High Courts06 Apr 2009
Girdhari Lal Vs Sri Bhagwan and Another
Delhi High Court · (2009) 04 DEL CK 0365
Motor Vehicles Act, 1988 — Section 171
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Delhi High Court judgments
1,31,711 judgments · page 4,833 of 6,586
High Courts06 Apr 2009
J.P. Singhal Vs LIC of India and Others
Delhi High Court · (2009) 04 DEL CK 0364
Constitution of India, 1950 — Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5, 7
High Courts06 Apr 2009
Sh. Rama Nand and Others Vs Har Bhajan Singh and Others
Delhi High Court · (2009) 04 DEL CK 0347
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009
Smt. Karamjit Kaur and Others Vs Pushotam Mahajan and Others
Delhi High Court · (2009) 04 DEL CK 0346
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009Dismissed
Satya Narain Sharma-HUF Vs Ashwani Sarees Pvt. Ltd.
Delhi High Court · (2009) 7 ILR Delhi 139 : (2009) 4 ILR Delhi 601
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 29 Rule 1, 151
High Courts06 Apr 2009
Bharpai Devi and Others Vs Dharamvir Singh and Others
Delhi High Court · (2009) 04 DEL CK 0301
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009
Smt. Sushma Mehta and Others Vs Mr. Raju and Others
Delhi High Court · (2009) 04 DEL CK 0286
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009
Amrit Pal Singh Vs Baldev Singh and Others
Delhi High Court · (2009) 04 DEL CK 0285
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009
Sh. Subhash Sharma and Others Vs Sh. Satish Kumar and Others
Delhi High Court · (2009) 04 DEL CK 0284
High Courts06 Apr 2009
Smt. Dolly Loyall and Others Vs Shri Juggan Lall and Others
Delhi High Court · (2009) 04 DEL CK 0267
High Courts06 Apr 2009
Shri Lal Chand Kapoor Vs Naik Arjun Singh and Others
Delhi High Court · (2009) 04 DEL CK 0266
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009
Smt. Hardevi and Others Vs Dhanpat Singh and Others
Delhi High Court · (2009) 04 DEL CK 0221
High Courts06 Apr 2009
Vijay Kumar Vs Devinder Singh
Delhi High Court · (2009) 04 DEL CK 0216
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009
Smt. Sitara Begum Vs Rishi Pal and Others
Delhi High Court · (2009) 04 DEL CK 0207
High Courts06 Apr 2009Dismissed
Prominent Advertising Services Vs A.B. Communications and Others
Delhi High Court · (2009) 161 DLT 378
Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1, Order 4 Rule 2, Order 7 Rule 11, Order 8 Rule 6A, 151Limitation Act, 1963 — Section 3
High Courts06 Apr 2009
Smt. Zakiya Shamim and Others Vs Khushi Ram and Others
Delhi High Court · (2009) 04 DEL CK 0188
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009
Ms. Alisha Chaudhary Vs Sh. Tarun Chaudhary
Delhi High Court · (2009) 04 DEL CK 0185
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2, Order 33 Rule 3, 151, 20Hindu Adoptions and Maintenance Act, 1956 — Section 20
High Courts06 Apr 2009
Sh. Mohan Lal Vs Sh. Raj Bir Singh and Others
Delhi High Court · (2009) 04 DEL CK 0172
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009
Smt. Ishwari Kumari and Others Vs Shri Gurdeep Singh and Others
Delhi High Court · (2009) 04 DEL CK 0165
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009
Surinder Kumar Kansal Vs Nadar Khan and Others
Delhi High Court · (2009) 04 DEL CK 0156
Motor Vehicles Act, 1988 — Section 171