High Courts01 Apr 2009
Pro Interactive Service (India) Ltd. Vs Government of NCT of Delhi and another
Delhi High Court · (2009) 123 FLR 722
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,836 of 6,586
High Courts01 Apr 2009Dismissed
PT. Muni Ram and Associates (P) Ltd. Vs Delhi Development Authority
Delhi High Court · (2009) 04 DEL CK 0330
High Courts01 Apr 2009
Dinesh Gupta, Dr. and Others Vs D.D.A.
Delhi High Court · (2010) 114 DRJ 132
Criminal Procedure Code, 1973 (CrPC) — Section 482Delhi Development Act, 1957 — Section 14, 29(2)
High Courts01 Apr 2009
Mr. Kishan Lal Arora Vs Shri Hanuman
Delhi High Court · (2009) 04 DEL CK 0203
Industrial Disputes (Central) Rules, 1957 — Rule 18, 20Industrial Disputes Act, 1947 — Section 17B
High Courts01 Apr 2009Dismissed
GATI Limited Vs National Aviation Company of India Limited
Delhi High Court · (2009) 04 DEL CK 0194
Arbitration and Conciliation Act, 1996 — Section 9
High Courts01 Apr 2009
Sachin Gandas and Another Vs Gaon Sabha
Delhi High Court · (2010) 7 RCR(Civil) 2775
High Courts01 Apr 2009Dismissed
B.C. Pandey Vs The Commissioner (Transport), NCT of Delhi and Others
Delhi High Court · (2009) 04 DEL CK 0158
High Courts01 Apr 2009Dismissed
Shri Ramesh Ahuja and Another Vs Shri Ram Nath Jain
Delhi High Court · (2009) 04 DEL CK 0146
High Courts01 Apr 2009Dismissed
M.C.D. Vs Mukesh Kumari
Delhi High Court · (2009) 04 DEL CK 0141
Motor Vehicles Act, 1988 — Section 167
High Courts01 Apr 2009
Pro Interactive Service (India) Ltd. Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2009) 166 DLT 117 : (2009) 123 FLR 722
Industrial Disputes (Central) Rules, 1957 — Rule 18Industrial Disputes Act, 1947 — Section 17B
High Courts01 Apr 2009
Shri Ravi Kumar Vs The State (NCT of Delhi)
Delhi High Court · (2009) 04 DEL CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 14, 49, 6(2)Penal Code, 1860 (IPC) — Section 302
High Courts01 Apr 2009
Yum! Restaurants (India) Private Limited Vs Commissioner of Income Tax
Delhi High Court · (2009) 224 CTR 383 : (2009) 180 TAXMAN 8
High Courts01 Apr 2009
Mahesh Gupta Vs State
Delhi High Court · (2009) CriLJ 2527 : (2010) 6 RCR(Criminal) 1811
High Courts01 Apr 2009Dismissed
Chemicals and Allied Industries Vs National Fertilizers Ltd.
Delhi High Court · (2009) 04 DEL CK 0071
High Courts01 Apr 2009
Yum! Restaurants (Marketing) Private Limited Vs Commissioner of Income Tax
Delhi High Court · (2009) 224 CTR 392 : (2010) 327 ITR 150 : (2009) 180 TAXMAN 27
High Courts31 Mar 2009Allowed
Bhartiya Const. Co. Vs Delhi Development Authority
Delhi High Court · (2009) 03 DEL CK 0352
High Courts31 Mar 2009Allowed
Muni Ram and Another Vs Mangat Ram and Others
Delhi High Court · (2010) ACJ 2404
Motor Vehicles Act, 1988 — Section 163A
High Courts31 Mar 2009Dismissed
Sushil Kumar Jain trading as Tara Products Vs Keprej Electronics
Delhi High Court · (2009) 03 DEL CK 0338
Trade Marks Act, 1999 — Section 134(2)
High Courts31 Mar 2009Dismissed
The Management of the Marine Products Export Development Authority Vs Sh. Ram pal Singh
Delhi High Court · (2009) 03 DEL CK 0297
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25F
High Courts31 Mar 2009Dismissed
National Insurance Co. Vs Madhubala and Others
Delhi High Court · (2009) 03 DEL CK 0280