High Courts26 May 2010Dismissed
Joint Investment (P) Ltd. Vs Escorts Ltd.
Delhi High Court · (2010) 05 DEL CK 0112
Arbitration Act, 1940 — Section 2Arbitration and Conciliation Act, 1996 — Section 34
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,584 of 6,586
High Courts26 May 2010Dismissed
P.K. Jha Vs Minerals and Metals Trading Corporation
Delhi High Court · (2010) 05 DEL CK 0105
High Courts26 May 2010Allowed
Smt. Asha Jain and Another Vs Sh. Anil Kumar Jain A+
Delhi High Court · (2010) 05 DEL CK 0102
Benami Transactions (Prohibition) Act, 1988 — Section 2, 2(1), 3, 3(3), 4(1)Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Depositories Act, 1996 — Section 10(1)
High Courts26 May 2010Dismissed
Amit Singhal and Others Vs The Chairman, DSSSB and Another
Delhi High Court · (2010) 05 DEL CK 0081
Constitution of India, 1950 — Article 226
High Courts25 May 2010
Dhanesh Gupta and Co. Vs Commissioner of Income Tax (C) and Others
Delhi High Court · (2010) 236 CTR 11 : (2010) 327 ITR 246 : (2010) 194 TAXMAN 365
Income Tax Act, 1961 — Section 141(2D), 142(2A), 142(2D), 44(AB)
High Courts25 May 2010Dismissed
Harpal Singh Vs State
Delhi High Court · (2010) 05 DEL CK 0299
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 73, 73
High Courts25 May 2010Dismissed
Govt. of NCT of Delhi and Others Vs Jag Saran
Delhi High Court · (2010) 05 DEL CK 0282
Constitution of India, 1950 — Article 226Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 11, 12, 17
High Courts25 May 2010
Triveni Infrastructure Development Co. Ltd. Vs State
Delhi High Court · (2010) 05 DEL CK 0266
High Courts25 May 2010Disposed Off
Court on its Motion Vs State and Another
Delhi High Court · (2010) 05 DEL CK 0219
High Courts25 May 2010Dismissed
Amitava Bhowmick Vs Union of India (UOI) and Others
Delhi High Court · (2010) 05 DEL CK 0214
Central Civil Services (Pension) Rules, 1972 — Rule 30, 30(2)Constitution of India, 1950 — Article 226
High Courts25 May 2010Disposed Off
Delhi Transport Corporation and Another Vs Sushma Bhatnagar and Others Sushma Bhatnagar and Others Vs Lal Singh and Another
Delhi High Court · (2012) ACJ 388
High Courts25 May 2010Disposed Off
Harish Chander Sharma Vs DDA and Another
Delhi High Court · (2010) 05 DEL CK 0190
Constitution of India, 1950 — Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4
High Courts25 May 2010Dismissed
Union of India (UOI) Vs P.K. Mathur
Delhi High Court · (2010) 05 DEL CK 0129
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14(18), 14(23)Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts25 May 2010Dismissed
Bank of Baroda Vs Vijay Mahipal and Co.
Delhi High Court · (2010) 05 DEL CK 0114
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 151Transfer of Property Act, 1882 — Section 106, 107, 116
High Courts25 May 2010
B.N. Gupta and Others Vs State
Delhi High Court · (2010) 05 DEL CK 0055
Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts25 May 2010Dismissed
The Handicrafts and Handlooms Exports Corporation of India Limited Vs Ashok Metal Corporation and Another
Delhi High Court · (2010) 05 DEL CK 0054
Arbitration Act, 1940 — Section 33Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 14(2), 16, 16(2)
High Courts25 May 2010Dismissed
Hari Om Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 05 DEL CK 0052
Constitution of India, 1950 — Article 226
High Courts25 May 2010Dismissed
Union of India (UOI) Vs Sh. Deepak Sinha and Another
Delhi High Court · (2010) 05 DEL CK 0051
Constitution of India, 1950 — Article 226, 227
High Courts25 May 2010Dismissed
Mohd. Yunus @ Raja Vs State
Delhi High Court · (2010) 05 DEL CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 377
High Courts24 May 2010Allowed
Gurbhej Singh Vs Preeti Kaur
Delhi High Court · (2010) 05 DEL CK 0285
Hindu Marriage Act, 1955 — Section 24, 25, 26