High Courts14 May 2010
Punjab Stainless Steel Inds. Vs Commissioner of Income Tax-VII and Another
Delhi High Court · (2010) 324 ITR 396 : (2011) 196 TAXMAN 404
Income Tax Act, 1961 — Section 260A, 36(1), 40
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,590 of 6,586
High Courts14 May 2010Dismissed
Glaxo Smithkline Consumer Healthcare Limited Vs Presiding Officer Labour Court-IX and Another
Delhi High Court · (2010) 4 LLJ 739
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B, 33(2)
High Courts14 May 2010
Rajesh Khanna and Another Vs Asha Mehra
Delhi High Court · (2010) 5 ILR Delhi 495
Succession Act, 1925 — Section 105, 109, 113, 5, 73
High Courts14 May 2010Dismissed
Taj Mahal Hotel Vs Industrial Tribunal-I and Others
Delhi High Court · (2010) 4 LLJ 804
Industrial Disputes Act, 1947 — Section 17B, 33(2)
High Courts14 May 2010
R.L. Moria Vs Chairman-Cum-Managing Director Ial and Others Indian Airlines Limited Vs Union of India (UOI) and Another
Delhi High Court · (2011) 1 LLJ 48
Constitution of India, 1950 — Article 14, 16, 21, 226, 227Industrial Disputes Act, 1947 — Section 10, 33(2)Prevention of Corruption Act, 1947 — Section 6(1)
High Courts14 May 2010Disposed Off
Rehmat Begum Vs State (NCT of Delhi)
Delhi High Court · (2010) 05 DEL CK 0227
Criminal Procedure Code, 1973 (CrPC) — Section 221, 313Dowry Prohibition Act, 1961 — Section 2, 4Evidence Act, 1872 — Section 113B, 114, 47
High Courts14 May 2010
Darshana Bhandari Vs Directorate of Education and Another
Delhi High Court · (2010) 05 DEL CK 0130
Delhi School Education Rules, 1973 — Rule 29
High Courts14 May 2010Dismissed
Ruchika Cables Pvt. Ltd. Vs The Secretary (Labour) and Another
Delhi High Court · (2010) 4 LLJ 726
Industrial Disputes Act, 1947 — Section 17B, 18(3), 2, 33A, 33C(1)
High Courts13 May 2010Dismissed
Rakesh Kumar Vs State
Delhi High Court · (2010) 05 DEL CK 0310
Criminal Procedure Code, 1973 (CrPC) — Section 164, 215Penal Code, 1860 (IPC) — Section 201, 302
High Courts13 May 2010Dismissed
Sh. Ajay Bhatia Vs Government of NCT of Delhi and Others
Delhi High Court · (2010) 05 DEL CK 0309
Constitution of India, 1950 — Article 12, 14, 226
High Courts13 May 2010
Rampal Vs The State
Delhi High Court · (2010) 05 DEL CK 0281
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts13 May 2010Disposed Off
Phool Singh Vs Thomas Vergis, G.M., Northern RA
Delhi High Court · (2010) 05 DEL CK 0226
High Courts13 May 2010Dismissed
Vikas Kumar Vs UPSC
Delhi High Court · (2010) 05 DEL CK 0211
Constitution of India, 1950 — Article 226
High Courts13 May 2010
Pooja Devi and Others Vs Jagvider Singh
Delhi High Court · (2010) 05 DEL CK 0201
Motor Vehicles Act, 1988 — Section 168, 169Penal Code, 1860 (IPC) — Section 279, 304A
High Courts13 May 2010
Louis Vuitton Malletier Vs Atul Jaggi and Another
Delhi High Court · (2010) 44 PTC 99
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
High Courts13 May 2010Allowed
Shikha Bhatia Vs Gaurav Bhatia and Others
Delhi High Court · (2011) 178 DLT 128
Constitution of India, 1950 — Article 142Contract Act, 1872 — Section 23Hindu Marriage Act, 1955 — Section 13B, 23, 9
High Courts13 May 2010Dismissed
Sangeeta Sarin Vs Kamlendra Maliah
Delhi High Court · (2011) 1 DMC 174 : (2011) 2 RCR(Civil) 646 : (2011) 2 RCR(Civil) 646
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Guardians and Wards Act, 1890 — Section 7Hindu Marriage Act, 1955 — Section 13B(1), 13B(2), 26
High Courts13 May 2010
Association for Social Justice and Research Vs Union of India and Others
Delhi High Court · (2012) 166 PLR 1
Hindu Marriage Act, 1955 — Section 11, 12, 15, 18, 5Penal Code, 1860 (IPC) — Section 363, 376Prohibition of Child Marriage Act, 2006 — Section 2, 3
High Courts13 May 2010
Shokeen and Another Vs State
Delhi High Court · (2010) 05 DEL CK 0050
Evidence Act, 1872 — Section 65BPenal Code, 1860 (IPC) — Section 302, 392, 411
High Courts12 May 2010
Naresh Vs State of NCT of Delhi
Delhi High Court · (2010) 05 DEL CK 0352
Criminal Procedure Code, 1973 (CrPC) — Section 313, 313(1)Penal Code, 1860 (IPC) — Section 302, 498A