COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 4,844 of 6,586

High Courts19 Mar 2009Allowed

MCD Vs Sarbinder Grewal

Delhi High Court · (2009) 03 DEL CK 0362

High Courts19 Mar 2009Allowed

Govind Kumar Vs State

Delhi High Court · (2009) 03 DEL CK 0334

High Courts19 Mar 2009

Anant Raj Industries Limited Vs Somesh Kumar Bishnoi

Delhi High Court · (2009) 03 DEL CK 0327

Arbitration and Conciliation Act, 1996 — Section 11Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts19 Mar 2009Allowed

Manwari Vs Harsh Vardhan and Others

Delhi High Court · (2009) 4 ILR Delhi 503

Motor Vehicles Act, 1988 — Section 163A

High Courts19 Mar 2009Dismissed

Rajinder Kumar and Anil Vs State and Another

Delhi High Court · (2009) 03 DEL CK 0248

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 342, 393, 394, 397

High Courts19 Mar 2009Dismissed

Delhi Development Authority Vs Madhur Krishna

Delhi High Court · (2009) 4 ILR Delhi 509

Constitution of India, 1950 — Article 136

High Courts19 Mar 2009

Mr. Satnam Singh Vs The Jammu and Kashmir Bank Ltd. and Others

Delhi High Court · (2009) 03 DEL CK 0147

Arbitration and Conciliation Act, 1996 — Section 11(6), 21

High Courts19 Mar 2009Allowed

DBS Financial Services Ltd. Vs India Tourism Development Corpn. Ltd. and Others

Delhi High Court · AIR 2009 Delhi 94 : (2009) 159 DLT 256 : (2009) 4 ILR Delhi 521 : (2010) 1 RCR(Civil) 381 : (2009) 2 RCR(Rent) 304

Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2, 7, 7(1)

High Courts19 Mar 2009Dismissed

Satnam Kaur and Others Vs Ashlar Stores P. Ltd.

Delhi High Court · (2009) 158 DLT 62 : (2009) 3 ILR Delhi 1 Supp

High Courts19 Mar 2009Dismissed

International Airport Authority of India Vs M.L. Dalmiya and Co. Ltd.

Delhi High Court · (2009) 03 DEL CK 0026

High Courts18 Mar 2009Dismissed

Badal and Others Vs Niranjan Proptech and Others

Delhi High Court · (2009) 03 DEL CK 0336

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 13, 151Delhi Land Reforms Act, 1954 — Section 3, 33, 33(1)Delhi Lands (Restrictions on Transfer) Act, 1972 — Section 8

High Courts18 Mar 2009Dismissed

Reinz Talbros Limited Vs Kostub Investments Limited and Others

Delhi High Court · (2009) 96 SCL 108

Companies Act, 1956 — Section 450, 450(3), 457

High Courts18 Mar 2009Dismissed

Dr. Harish Uppal Vs Mr. J.N. Uppal and Others

Delhi High Court · (2009) 03 DEL CK 0328

Partition Act, 1893 — Section 2, 3, 3(1), 3(2)

High Courts18 Mar 2009Allowed

ITC Limited Vs Mr. Shaleen Gambir and Another

Delhi High Court · (2009) 03 DEL CK 0314

Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(5), 11(6)

High Courts18 Mar 2009Dismissed

Development Credit Bank Vs Devender Kumar and Company and Another

Delhi High Court · (2009) 03 DEL CK 0313

Banking Regulation Act, 1949 — Section 5Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 2

High Courts18 Mar 2009

Commissioner of Income Tax Vs Jaipur Golden Transport Co.

Delhi High Court · (2009) 183 TAXMAN 480

Income Tax Act, 1961 — Section 141(2), 143(1), 143(2), 260A

High Courts18 Mar 2009

Sh. Vikas Aggarwal Vs Punj Lloyd Limited and Another

Delhi High Court · (2009) 03 DEL CK 0284

Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(5), 11(6)

High Courts18 Mar 2009Dismissed

Delhi Transport Corporation Vs Sh. Kishan Dev Mishra

Delhi High Court · (2009) 03 DEL CK 0257

Constitution of India, 1950 — Article 226

High Courts18 Mar 2009

Autodesk, Inc and Others Vs Mr. Kumar Sam Prahlad and Others

Delhi High Court · (2009) 03 DEL CK 0251

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 151

High Courts18 Mar 2009Disposed Off

Richa And Co. Vs D. Nirmala

Delhi High Court · (2009) 03 DEL CK 0250

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7