High Courts08 Apr 2009Dismissed
Narain Das Vs Koramal
Delhi High Court · (2009) 04 DEL CK 0424
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,831 of 6,586
High Courts08 Apr 2009Dismissed
Rishi Prakash and Others Vs The Financial Commissioner and Others
Delhi High Court · (2009) 04 DEL CK 0408
High Courts08 Apr 2009
Sushma Sharma Vs State Bank of India and Others
Delhi High Court · (2009) 04 DEL CK 0400
National Trust for Welfare of Persons with Autism, Cerepral Palsy, Mental Retardation and Multiple Disabilities Act, 1999 — Section 10, 11, 14, 14(1), 14(2)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2
High Courts08 Apr 2009
Vinod @ Raju Vs The State (NCT of Delhi)
Delhi High Court · (2009) 04 DEL CK 0350
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 392, 394, 397
High Courts08 Apr 2009
Shri Ankit Singh Dabas and Another Vs Shri Kuldeep Singh and Another
Delhi High Court · (2009) 04 DEL CK 0332
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2(3)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Apr 2009Dismissed
Indraprastha Ice and Cold Storage Vs Arenja and Co. and Others
Delhi High Court · (2009) 04 DEL CK 0329
High Courts08 Apr 2009Dismissed
Paradigm Franchising Pvt. Ltd. Vs Krishna Continental Ltd.
Delhi High Court · (2009) 04 DEL CK 0328
Arbitration and Conciliation Act, 1996 — Section 9Contempt of Courts Act, 1971 — Section 11, 12
High Courts08 Apr 2009
Mrs. Meera Dhingra Vs Mr. Deepak Kapoor and Others
Delhi High Court · (2009) 04 DEL CK 0297
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151
High Courts08 Apr 2009
Maharishi Solar Technology Pvt. Ltd. Vs I.C.I.C.I. Bank and Others
Delhi High Court · (2009) 04 DEL CK 0296
Employees State Insurance Act, 1948 — Section 45, 75, 75(3)
High Courts08 Apr 2009Dismissed
ICICI Lombad General Ins. Co. Ltd. Vs Luv Kumar Das and Others
Delhi High Court · (2009) 04 DEL CK 0281
Motor Vehicles Act, 1988 — Section 170
High Courts08 Apr 2009Dismissed
Sh. Balraj Bedi and Others Vs Sh. Brij Lal Bedi and Others
Delhi High Court · (2009) 04 DEL CK 0275
Arbitration and Conciliation Act, 1996 — Section 11, 9
High Courts08 Apr 2009Dismissed
Five Dimensions Computers (P) Ltd. Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2009) 04 DEL CK 0238
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C(2)
High Courts08 Apr 2009
NSIC Vs Nova Vision Electronics P. Ltd.
Delhi High Court · (2009) 04 DEL CK 0197
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4, Order 9 Rule 13, 151Limitation Act, 1963 — Section 18
High Courts08 Apr 2009Dismissed
Bhandari Builders Ltd. Vs New India Mosaic and Marbles Co. (P) Ltd.
Delhi High Court · (2009) 04 DEL CK 0191
Companies Act, 1956 — Section 433, 434
High Courts08 Apr 2009Allowed
C.P. Thakur Vs Central Bureau of Investigation
Delhi High Court · (2010) 6 RCR(Criminal) 1697
High Courts08 Apr 2009
Bajrang Security Services Vs B.S. Chauhan and Another
Delhi High Court · (2010) 2 LLJ 628
Industrial Disputes Act, 1947 — Section 11A
High Courts08 Apr 2009
Mrs. Pushpa Kakkar and Another Vs The New India Assurance Co. Limited
Delhi High Court · (2009) 5 ILR Delhi 538
High Courts08 Apr 2009Dismissed
Brij Pal Singh Vs State NCT of Delhi and Others
Delhi High Court · (2009) 04 DEL CK 0080