High Courts18 May 2010
Smt. Parbha Mongha and Others Vs Sh. Bharat Sahdev
Delhi High Court · (2010) 05 DEL CK 0247
Stamp Act, 1899 — Section 32, 33, 33(2), 35, 36
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,588 of 6,586
High Courts18 May 2010Dismissed
Ram Avtar and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 05 DEL CK 0246
Constitution of India, 1950 — Article 226
High Courts18 May 2010Disposed Off
Bhagwant Sarup Sanghi Vs D.D.A. and Another
Delhi High Court · (2010) 05 DEL CK 0212
General Clauses Act, 1897 — Section 27
High Courts18 May 2010Disposed Off
Surajmukhi and others Vs Ashok Kumar and another
Delhi High Court · (2011) ACJ 2113
Motor Vehicles Act, 1939 — Section 110A
High Courts18 May 2010
Rekha Sharma and Another Vs Imran Khan and Others
Delhi High Court · (2010) 05 DEL CK 0162
High Courts18 May 2010Dismissed
Kiran Bala and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 05 DEL CK 0139
High Courts18 May 2010
Union of India (UOI) Vs Susheela Mathai and Another
Delhi High Court · (2010) 05 DEL CK 0123
Constitution of India, 1950 — Article 21Protection of Human Rights Act, 1993 — Section 13, 18(3), 36
High Courts18 May 2010Dismissed
Shri Prakash G. Dudani Vs Union of India (UOI) and Others
Delhi High Court · (2010) 05 DEL CK 0084
Central Excises and Salt Act, 1944 — Section 35Constitution of India, 1950 — Article 14, 19(1), 226, 227Customs Act, 1962 — Section 129A, 129B
High Courts18 May 2010Dismissed
Home Solutions Retails Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2010) 19 STR 3 : (2010) 26 STT 418
Finance Act, 1994 — Section 65(105), 76Finance Act, 2010 — Section 65(105)
High Courts18 May 2010
General Electric Inc. Canada and Another Vs National Hydroelectric Power Corporation Ltd. National Hydroelectric Power Corporation Ltd. Vs General Electric Inc. Canada and Another
Delhi High Court · (2010) 2 ARBLR 345
Arbitration Act, 1940 — Section 14, 17, 29, 30, 33Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 28
High Courts17 May 2010Dismissed
Satish Bhalla Vs Customs Excise and Service Tax Appellate Tribunal
Delhi High Court · (2010) 178 ECR 188
Central Excises and Salt Act, 1944 — Section 35FCustoms Act, 1962 — Section 129E
High Courts17 May 2010
Roop Lal Sharia Vs Union of India (UOI) and Others
Delhi High Court · (2010) 05 DEL CK 0316
High Courts17 May 2010Dismissed
Ashok Sarin Vs Oil India Ltd. and Others
Delhi High Court · (2010) 05 DEL CK 0315
High Courts17 May 2010
Arshad @ Ashraf Vs State
Delhi High Court · (2010) 05 DEL CK 0314
Penal Code, 1860 (IPC) — Section 201, 300, 302, 304
High Courts17 May 2010
Rakesh Kumar Vs State (G.N.C.T.) of Delhi
Delhi High Court · (2010) 05 DEL CK 0313
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 May 2010Dismissed
The Management of D.T.C. Vs Kishan Lal
Delhi High Court · (2010) 05 DEL CK 0312
Constitution of India, 1950 — Article 136, 226, 32
High Courts17 May 2010Dismissed
Khem Chand and Others Vs State and Others
Delhi High Court · (2010) 05 DEL CK 0264
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, 26, 99Succession Act, 1925 — Section 268, 276, 281, 63
High Courts17 May 2010Allowed
Hariom Mudgil Vs Union of India (UOI) and Another
Delhi High Court · (2010) 05 DEL CK 0249
High Courts17 May 2010Dismissed
Delhi Transport Corporation Vs Umed Singh
Delhi High Court · (2010) 05 DEL CK 0237
High Courts17 May 2010Dismissed
Jiya Ram Vs Union of India (UOI) and Others
Delhi High Court · (2010) 05 DEL CK 0236