High Courts09 Apr 2009Dismissed
Dr. D.K. Attery Vs Mr. Kanwal Singh Mehra
Delhi High Court · (2009) 159 DLT 764 : (2010) 7 RCR(Civil) 421
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 11, 12
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,830 of 6,586
High Courts09 Apr 2009
Carrier Airconditioning and Refrigeration Ltd. Vs Linc Digital Systems Pvt. Ltd. and Others
Delhi High Court · (2009) 04 DEL CK 0176
Arbitration and Conciliation Act, 1996 — Section 11(6), 7
High Courts09 Apr 2009Dismissed
Col. S.S. Chaudhary Vs State and Another Col. Avtar Singh Vs Col. S.S. Chaudhary
Delhi High Court · (2009) 158 DLT 685 : (2009) 3 RCR(Civil) 311
High Courts09 Apr 2009Dismissed
D.D.A. Vs Amar Nath Garg
Delhi High Court · (2010) 7 RCR(Civil) 2624
Constitution of India, 1950 — Article 14
High Courts09 Apr 2009
Sambhaji Lal Surve Vs Central Bureau of Investigation
Delhi High Court · (2009) 04 DEL CK 0102
High Courts09 Apr 2009Dismissed
R.N. Sinha, Proprietor Himalaya Overseas Vs Nisha Jagtiani
Delhi High Court · (2009) 04 DEL CK 0066
High Courts09 Apr 2009Dismissed
State Vs Bhupinder Singh @ Putli
Delhi High Court · (2009) CriLJ 4248
High Courts09 Apr 2009
R.R. Kabels Ltd. Vs AAIFR and Others
Delhi High Court · (2010) 7 RCR(Civil) 202
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Industrial Disputes Act, 1947 — Section 36Sick Industrial Companies (Special Provisions) Act, 1985 — Section 10(2), 18, 20(1), 22A, 25
High Courts08 Apr 2009Dismissed
Bal Bahadur Vs Customs Air Customs Officer IGI Airport
Delhi High Court · (2009) 04 DEL CK 0621
Constitution of India, 1950 — Article 14, 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 313Customs Act, 1962 — Section 67
High Courts08 Apr 2009Dismissed
Sh. Mahesh Chand Tyagi Vs Delhi Jal Board
Delhi High Court · (2009) 04 DEL CK 0612
High Courts08 Apr 2009Dismissed
Navinya Buildcon Private Limited Vs Union of India (UOI) and Others
Delhi High Court · (2009) 04 DEL CK 0609
High Courts08 Apr 2009Allowed
A.C. Dhawan Gun House Vs The Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2009) 04 DEL CK 0605
Arms Act, 1959 — Section 17(3), 21Army Rules, 1954 — Rule 13, 15Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts08 Apr 2009Allowed
Pranav Kumar Mishra and Another Vs Govt. of NCT. of Delhi and Another
Delhi High Court · (2009) 04 DEL CK 0592
Special Marriage Act, 1954 — Section 4, 5
High Courts08 Apr 2009
Mrs. Kiran Jain Vs Mr. Janki Dass Jain and Others Mr. Jaininder Jain and Others Vs Mr. Arihant Jain and Others Mr. Arihant Jain and Others Vs Mr. Jaininder Jain and Others
Delhi High Court · (2009) 40 PTC 1 : (2010) 7 RCR(Civil) 1548
High Courts08 Apr 2009Dismissed
The New India Assurance Co. Ltd. Vs Usha Sharma and Others
Delhi High Court · (2009) 04 DEL CK 0516
High Courts08 Apr 2009Disposed Off
Ashok Dogra and Another Vs State and Another
Delhi High Court · (2010) 6 RCR(Criminal) 906
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 420, 468, 471
High Courts08 Apr 2009Disposed Off
Radhika Spinning Mills Ltd. Vs Stressed Assets Stablisation Fund and Another
Delhi High Court · (2009) 04 DEL CK 0474
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(1), 13(2), 13(3), 13(4)
High Courts08 Apr 2009Disposed Off
Gayways Publicity (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2009) 04 DEL CK 0458
Income Tax Act, 1961 — Section 40, 40(c), 40A(5)