High Courts24 May 2010
The Management of Municipal Corporation of Delhi Vs Shri Bhanwar Singh and Another
Delhi High Court · (2010) 05 DEL CK 0273
Industrial Disputes Act, 1947 — Section 17B
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,585 of 6,586
High Courts24 May 2010Dismissed
V.L.S. Finance Limited and Another Vs High Court of Delhi
Delhi High Court · (2010) 05 DEL CK 0272
Constitution of India, 1950 — Article 129, 215Contempt of Courts Act, 1971 — Section 15, 2, 20
High Courts24 May 2010Disposed Off
Nargis and Others Vs DDA and Others
Delhi High Court · (2010) 05 DEL CK 0228
High Courts24 May 2010Disposed Off
Commissioner of Income Tax Vs Zoom Communication (P.) Ltd.
Delhi High Court · (2010) 191 TAXMAN 179
Income Tax Act, 1961 — Section 10(33), 143(1), 14A, 271, 271(1)
High Courts24 May 2010Disposed Off
Shri Basudeo Dalmia and Another Vs The State and Others
Delhi High Court · (2010) 05 DEL CK 0218
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts24 May 2010Dismissed
Govt. of NCT of Delhi and Another Vs Jai Prakash
Delhi High Court · (2010) 05 DEL CK 0215
Constitution of India, 1950 — Article 121, 171, 171(1), 171(2), 171(3)Delhi Police (Appointment and Recruitment) Act, 1980 — Section 25Forest Act, 1927 — Section 32, 33
High Courts24 May 2010Dismissed
Shri Sant Singh Vs Shri K.G. Ringshia
Delhi High Court · (2010) 6 ILR Delhi 203
Civil Procedure Code, 1908 (CPC) — Section 15, 16, 17, 18, 19Specific Relief Act, 1877 — Section 42Specific Relief Act, 1963 — Section 34
High Courts24 May 2010Dismissed
Sh. K.K. Sangal Vs Union of India and Others
Delhi High Court · (2010) 05 DEL CK 0195
Constitution of India, 1950 — Article 226
High Courts24 May 2010
Court on its Own Motion Vs State and Another
Delhi High Court · (2010) 6 ILR Delhi 193 : (2011) 1 JCC 227 : (2011) 4 RCR(Criminal) 249
Constitution of India, 1950 — Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 176
High Courts24 May 2010Dismissed
Delhi Development Authority Vs Sh. Om Prakash
Delhi High Court · (2010) 05 DEL CK 0177
Constitution of India, 1950 — Article 226Delhi Development Authority, Conduct Disciplinary and Appeal Regulations, 1999 — Regulation 27, 4(1)
High Courts24 May 2010
The Management of HPL India Ltd. Vs The Secretary (Labour), Govt. of NCT of Delhi and Another
Delhi High Court · (2010) 05 DEL CK 0151
Industrial Disputes Act, 1947 — Section 10, 17B, 18, 18(3), 2
High Courts24 May 2010Allowed
S.R. Batliboi and Associates Vs Union of India (UOI) and Others
Delhi High Court · (2010) 05 DEL CK 0150
Finance Act, 1994 — Section 65(105), 66AFinance Act, 2006 — Section 66A
High Courts24 May 2010Disposed Off
Commissioner of Income Tax Vs Zoom Communication Pvt. Ltd.
Delhi High Court · (2010) 233 CTR 465 : (2010) 327 ITR 510
Income Tax Act, 1961 — Section 10(33), 143(1), 14A, 271(1), 32(1)
High Courts24 May 2010Dismissed
Super Cassettes Industries Ltd. Vs Hamar Television Network Pvt. Ltd. and Another
Delhi High Court · (2010) 6 ILR Delhi 230 : (2011) 45 PTC 70
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11Constitution of India, 1950 — Article 19(1)Copyright Act, 1957 — Section 13(1), 14, 17, 19, 2
High Courts24 May 2010
Vidya Devi and Others Vs Ram Narain and Others
Delhi High Court · (2010) 05 DEL CK 0046
High Courts24 May 2010Dismissed
United India Insurance Co. Ltd. Vs Lukni Devi and Others
Delhi High Court · (2010) 05 DEL CK 0038
High Courts24 May 2010
Deepak Kumar Vs State (G.N.C.T.) of Delhi
Delhi High Court · (2010) 05 DEL CK 0011
High Courts24 May 2010Allowed
National Insurance Co. Ltd. Vs Nirmal Kaur and Others
Delhi High Court · (2010) 05 DEL CK 0010
High Courts24 May 2010Dismissed
New India Assurance Co. Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2010) 101 SCL 139
High Courts24 May 2010Dismissed
Arun Kumar Srivastav and Others Vs State of Haryana and Others
Delhi High Court · (2010) 05 DEL CK 0008