High Courts18 Mar 2009Dismissed
S.P. Singla Constructions Pvt. Ltd. and Mr. S.P. Singla, Managing Director Vs Union of India (UOI) and Others
Delhi High Court · (2011) 177 DLT 412
Contract Act, 1872 — Section 6
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,845 of 6,586
High Courts18 Mar 2009
Richa And Co. Vs TRD Kothai
Delhi High Court · (2009) 03 DEL CK 0197
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts18 Mar 2009Dismissed
Commissioner of Income Tax Vs Jaipur Golden Transport Co. (Regd.)
Delhi High Court · (2009) 183 TAXMAN 480
Income Tax Act, 1961 — Section 143, 260A
High Courts18 Mar 2009Dismissed
Ravi Vs State
Delhi High Court · (2009) 03 DEL CK 0191
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 8
High Courts18 Mar 2009Dismissed
Bhavika Builders Pvt. Ltd. Vs Sh. Vinod Kumar Chawla
Delhi High Court · (2009) 03 DEL CK 0186
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151
High Courts18 Mar 2009Dismissed
Anurag and Another Vs State
Delhi High Court · (2009) 5 ILR Delhi 327
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 341
High Courts18 Mar 2009
Dr. R.K. Sangwan and Another Vs State
Delhi High Court · (2009) 03 DEL CK 0156
Criminal Procedure Code, 1973 (CrPC) — Section 438Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3
High Courts18 Mar 2009Dismissed
Gajraj Vs State
Delhi High Court · (2009) ILR Delhi 477 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 63, 65, 65B(1), 65B(2), 65B(4)Penal Code, 1860 (IPC) — Section 302, 380, 404, 452
High Courts18 Mar 2009
N.K. Garg and Co. Vs Union of India (UOI)
Delhi High Court · (2010) 8 RCR(Civil) 403
Arbitration and Conciliation Act, 1996 — Section 34, 35Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 1(4), Order 23 Rule 1
High Courts18 Mar 2009Allowed
In Re: GE Capital Transportation Financial Services Ltd. and Another
Delhi High Court · (2009) 149 CompCas 52 : (2009) 3 CompLJ 251 : (2009) 162 DLT 31
High Courts18 Mar 2009Dismissed
Rites Limited Vs JMC Projects (India) Ltd.
Delhi High Court · (2010) 7 RCR(Civil) 1531
High Courts18 Mar 2009Dismissed
S.P. Singla Constructions Pvt. Ltd. and Mr. S.P. Singla Managing Director Vs Union of India (UOI) and Others
Delhi High Court · (2011) 177 DLT 412
High Courts18 Mar 2009
National Insurance Co. Ltd. and Another Vs Pahlad Tempo Service and Another
Delhi High Court · (2009) 158 DLT 58 : (2010) 8 RCR(Civil) 1472
High Courts18 Mar 2009Dismissed
Randhir Kumar Sharma and Another Vs Union of India (UOI) and Another
Delhi High Court · (2009) 158 DLT 225
High Courts18 Mar 2009
Sunair Hotels Ltd. and Another Vs The Registrar of Companies and Another
Delhi High Court · (2009) 151 CompCas 202 : (2009) 4 CompLJ 183 : (2009) 92 SCL 11
High Courts18 Mar 2009Dismissed
V.K. Bhandari Vs Sheikh Mohd. Yahya and Others
Delhi High Court · (2009) 158 DLT 124
High Courts18 Mar 2009Dismissed
Kanshi Ram and Others Vs Inder Singh and Others
Delhi High Court · (2009) 03 DEL CK 0017
High Courts18 Mar 2009Allowed
Manmohan Nath N. Puri (Deceased) (through LRs Smt. Veena Puri and Smt. Ciroon Puri) Vs Shri Madan Jha Presiding Officer Delhi Cooperative Tribunal, Shri U.R. Kapoor Joint Registrar (Arbitration), Joint Registrar (Arbitration), Cooperative Societies Delhi Administration, Manufacturers Cooperative Industrial Estate Ltd. and Smt. Sneh Lata Handa Prop. Sneh Industries
Delhi High Court · (2009) 158 DLT 43
High Courts17 Mar 2009Dismissed
Sri. Kishan Poddar Vs The State (Govt. of NCT Delhi)
Delhi High Court · (2009) 03 DEL CK 0262
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts17 Mar 2009Dismissed
Baby Zahra Vs Govt. of Nct of Delhi and Another
Delhi High Court · (2009) 03 DEL CK 0261
Admission Committee Rule — Rule 10, 14, 19, 22, 4