High Courts12 May 2010
Commissioner of Income Tax Vs Winstral Petrochemicals Pvt. Ltd.
Delhi High Court · (2011) 330 ITR 603
Income Tax Act, 1961 — Section 133(6), 143(1), 148, 68
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,591 of 6,586
High Courts12 May 2010Dismissed
Sh. Jai Ram Vs Union of India (UOI) and Others
Delhi High Court · (2010) 05 DEL CK 0341
Constitution of India, 1950 — Article 226
High Courts12 May 2010
State Vs Kiran
Delhi High Court · (2010) 05 DEL CK 0338
Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 27, 9Penal Code, 1860 (IPC) — Section 120B, 34, 363, 364
High Courts12 May 2010Allowed
R.L. Sethi Vs Union of India (UOI)
Delhi High Court · (2010) 05 DEL CK 0337
High Courts12 May 2010Dismissed
Rolex Processors (P) Ltd. Vs Textile Committee
Delhi High Court · (2010) 176 ECR 167
Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 3(3)Central Excise Rules, 1944 — Rule 174Central Excises and Salt Act, 1944 — Section 2
High Courts12 May 2010
Kali Ram Vs State
Delhi High Court · (2010) 05 DEL CK 0333
Arms Act, 1959 — Section 27, 5Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 10
High Courts12 May 2010Dismissed
D.D.A. Mazdoor Union (Regd.) and Others Vs The Lieutenant Governor NCT of Delhi and Others
Delhi High Court · (2010) 05 DEL CK 0327
Constitution of India, 1950 — Article 14, 226
High Courts12 May 2010
Puneet Bajaj Vs Baldev Kumar Pahwa Baldev Kumar Pahwa Vs Puneet Bajaj
Delhi High Court · (2010) 05 DEL CK 0270
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Delhi Rent Control Act, 1958 — Section 14(1), 14(2), 15, 15(1), 26
High Courts12 May 2010Dismissed
National Water Development Agency and Another Vs T.M. Sampath
Delhi High Court · (2010) 05 DEL CK 0199
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 27(2)Constitution of India, 1950 — Article 226
High Courts12 May 2010Dismissed
Sushila Devi and Another Vs Union of India and Others
Delhi High Court · (2010) 05 DEL CK 0179
Constitution of India, 1950 — Article 14, 16, 226
High Courts12 May 2010
S.K. Tandon and Others Vs Government of National Capital Territory of Delhi and Others
Delhi High Court · (2010) 05 DEL CK 0095
Constitution of India, 1950 — Article 239Delhi Consumer Protection Rules, 1987 — Rule 3(2)(A)
High Courts12 May 2010Allowed
Mrs. Jane Malik Vs Deputy Labour Commissioner and Others
Delhi High Court · (2010) 05 DEL CK 0094
Industrial Disputes Act, 1947 — Section 25N, 25N(7), 33C(1), 33C(2)
High Courts12 May 2010Dismissed
Sh. Ram Kishan Vs Renutrol Limited and Another
Delhi High Court · (2010) 05 DEL CK 0092
Industrial Disputes Act, 1947 — Section 10(3), 17B, 33, 33(2), 33A
High Courts12 May 2010Dismissed
Vishnu Kumar Vs Commissioner of Customs
Delhi High Court · (2010) 260 ELT 356 : (2010) 7 RCR(Criminal) 575
Criminal Procedure Code, 1973 (CrPC) — Section 161Customs Act, 1962 — Section 108, 11, 111, 112, 130Penal Code, 1860 (IPC) — Section 107, 109, 302
High Courts12 May 2010Dismissed
Commissioner of Income Tax Vs Victor Electodes Ltd.
Delhi High Court · (2010) 05 DEL CK 0061
Income Tax Act, 1961 — Section 143(3), 148, 68
High Courts12 May 2010
Commissioner of Income Tax Vs Ranbaxy Holdings Company
Delhi High Court · (2010) 324 ITR 92
Income Tax Act, 1961 — Section 143(1), 154, 48
High Courts12 May 2010
Lloyd Insulations (India) Vs AGM BMD Division
Delhi High Court · (2010) 05 DEL CK 0001
Arbitration Act, 1940 — Section 30, 33
High Courts11 May 2010Dismissed
Lalit Kumar Vs Mamta
Delhi High Court · (2010) 05 DEL CK 0321
Hindu Marriage Act, 1955 — Section 13(1)Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts11 May 2010Allowed
Sh. Mahipal Singh Vs Presiding Officer, Industrial Tribunal-III and Others
Delhi High Court · (2010) 126 FLR 604 : (2011) 3 LLJ 387
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(4), 11, 14, 17B