High Courts17 Mar 2009Dismissed
Delhi Jal Board Vs Its Workman (Sri Balbir Singh)
Delhi High Court · (2009) 122 FLR 486
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,846 of 6,586
High Courts17 Mar 2009
Anand Prakash Vs C.B.I
Delhi High Court · (2009) 03 DEL CK 0234
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2ACriminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161
High Courts17 Mar 2009
Ms. Pooja Sharma Vs State and Others
Delhi High Court · (2009) 03 DEL CK 0208
Constitution of India, 1950 — Article 226, 227
High Courts17 Mar 2009Dismissed
Dhirinder Negi and Others Vs Management of Ashoka Hotel
Delhi High Court · (2009) 03 DEL CK 0145
High Courts17 Mar 2009
Sanjay Vs State
Delhi High Court · (2009) ILR Delhi 459 Supp : (2010) 6 RCR(Criminal) 2989
High Courts17 Mar 2009Dismissed
Ms. Renu Judge Vs Mr. Nanik Tirath Mulchandani
Delhi High Court · (2009) 158 DLT 208 : (2010) 8 RCR(Civil) 1482
High Courts17 Mar 2009Allowed
Poonam Chawla Vs Niranjan Kumar
Delhi High Court · (2009) 158 DLT 68 : (2009) 5 ILR Delhi 299 : (2010) 8 RCR(Civil) 1475
High Courts16 Mar 2009Allowed
Simon and Others Vs State
Delhi High Court · (2009) ILR Delhi 1 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 498A
High Courts16 Mar 2009Dismissed
Vinod Kumar Vs State
Delhi High Court · (2009) 03 DEL CK 0360
Criminal Procedure Code, 1973 (CrPC) — Section 161, 311, 313Evidence Act, 1872 — Section 27, 8Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts16 Mar 2009Dismissed
Mahipal Singh Tomar Vs The Management of Kendriya Bhandar
Delhi High Court · (2009) 03 DEL CK 0359
High Courts16 Mar 2009Dismissed
Kamal Kishore Vs The Union of India (UOI) and Others
Delhi High Court · (2009) 03 DEL CK 0358
Industrial Disputes Act, 1947 — Section 33(2)
High Courts16 Mar 2009
Binay Kumar and Others Vs State and Another
Delhi High Court · (2009) 03 DEL CK 0349
High Courts16 Mar 2009
Vishal Yadav and Another Vs LT. Governor and Another
Delhi High Court · (2010) 6 RCR(Criminal) 2998
High Courts16 Mar 2009
Ms. Somyashree Mishra Vs Sanjib Kumar Panda
Delhi High Court · (2009) 03 DEL CK 0293
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 13, 24
High Courts16 Mar 2009Allowed
Saroj K. Datta Vs R.L. Thapliyal
Delhi High Court · (2009) 03 DEL CK 0185
Central Excises and Salt Act, 1944 — Section 14Criminal Procedure Code, 1973 (CrPC) — Section 482Finance Act, 1994 — Section 65(4), 83, 94
High Courts16 Mar 2009
Surinder Singh Vs Guru Harkishan Public School
Delhi High Court · (2009) 03 DEL CK 0176
High Courts16 Mar 2009Dismissed
Delhi Development Authority Vs Bhai Sardar Singh and Sons
Delhi High Court · (2009) 158 DLT 8 : (2009) 4 ILR Delhi 485 : (2010) 8 RCR(Civil) 1460
High Courts16 Mar 2009
Shri Naresh Maheshwari Vs The Commissioner (MCD) and Another
Delhi High Court · (2009) 03 DEL CK 0031
High Courts16 Mar 2009Allowed
Centre for Development of Telematics (C-DOT) Vs Ansal Properties and Infrastructure Ltd. (APIL)
Delhi High Court · (2010) 8 RCR(Civil) 1572