High Courts13 Mar 2009Dismissed
Gurcharan Singh Vs Saraswati Devi
Delhi High Court · (2009) 157 DLT 743
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,848 of 6,586
High Courts13 Mar 2009Allowed
Additional Commissioner of Police and Another Vs Shri Jagbir Singh and Another
Delhi High Court · (2010) 6 RCR(Criminal) 3011 : (2010) 3 SLJ 98 : (2009) 8 SLR 331
High Courts12 Mar 2009Dismissed
Delhi Transport Corporation Vs Nem Singh and Others
Delhi High Court · (2009) 03 DEL CK 0264
Constitution of India, 1950 — Article 226, 227
High Courts12 Mar 2009
Phillip Morris Products S.A. Vs Market Tobacco Stores and Others
Delhi High Court · (2009) 03 DEL CK 0241
High Courts12 Mar 2009Allowed
Amar Singh and Another Vs The State Sanjay and Another Vs State (NCT of Delhi)
Delhi High Court · (2009) 03 DEL CK 0158
High Courts12 Mar 2009
Mohd. Ayub khan Vs Union of India (UOI) and Others
Delhi High Court · (2010) 6 RCR(Criminal) 2981
High Courts12 Mar 2009Dismissed
Dilawar Mir Vs CBI
Delhi High Court · (2009) ILR Delhi 9 Supp : (2010) 6 RCR(Criminal) 2960
Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 228
High Courts12 Mar 2009Dismissed
Rakesh Kumar Gaur and Others Vs Vipin Gaur
Delhi High Court · (2009) 157 DLT 769 : (2010) 8 RCR(Civil) 1430
High Courts06 Mar 2009Dismissed
Narender Kumar, Vijay Kumar and Om Prakash Vs State (Delhi Admn.)
Delhi High Court · (2009) ILR Delhi 528 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Delhi Police Act, 1978 — Section 112, 117Evidence Act, 1872 — Section 32, 32(1)
High Courts06 Mar 2009Dismissed
Mahesh @ Kale Vs State
Delhi High Court · (2009) 03 DEL CK 0330
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts06 Mar 2009Disposed Off
Court on its Own Motion Vs Lok Nath Grover and Another
Delhi High Court · (2009) 03 DEL CK 0276
High Courts06 Mar 2009
Raj Kumar Vs State and Another
Delhi High Court · (2009) 03 DEL CK 0225
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 186, 332, 34, 392, 397
High Courts06 Mar 2009Allowed
Asha Devi and Others Vs Jitender Sharma and Others
Delhi High Court · (2009) 03 DEL CK 0212
High Courts06 Mar 2009Allowed
Parmesh Kumar Vs State
Delhi High Court · (2009) 03 DEL CK 0159
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 326
High Courts06 Mar 2009Dismissed
Asia Pacific Breweries Vs Superior Industries
Delhi High Court · (2009) 158 DLT 670 : (2009) ILR Delhi 550 Supp : (2009) 155 PLR 57 : (2009) 40 PTC 108 : (2010) 7 RCR(Civil) 2731
High Courts06 Mar 2009Dismissed
Roshin Lal Gupta and Sons Pvt. Ltd. Vs Delhi Tourism and Transportation Development Corporation and Another
Delhi High Court · (2009) 157 DLT 781 : (2010) 8 RCR(Civil) 1439
High Courts06 Mar 2009Allowed
Surinder Kaur Vs Sardar Mangal Singh and Others
Delhi High Court · (2010) 8 RCR(Civil) 1455
High Courts06 Mar 2009Dismissed
Union of India (UOI) Vs Usha Sawhney
Delhi High Court · (2009) 03 DEL CK 0082
High Courts06 Mar 2009Disposed Off
Ester Industries Limited Vs Commissioner of Income Tax
Delhi High Court · (2009) 226 CTR 112 : (2009) 316 ITR 260 : (2009) 185 TAXMAN 266