High Courts26 Mar 2009Allowed
Global Landcon Pvt. Ltd. Vs Nova Udyog Limited and Others
Delhi High Court · (2009) 03 DEL CK 0143
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,840 of 6,586
High Courts26 Mar 2009Dismissed
UCO Bank Vs Darshna Devi and Others
Delhi High Court · (2009) 03 DEL CK 0140
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33(C)(2)
High Courts26 Mar 2009Allowed
Sanyog Sharma Vs Suresh Goel
Delhi High Court · (2009) 159 DLT 530 : (2009) 155 PLR 10
High Courts26 Mar 2009Dismissed
Yoginder Singh Vs State
Delhi High Court · (2009) 03 DEL CK 0083
Constitution of India, 1950 — Article 253Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice (Care and Protection of Children) (Amendment) Act, 2006 — Section 14, 2, 20, 7A
High Courts26 Mar 2009
Famy Care Limited and Another Vs Union of India (UOI) and Another
Delhi High Court · (2010) 7 RCR(Civil) 119
High Courts26 Mar 2009
Dina Nath Vs New Punjab Motor and Tractor Works and Another
Delhi High Court · (2009) 03 DEL CK 0029
Industrial Disputes Act, 1947 — Section 25F
High Courts25 Mar 2009Dismissed
Gopendra Mohan Gupta and Others Vs State
Delhi High Court · (2009) CriLJ 2098
High Courts25 Mar 2009Dismissed
Badarpur Power Engineers and Workers Union and Others Vs The General Manager, Badarpur Thermal Power Station and Others
Delhi High Court · (2009) 3 LLJ 757 : (2010) 6 SLR 443
Constitution of India, 1950 — Article 14, 16, 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(1)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts25 Mar 2009Dismissed
Ravi Parkash Vs State
Delhi High Court · (2009) 03 DEL CK 0320
Penal Code, 1860 (IPC) — Section 300, 302, 307
High Courts25 Mar 2009Dismissed
Union of India (UOI) Vs Mahavir Woollen Mills
Delhi High Court · (2009) 03 DEL CK 0305
High Courts25 Mar 2009Dismissed
Orrisa Industries Ltd. Vs Cement Corporation of India Ltd.
Delhi High Court · (2009) 03 DEL CK 0304
Arbitration Act, 1940 — Section 20, 8, 8(1)
High Courts25 Mar 2009
Datamation Consultant Pvt. Ltd. Vs Shri Ranjit Kumar
Delhi High Court · (2009) 03 DEL CK 0296
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 2Industrial Disputes (Central) Rules, 1957 — Rule 18Industrial Disputes Act, 1947 — Section 17B
High Courts25 Mar 2009Dismissed
Maya Ram Sharma Vs State and Another
Delhi High Court · (2010) 174 DLT 362 : (2011) 7 RCR(Criminal) 1185
Criminal Procedure Code, 1973 (CrPC) — Section 162, 281, 311, 401(3)Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 381, 408, 411
High Courts25 Mar 2009Disposed Off
Narender Kumar Vs The State (NCT of Delhi)
Delhi High Court · (2009) 03 DEL CK 0273
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts25 Mar 2009Dismissed
Sanjay Aggarwal Vs J.K. Iron and Steel Manufacturing Co.
Delhi High Court · (2009) 03 DEL CK 0258
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1)Partnership Act, 1932 — Section 19, 20, 25, 26
High Courts25 Mar 2009Dismissed
Padam Chand and Another Vs State (Govt. of NCT of Delhi) and Another
Delhi High Court · (2009) 03 DEL CK 0237
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(4), 145(5), 145(6)
High Courts25 Mar 2009Allowed
National Musketry Stores Vs D.S.I.D.C. and Another
Delhi High Court · (2009) 03 DEL CK 0229
High Courts25 Mar 2009Allowed
Ram Ratti and Others Vs Om Parkash and Others
Delhi High Court · (2010) ACJ 2343
High Courts25 Mar 2009Allowed
Vibha Jain Vs Union of India (UOI) and Others
Delhi High Court · (2009) 5 ILR Delhi 472
Constitution of India, 1950 — Article 226