COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 4,838 of 6,586

High Courts30 Mar 2009Dismissed

BSES Rajdhani Power Limited Vs Madan Mohan Ratawal and Another

Delhi High Court · (2009) 5 ILR Delhi 480

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 19(2)Constitution of India, 1950 — Article 311(2), 311(3)Penal Code, 1860 (IPC) — Section 324, 324B

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High Courts30 Mar 2009

Dharamvir Khera Vs Commissioner of Police and Another

Delhi High Court · (2009) 03 DEL CK 0315

Municipal Corporation Act, 1957 — Section 299, 300

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High Courts30 Mar 2009Dismissed

Balbir Singh Mayal and Others Vs Municipal Corporation of Delhi and Others

Delhi High Court · (2009) 03 DEL CK 0286

Transfer of Property Act, 1882 — Section 114

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High Courts30 Mar 2009Dismissed

Shri Narender Kumar Makhija Vs International Amusement Ltd.

Delhi High Court · (2009) 03 DEL CK 0283

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C(2)Limitation Act, 1963 — Section 6, 7, 8, 9

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High Courts30 Mar 2009Dismissed

Karunapati Pandey Vs UCO Bank and Others

Delhi High Court · (2009) 03 DEL CK 0246

UCO Bank Officer Employees (Conduct) Regulations, 1976 — Regulation 3(1)

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High Courts30 Mar 2009Dismissed

Shri Surender Kumar (Workman) Vs The Presiding Officer

Delhi High Court · (2009) 03 DEL CK 0245

Industrial Disputes Act, 1947 — Section 10(4)(A)

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High Courts30 Mar 2009Dismissed

Shri Mohd. Shakir Vs Sunder Lal Jain Hospital

Delhi High Court · (2009) 122 FLR 618

Industrial Disputes Act, 1947 — Section 11A

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High Courts30 Mar 2009Allowed

Smt. Namita Saxena Vs State and Others

Delhi High Court · (2009) 03 DEL CK 0213

Succession Act, 1925 — Section 218

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High Courts30 Mar 2009

Maharaj Kumar Kaustuvmani Pratap Sahi Vs Your Kids R Our Kids

Delhi High Court · (2009) 03 DEL CK 0154

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High Courts30 Mar 2009

Krishan Sharma Vs State

Delhi High Court · (2010) 6 RCR(Criminal) 1041

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High Courts30 Mar 2009

National Fertilizers Ltd. Vs Harnek Singh and Others

Delhi High Court · (2009) 03 DEL CK 0086

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High Courts30 Mar 2009Allowed

Narender H. Chandwani Vs M.C.D. and Another

Delhi High Court · (2009) 158 DLT 234

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High Courts30 Mar 2009Dismissed

D.M. Jawhar Merican Vs Engineers India Limited

Delhi High Court · AIR 2009 Delhi 104 : (2009) 2 CompLJ 272 : (2009) 4 ILR Delhi 571 : (2010) 7 RCR(Civil) 85

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High Courts27 Mar 2009Dismissed

Hyco Product (P) Ltd. Vs Smt. Shashi Hasija, Prop. of Paul Traders

Delhi High Court · AIR 2009 Delhi 96 : (2009) 4 RCR(Civil) 277 : (2009) 2 RCR(Rent) 296

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High Courts27 Mar 2009Dismissed

Delhi Transport Corporation Vs Bishan Singh

Delhi High Court · (2009) 03 DEL CK 0325

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33(2)

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High Courts27 Mar 2009Dismissed

Pritam Singh Vs State

Delhi High Court · (2009) 03 DEL CK 0303

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 8

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High Courts27 Mar 2009Dismissed

B. Purbanchal Road Services (P) Ltd. Vs Food Corporation of India and Others

Delhi High Court · (2009) 03 DEL CK 0269

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High Courts27 Mar 2009Dismissed

Ajay Kumar and Others Vs Killburn Office Automation Ltd.

Delhi High Court · (2009) 03 DEL CK 0255

Limitation Act, 1963 — Article 226

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High Courts27 Mar 2009Dismissed

Union of India (UOI) Vs Kamal Vijay Jain and Another

Delhi High Court · (2009) 03 DEL CK 0232

Arbitration and Conciliation Act, 1996 — Section 33, 34, 34(1), 34(2), 34(3)Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 29(2), 5

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High Courts27 Mar 2009Dismissed

National Insurance Co. Ltd. Vs Smt. Geeta and Others

Delhi High Court · (2009) 03 DEL CK 0222

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