High Courts23 Mar 2009Dismissed
Delhi Development Authority Vs Tantia Construction Company
Delhi High Court · (2009) 03 DEL CK 0290
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,842 of 6,586
High Courts23 Mar 2009Dismissed
National Installation Co. Vs New Delhi Municipal Council
Delhi High Court · (2009) 03 DEL CK 0288
Arbitration and Conciliation Act, 1996 — Section 13(5), 16(6), 34, 34(2)
High Courts23 Mar 2009
Soni Engineering Works Vs Workman, Harpal Singh
Delhi High Court · (2009) 5 ILR Delhi 366
High Courts23 Mar 2009Dismissed
Naryanan Consultancy Vs Indian Oil Corporation Ltd. and Others
Delhi High Court · (2009) 03 DEL CK 0260
Constitution of India, 1950 — Article 14, 226
High Courts23 Mar 2009Allowed
R.N. Dhawan Vs Union of India (UOI) and Others
Delhi High Court · (2009) 03 DEL CK 0244
High Courts23 Mar 2009Allowed
Dhruva Parate Vs CBSE and Another
Delhi High Court · (2009) 5 ILR Delhi 371
High Courts23 Mar 2009
Commissioner of Income Tax Vs Hi Lux Automotive (P.) Ltd.
Delhi High Court · (2009) 183 TAXMAN 260
Income Tax Act, 1961 — Section 131, 260A
High Courts23 Mar 2009Allowed
Amandeep Vs State
Delhi High Court · (2009) 03 DEL CK 0163
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 324, 325, 452
High Courts23 Mar 2009Dismissed
Dharam Singh Vs State
Delhi High Court · (2009) 03 DEL CK 0157
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts23 Mar 2009Dismissed
New India Assurance Co. Ltd. Vs Pratibha Shrivastava and Others
Delhi High Court · (2011) ACJ 945 : (2011) 3 TAC 210
Income Tax Act, 1961 — Section 88(4)Motor Vehicles Act, 1988 — Section 133
High Courts23 Mar 2009Dismissed
Ex. L/Nk Dharam Pal Singh Vs Union of India (UOI) and Others
Delhi High Court · (2009) 03 DEL CK 0120
High Courts23 Mar 2009Allowed
Shiv Ram Verma Vs Managing Director, Food Corporation of India and Others
Delhi High Court · (2009) 3 ILR Delhi 586
High Courts23 Mar 2009Dismissed
D.R. Patel and Others Vs State and Another
Delhi High Court · (2009) 03 DEL CK 0091
High Courts23 Mar 2009Allowed
The Printer House Pvt. Ltd. and R.N. Sahni and Others Vs Nishi Singh
Delhi High Court · (2010) 6 RCR(Criminal) 3004
High Courts23 Mar 2009Dismissed
Asian Fans and Appliances Co. Pvt. Ltd. and Others Vs Usaka Industrial Components Pvt. Ltd.
Delhi High Court · (2009) CriLJ 4083 : (2010) 1 Crimes 138 : (2009) 5 ILR Delhi 457 : (2010) 7 RCR(Criminal) 979
Criminal Procedure Code, 1973 (CrPC) — Section 378(4), 482
High Courts23 Mar 2009Allowed
Jagdish Prasad Vs State and Others
Delhi High Court · (2009) 160 DLT 599 : (2009) ILR Delhi 602 Supp : (2010) 6 RCR(Criminal) 740
High Courts23 Mar 2009
K.K. Mohta Vs The Asstt. Commissioner of Income Tax
Delhi High Court · (2010) 320 ITR 387 : (2009) 182 TAXMAN 40
High Courts23 Mar 2009
Ramesh Chander Dubey Vs Director of Education and Another
Delhi High Court · (2009) 4 ILR Delhi 560