COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 4,592 of 6,586

High Courts11 May 2010Dismissed

Jitendra Pal Singh, Ex. PGT, Physics Vs The Lt. Governor National Capital Territory of Delhi, The Director of Education Delhi Administration and The Chairman Apeejay Education Society

Delhi High Court · (2010) 05 DEL CK 0319

Delhi School Education Act, 1973 — Section 10, 10(1), 4

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High Courts11 May 2010Dismissed

Fittydent International Gmbh Vs Brawn Laboratories Ltd.

Delhi High Court · (2010) 05 DEL CK 0301

Arbitration and Conciliation Act, 1996 — Section 16, 48, 49, 5Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Foreign Awards (Recognition and Enforcement) Act, 1961 — Section 7(1)

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High Courts11 May 2010Dismissed

Development Commissioner, GNCTD and Another Vs Har Prasad

Delhi High Court · (2010) 05 DEL CK 0300

Constitution of India, 1950 — Article 226

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High Courts11 May 2010Allowed

Export Promotion Council For Handicrafts and Another Vs Director General of IT (Exemptions) and Another

Delhi High Court · (2011) 337 ITR 26

Income Tax Act, 1961 — Section 10, 10(23C), 11(5)

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High Courts11 May 2010Dismissed

Archana Singh Vs Mahesh Kumar

Delhi High Court · (2010) 05 DEL CK 0206

Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts11 May 2010Allowed

Navshakti Industries Pvt. Ltd. Vs Commr. of Cus., ICD, TKD

Delhi High Court · (2011) 267 ELT 483

Customs (Provisional Duty Assessment) Regulations, 1963 — Regulation 2Customs Act, 1962 — Section 110A, 111, 18, 18(1)

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High Courts11 May 2010

Vikas Polymers Vs Commissioner of Customs

Delhi High Court · (2010) 260 ELT 57

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High Courts11 May 2010

Lal Chand Thr Lrs Vs Union of India and Another

Delhi High Court · (2010) 05 DEL CK 0157

Land Acquisition Act, 1894 — Section 23(1A), 4, 6

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High Courts11 May 2010

Dilbagh Singh Vs Union of India and Another

Delhi High Court · (2010) 05 DEL CK 0156

Land Acquisition Act, 1894 — Section 23(1A), 4, 6

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High Courts11 May 2010

Jai Bhagwan Vs Delhi Development Authority

Delhi High Court · (2010) 05 DEL CK 0109

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High Courts11 May 2010Dismissed

Tara Chand Vs Union of India (UOI) and Another

Delhi High Court · (2010) 05 DEL CK 0107

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High Courts11 May 2010

J.K. Satija Vs Indian Oil Corporation and Another

Delhi High Court · (2010) 126 FLR 863 : (2010) 4 LLJ 484 : (2010) 3 SLR 769

Companies Act, 1956 — Section 617Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47

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High Courts11 May 2010