High Courts27 Mar 2009
M.K. Auto Industries Vs Employees'' Provident Fund Appellate Tribunal and Others
Delhi High Court · (2009) 03 DEL CK 0219
Employees Provident Fund Appellate Tribunal (Procedure) Rules, 1997 — Rule 7(2)
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,839 of 6,586
High Courts27 Mar 2009Dismissed
Shamsher Singh and Others Vs State and Another
Delhi High Court · (2009) 110 DRJ 48
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 308, 324, 34, 506
High Courts27 Mar 2009
Larsen and Toubro Limited Vs Lakshmi Narasimha Textiles Private Limited
Delhi High Court · (2009) 03 DEL CK 0199
High Courts27 Mar 2009Dismissed
Becton Dickinson India Ltd. Vs Shika Pharma (P) Ltd. and Another
Delhi High Court · (2010) 5 RCR(Criminal) 735
High Courts27 Mar 2009
Gopi Chand Vs State
Delhi High Court · (2009) 03 DEL CK 0084
Penal Code, 1860 (IPC) — Section 149
High Courts26 Mar 2009Dismissed
State Vs Irashad Ahmad Malik and Others
Delhi High Court · (2009) 03 DEL CK 0318
Criminal Procedure Code, 1973 (CrPC) — Section 321Prevention of Terrorism (Repeal) Act, 2004 — Section 1(2), 2(3), 2(4), 2(7), 3Prevention of Terrorism Act, 2002 — Section 56, 60, 60(1), 60(4), 60(5)
High Courts26 Mar 2009Allowed
Equipment Conductors and Cables Ltd. Vs Union of India (UOI)
Delhi High Court · (2010) 7 RCR(Civil) 2448
High Courts26 Mar 2009Dismissed
Shri Sohan Lal Vs Novex (P) Ltd.
Delhi High Court · (2009) 03 DEL CK 0254
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
High Courts26 Mar 2009Dismissed
Shri Pramod Kumar Vs General Export Agencies
Delhi High Court · (2009) 122 FLR 620
Constitution of India, 1950 — Article 226, 227
High Courts26 Mar 2009Dismissed
Balraj @ Mallahu Vs The State (NCT of Delhi)
Delhi High Court · (2009) 03 DEL CK 0235
Criminal Procedure Code, 1973 (CrPC) — Section 164, 207, 208, 313Penal Code, 1860 (IPC) — Section 311, 34, 354, 363, 366
High Courts26 Mar 2009Allowed
Subiya Devi Vs L.I.C. and Others
Delhi High Court · (2009) 03 DEL CK 0228
Constitution of India, 1950 — Article 141, 226
High Courts26 Mar 2009
Virbac Animal Health India Pvt. Ltd. Vs Punjab Herbals
Delhi High Court · (2009) 03 DEL CK 0223
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts26 Mar 2009
Income Tax Officer Vs Globe Walker
Delhi High Court · (2009) 183 TAXMAN 167
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 188, 220(1), 221(1), 221(2), 258General Clauses Act, 1897 — Section 26
High Courts26 Mar 2009Dismissed
National Insurance Co. Ltd. Vs Kanika Saboo and Others
Delhi High Court · (2009) 03 DEL CK 0183
Income Tax Act, 1961 — Section 194A, 194A(1), 194A(3)
High Courts26 Mar 2009
Ms. Kamna Ganjoo Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2009) 03 DEL CK 0173
Constitution of India, 1950 — Article 226, 227
High Courts26 Mar 2009Dismissed
State Vs Ibotombi Sapam
Delhi High Court · (2009) 03 DEL CK 0168
Criminal Procedure Code, 1973 (CrPC) — Section 321Prevention of Terrorism (Repeal) Act, 2004 — Section 1(2), 2(2), 2(3), 3Prevention of Terrorism Act, 2002 — Section 56, 60, 60(1), 60(4), 60(5)
High Courts26 Mar 2009
Karuna Khaitan and Others Vs Fashion Design Council of India and Another
Delhi High Court · (2009) 03 DEL CK 0152
High Courts26 Mar 2009Dismissed
Dr. Anupam Bhargava Vs State and Others
Delhi High Court · (2009) 03 DEL CK 0149
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19, Order 2 Rule 2, Order 7 Rule 11, 10Limitation Act, 1963 — Section 21Succession Act, 1925 — Section 222, 271, 276