High Courts02 Apr 2009Dismissed
Competition Review (P) Ltd. Vs Employees State Insurance Corporation and Others
Delhi High Court · (2009) 04 DEL CK 0309
Contempt of Courts Act, 1971 — Section 11, 12
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,835 of 6,586
High Courts02 Apr 2009Allowed
Excel Casting Pvt. Ltd. Vs Cogent Ventures India Ltd. and Others
Delhi High Court · (2010) 157 PLR 5 : (2010) 6 RCR(Civil) 562
Arbitration and Conciliation Act, 1996 — Section 9
High Courts02 Apr 2009Dismissed
Sri Sathya Sai Vidya Vihar Vs Sh. Rati Ram
Delhi High Court · (2009) 165 DLT 71 : (2009) 123 FLR 585 : (2010) 2 LLJ 249
Industrial Disputes (Central) Rules, 1957 — Rule 18Industrial Disputes Act, 1947 — Section 17B
High Courts02 Apr 2009Dismissed
Sh. Joel Swami Vs The Management of Ordinance Factory
Delhi High Court · (2009) 04 DEL CK 0247
Limitation Act, 1963 — Section 10
High Courts02 Apr 2009Dismissed
Sajjan Kumar Vs State
Delhi High Court · (2009) 04 DEL CK 0220
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300
High Courts02 Apr 2009Dismissed
Sh. Gopal Kishan and Shri Sat Pal Vs Smt. Nirmala Devi (Since deceased) Through legal representatives. 1), Sh. Subhash Chand Dua, Mrs. Geeta Rani and Mrs. Kavita Rani
Delhi High Court · (2010) 7 RCR(Civil) 2688
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17, 11, 151, 35(2)
High Courts02 Apr 2009Dismissed
Municipal Corporation of Delhi and Another Vs B.D. Sharma
Delhi High Court · (2009) 04 DEL CK 0195
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 41 Rule 27, 96Delhi Municipal Corporation Act, 1957 — Section 197, 198, 199, 313, 316
High Courts02 Apr 2009Dismissed
Online Hotel Reservations Pvt. Ltd. Vs Classic Citi Investment Pvt. Ltd.
Delhi High Court · (2010) 7 RCR(Civil) 2773
Arbitration and Conciliation Act, 1996 — Section 36, 9Specific Relief Act, 1963 — Section 14
High Courts02 Apr 2009Dismissed
Risal Singh and Others Vs Union of India (UOI)
Delhi High Court · (2009) 04 DEL CK 0121
Land Acquisition Act, 1894 — Section 18, 4, 54, 6
High Courts02 Apr 2009Dismissed
South India Shipping and Export Co. (SISECO) Vs Tribal Cooperative Mrkt. Dev. Fed. of India Ltd. (TRIFED)
Delhi High Court · (2009) 04 DEL CK 0113
High Courts02 Apr 2009Dismissed
Yogesh Kumar Vs State
Delhi High Court · (2009) 158 DLT 16 : (2010) 6 RCR(Criminal) 3079
High Courts02 Apr 2009
Shri Narinder Singh and Others Vs State
Delhi High Court · (2009) 04 DEL CK 0081
High Courts02 Apr 2009
Commissioner of Income Tax Vs K.J. Business Centre
Delhi High Court · (2009) 180 TAXMAN 42
High Courts02 Apr 2009
Parwati Devi and Others Vs DDA
Delhi High Court · (2009) 159 DLT 467 : (2010) 7 RCR(Civil) 247
High Courts02 Apr 2009
Energo Engineering Projects Ltd. Vs Gujarat State Electricity Corporation Ltd. and Another
Delhi High Court · (2009) 04 DEL CK 0027
High Courts01 Apr 2009Dismissed
Haryana Roadways Vs Sh. Ramesh Kumar
Delhi High Court · (2010) 3 SLJ 92
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
High Courts01 Apr 2009Dismissed
Hartlay Knits Vs A.C.S. Logistics and Others
Delhi High Court · (2009) 04 DEL CK 0541
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 9
High Courts01 Apr 2009
Indian Agricultural Research Institute Vs Shri Santosh Kumar Yadav and Others
Delhi High Court · (2009) 04 DEL CK 0539
Constitution of India, 1950 — Article 226
High Courts01 Apr 2009Disposed Off
Management of Ellar Sales Corpn. Vs Sh. Vijay Kumar
Delhi High Court · (2009) 04 DEL CK 0510
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F