High Courts18 Feb 2009Dismissed
Smt. Hasina khatoon thr. LRs. and Others Vs The Competent Officer and Others
Delhi High Court · (2009) 02 DEL CK 0104
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,856 of 6,586
High Courts18 Feb 2009
Raghbir Singh Vs Sheela Wanti and Another
Delhi High Court · (2009) 2 RCR(Civil) 220 : (2009) 1 RCR(Rent) 287
High Courts18 Feb 2009Dismissed
State Vs Anil Kumar Sodhi and Another
Delhi High Court · (2009) CriLJ 2556 : (2009) 5 RCR(Criminal) 501
High Courts18 Feb 2009
Jagdish Gandhi and Another Vs State and Another
Delhi High Court · (2009) 02 DEL CK 0038
High Courts18 Feb 2009Dismissed
Sh. Mohd. Umar and Another Vs The Estate Officer and Others
Delhi High Court · (2009) 02 DEL CK 0023
High Courts17 Feb 2009Dismissed
Rama Shankar Vs State
Delhi High Court · (2009) 02 DEL CK 0258
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 411
High Courts17 Feb 2009Dismissed
Thounaojam Shyamkumar Singh Vs State
Delhi High Court · (2009) 02 DEL CK 0244
Criminal Procedure Code, 1973 (CrPC) — Section 228, 228(2)Official Secrets Act, 1923 — Section 3, 9Penal Code, 1860 (IPC) — Section 120B, 121, 121A, 122, 123
High Courts17 Feb 2009Allowed
Shri Mool Chand Vs Municipal Corporation Delhi
Delhi High Court · (2009) 02 DEL CK 0239
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25F
High Courts17 Feb 2009Dismissed
State (GNCT) of Delhi Vs Sarwar Siddiqui
Delhi High Court · (2009) 02 DEL CK 0238
High Courts17 Feb 2009
Shashi Sharma and Others Vs Ravi Kumar and Others
Delhi High Court · (2009) 02 DEL CK 0217
High Courts17 Feb 2009
Court on its Own Motion Vs Swaran Singh Banda
Delhi High Court · (2010) 6 RCR(Criminal) 1020
High Courts17 Feb 2009
Mohan Swami Nathan Vs Union of India (UOI) and Others
Delhi High Court · (2009) 02 DEL CK 0178
Constitution of India, 1950 — Article 226, 227
High Courts17 Feb 2009Dismissed
Vardhman Properties Ltd. Vs BSES Rajdhani Power Ltd.
Delhi High Court · (2009) 02 DEL CK 0171
Criminal Procedure Code, 1973 (CrPC) — Section 173, 260(1), 262, 263, 264Electricity Act, 2003 — Section 135, 136, 137, 138, 139
High Courts17 Feb 2009Dismissed
Govardhan Dass Vs The State (G. N.C.T. of Delhi)
Delhi High Court · (2009) 02 DEL CK 0162
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts17 Feb 2009Allowed
Punj Lioyd Ltd. Vs National Highways Authority of India
Delhi High Court · (2009) 5 ILR Delhi 191
Arbitration Act, 1940 — Section 11, 20, 7Arbitration and Conciliation Act, 1996 — Section 16, 28, 43(3)Contract Act, 1872 — Section 28
High Courts17 Feb 2009
Madhava Hytech Engineers Pvt. Ltd. Vs Airports Authority of India
Delhi High Court · (2009) 02 DEL CK 0137
Arbitration Act, 1940 — Section 20Arbitration and Conciliation Act, 1996 — Section 11(6), 7, 8
High Courts17 Feb 2009
Sunita Sharma Vs Union of India (UOI) and Others
Delhi High Court · (2009) 02 DEL CK 0117
High Courts17 Feb 2009Allowed
Mr. Subhash Chander Gupta Vs Thanigai Murugan Restaurants (P) Ltd.
Delhi High Court · (2009) 02 DEL CK 0116
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts17 Feb 2009Dismissed
Ravi Raj Gupta and Others Vs Hans Raj Gupta and Co. (P) Ltd. and Others
Delhi High Court · (2009) 151 CompCas 502
High Courts17 Feb 2009
Swaran Singh Banda Vs Manpreet Singh Chhatwal and Others
Delhi High Court · (2010) 7 RCR(Civil) 1538
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A, Order 8 Rule 6B, Order 8 Rule 6C, Order 8 Rule 6D, Order 8 Rule 6E