTC 658
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7Copyright Act, 1957 — Section 2, 40
High Courts05 Mar 2009
People for Ethical Treatment of Animals (PETA) Vs Union of India (UOI) and Others
Delhi High Court · (2009) 03 DEL CK 0275
High Courts05 Mar 2009Allowed
Babu Ram Sethi Vs Registrar of Trade Marks and Another
Delhi High Court · (2009) 40 PTC 625
High Courts05 Mar 2009Dismissed
Sirnu Vs The State of NCT Delhi
Delhi High Court · (2009) 03 DEL CK 0259
Penal Code, 1860 (IPC) — Section 307
High Courts05 Mar 2009
Commissioner of Income Tax Vs Usha (India) Ltd.
Delhi High Court · (2009) 184 TAXMAN 83
High Courts05 Mar 2009Dismissed
Krishna Finhold Vs Sita Ram
Delhi High Court · (2009) 03 DEL CK 0195
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5
High Courts05 Mar 2009Allowed
Modi Rubbers Ltd. Vs Modipon Ltd. and Another
Delhi High Court · (2009) 03 DEL CK 0193
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 6 Rule 17Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22(1)
High Courts05 Mar 2009
Anita Sethi and Others Vs Subhash Sethi and Others
Delhi High Court · (2009) 03 DEL CK 0192
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts05 Mar 2009Allowed
Shakti Towers P. Ltd. Vs Prof. J.D. Agarwal
Delhi High Court · (2009) 03 DEL CK 0184
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29, Order 21 Rule 58, 151Contempt of Courts Act, 1971 — Section 11, 12, 13Criminal Procedure Code, 1973 (CrPC) — Section 1(2)
High Courts05 Mar 2009
Vatika Resorts Pvt. Ltd. Vs Vatika Grand
Delhi High Court · (2009) 40 PTC 111
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Trade and Merchandise Marks Act, 1958 — Section 29, 33
High Courts05 Mar 2009
Union of India (UOI) and Others Vs Bimal Krishna Dass
Delhi High Court · (2009) 03 DEL CK 0085
Industrial Disputes Act, 1947 — Section 25B, 25F
High Courts04 Mar 2009Dismissed
Bir Singh Vs Union of India (UOI) and Others
Delhi High Court · (2009) 03 DEL CK 0361