High Courts24 May 2010Allowed
Mukesh Kapoor Vs Shri Munna Lal and Others
Delhi High Court · (2010) 05 DEL CK 0007
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,586 of 6,586
High Courts21 May 2010Allowed
Prime Industries Ltd. Vs Seil Ltd. and Another
Delhi High Court · (2010) 05 DEL CK 0291
Arbitration and Conciliation Act, 1996 — Section 11(6), 13(2), 16, 2(1), 34Council of Arbitration Rules — Rule 20, 21, 22General Clauses Act, 1897 — Section 13(2)
High Courts21 May 2010
Shri Viney Kumar Mahajan Vs Smt. Vishambhari Devi
Delhi High Court · (2010) 118 DRJ 674
Delhi Rent Control Act, 1958 — Section 45Evidence Act, 1872 — Section 116
High Courts21 May 2010
Naresh Kumar Jain Vs Union of India (UOI) and Others
Delhi High Court · (2010) 05 DEL CK 0265
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 188Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 12, 2, 24, 24A, 27A
High Courts21 May 2010Allowed
Mohd. Jabbar Vs State
Delhi High Court · (2010) 05 DEL CK 0256
Evidence Act, 1872 — Section 27
High Courts21 May 2010Dismissed
Smt. Shakuntala Vs Delhi Transport Corporation
Delhi High Court · (2010) 05 DEL CK 0178
Constitution of India, 1950 — Article 226
High Courts21 May 2010Allowed
Smt. Kanta Rani Vs The District and Sessions Judge
Delhi High Court · (2010) 05 DEL CK 0145
High Courts21 May 2010Dismissed
Rakesh Jain and Others Vs Vinod Kumar Bhola
Delhi High Court · (2010) 118 DRJ 696 : (2010) 4 ILR Delhi 366
Stamp Act, 1899 — Section 35, 36, 61
High Courts21 May 2010Dismissed
Smt. Krishna Mittal Vs Municipal Corporation of Delhi and Another
Delhi High Court · (2010) 05 DEL CK 0143
Arbitration and Conciliation Act, 1996 — Section 11Limitation Act, 1963 — Section 14, 18, 3
High Courts21 May 2010
Bhagat Singh Vs State
Delhi High Court · (2010) 05 DEL CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 173(8), 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 188, 304
High Courts21 May 2010
Annapurna Industrial Resources Limited and Others Vs Registrar of Companies
Delhi High Court · (2010) 05 DEL CK 0090
Companies Act, 1956 — Section 159, 160, 161, 162, 166Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(1), 468(2), 472, 482
High Courts20 May 2010Dismissed
H.K. Bansal (Deceased) through V.K. Bansal Vs Dr. Ajay Kumar Bansal and Others
Delhi High Court · (2010) 05 DEL CK 0294
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4, 151
High Courts20 May 2010Dismissed
Sh. Prakash Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 05 DEL CK 0292
Constitution of India, 1950 — Article 226
High Courts20 May 2010Dismissed
Ramesh Chand Vs The Registrar, Delhi High Court and Another
Delhi High Court · (2010) 05 DEL CK 0251
Departmental Canteen Employees (Recruitment and Conditions of Service) Rules, 1980 — Rule 8(4)
High Courts20 May 2010Dismissed
Friends Colour Images Pvt. Ltd. Vs Friends Photo Copy Centre and Others
Delhi High Court · (2011) 46 PTC 430
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts20 May 2010Allowed
Anita Khosla Vs Delhi Development Authority
Delhi High Court · (2010) 05 DEL CK 0183
Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
High Courts20 May 2010Dismissed
Sh. R.P. Gulati Vs Punjab National Bank and Another
Delhi High Court · (2010) 05 DEL CK 0141
High Courts20 May 2010
Ramphal and Others Vs Union of India (UOI) and Another
Delhi High Court · (2010) 05 DEL CK 0124
Land Acquisition Act, 1894 — Section 4
High Courts20 May 2010
Union of India (UOI) Vs Shri Manjuddin Khan
Delhi High Court · (2010) 05 DEL CK 0071
Constitution of India, 1950 — Article 226Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 27, 9
High Courts20 May 2010Dismissed
Delhi Earthmovers Vs Girdhar Bhagat and Co.
Delhi High Court · (2010) 05 DEL CK 0070
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)