High Courts08 Apr 2009
B.N. Kaushik Vs The Registrar of Companies
Delhi High Court · (2009) 150 CompCas 97 : (2009) 92 SCL 127
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,832 of 6,586
High Courts08 Apr 2009
Haldiram (India) Pvt. Ltd. and Others Vs Haldiram Bhujiawala and Another
Delhi High Court · (2009) 5 ILR Delhi 503 : (2009) 41 PTC 788 : (2010) 7 RCR(Civil) 2697
High Courts06 Apr 2009
Ms. Tanya Chaudhary Vs Sh. Tarun Chaudhary
Delhi High Court · (2009) 04 DEL CK 0607
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2, Order 33 Rule 3, 151, 20Hindu Adoptions and Maintenance Act, 1956 — Section 20
High Courts06 Apr 2009
Smt. Chand Mehta and Others Vs Umed Singh and Others
Delhi High Court · (2009) 04 DEL CK 0603
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009Dismissed
Dr. B.P. Singh and Another Vs State and Others
Delhi High Court · (2009) 159 DLT 201 : (2010) 6 RCR(Criminal) 3095
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 107, 306, 34
High Courts06 Apr 2009
Smt. Mamta Maharana and Others Vs Purushotam and Others
Delhi High Court · (2009) 04 DEL CK 0585
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009
Mrs. Sughanthy Moses Vs Jose Perez Novos
Delhi High Court · (2009) 04 DEL CK 0580
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009
Smt. Kasturi Devi and Others Vs Sh. Ranjit Singh and Others
Delhi High Court · (2009) 04 DEL CK 0577
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009
Sh. Krishan Kumar Jain and Another Vs Sh. Nathu Lal and Others
Delhi High Court · (2009) 04 DEL CK 0547
Motor Vehicles Act, 1939 — Section 110BMotor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009
Smt. Naseem Bano Vs Sh. Puran Singh and Others
Delhi High Court · (2009) 04 DEL CK 0540
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009
Bhirbhan Vs Shiv Narain and Others
Delhi High Court · (2009) 04 DEL CK 0537
Motor Vehicles Act, 1988 — Section 163(3), 171
High Courts06 Apr 2009Dismissed
Jai Narain Vs The State
Delhi High Court · (2009) 04 DEL CK 0520
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 34, 363, 366, 376, 376(2)
High Courts06 Apr 2009Disposed Off
Siri Shankar Vs The State of NCT of Delhi
Delhi High Court · (2009) 04 DEL CK 0471
Penal Code, 1860 (IPC) — Section 32, 328, 34, 380
High Courts06 Apr 2009Disposed Off
Anil Sharma Vs Vinod Kumar and Others
Delhi High Court · (2009) 04 DEL CK 0445
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009Disposed Off
Sh. Rakesh Jain Vs Sh. Jawahar Lal Sharma and Others
Delhi High Court · (2009) 04 DEL CK 0444
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009Disposed Off
Smt. Shanti Devi Vs Sh. Bhagwan Dass and Others
Delhi High Court · (2009) 04 DEL CK 0443
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009Disposed Off
Strength and Support Builders Pvt. Ltd. Vs Delhi Development Authority
Delhi High Court · (2009) 04 DEL CK 0425
High Courts06 Apr 2009
Sh. Jagram @ N.D. Tiwari Vs Sh. Ramesh Chander and Another
Delhi High Court · (2009) 04 DEL CK 0368
High Courts06 Apr 2009
Jagrati and Others Vs Randhir Singh and Others
Delhi High Court · (2009) 04 DEL CK 0367
Motor Vehicles Act, 1988 — Section 171