High Courts28 May 2010Allowed
Smt. Prem Mehta Vs The Presiding Officer, Labour Court No. VI and Another
Delhi High Court · (2010) 5 SLR 58
Industrial Disputes Act, 1947 — Section 33C(2)
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,583 of 6,586
High Courts28 May 2010Dismissed
FIIT JEE Limited Vs Nitin Jain and Others
Delhi High Court · (2010) 05 DEL CK 0233
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts28 May 2010Dismissed
Mayank Sethi Vs Guneet
Delhi High Court · (2010) 05 DEL CK 0229
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts28 May 2010Dismissed
I.T.D.C. Ltd. Vs Jagdish Kaur and Others
Delhi High Court · (2010) 5 ILR Delhi 335
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2, Order 2 Rule 2(1), Order 2 Rule 2(2), Order 2 Rule 2(3)Transfer of Property Act, 1882 — Section 106, 107, 43
High Courts28 May 2010Dismissed
Trilok Chand Vs Union of India and others
Delhi High Court · (2010) 05 DEL CK 0187
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts28 May 2010
O.S. Bajpai Vs The Administrator (LT. Governor of Delhi) and Others
Delhi High Court · (2010) 172 DLT 442
Constitution of India, 1950 — Article 14, 226Delhi Apartment Ownership Act, 1986 — Section 13, 13(1), 13(2), 14, 15
High Courts28 May 2010
Indo Foreign Commercial Agency (Produce) Pvt. Ltd. and Others Vs Punjab and Sind Bank
Delhi High Court · (2011) 183 DLT 682
Civil Procedure Code, 1908 (CPC) — Section 60(1)Debts Recovery Tribunal Act, 1993 — Section 19(12), 29Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 29
High Courts28 May 2010Dismissed
Apeejay School Vs Sh. Darbari Lal and Others
Delhi High Court · (2010) 170 DLT 608 : (2010) 5 SLR 647
Administrative Tribunals Act, 1985 — Section 28Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 226
High Courts28 May 2010Dismissed
Samarth Trust and Shri Dutta Kinkar Joshi Vs Union of India (UOI) Ministry of Environment and Forests and Others
Delhi High Court · (2010) 05 DEL CK 0097
Environment (Protection) Act, 1986 — Section 3(1), 3(2)Environment (Protection) Rules, 1986 — Rule 5(3)
High Courts28 May 2010Dismissed
Rajendra Kumar Gupta and Others Vs Shivraj Gupta and Another
Delhi High Court · (2010) 05 DEL CK 0033
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Delhi High Court Act, 1966 — Section 10(1)
High Courts26 May 2010Dismissed
Raj Kumar and Others Vs Union of India (UOI) and Another
Delhi High Court · (2010) 05 DEL CK 0286
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226
High Courts26 May 2010Dismissed
Vijay Tractores Corporation Vs Union of India (UOI) and Others
Delhi High Court · (2010) 05 DEL CK 0284
Arbitration Act, 1940 — Section 14(2), 15, 16, 30, 33Civil Procedure Code, 1908 (CPC) — Section 34Interest Act, 1978 — Section 3(1)
High Courts26 May 2010Dismissed
Ram Krishan and Others Vs D.T.C. and Another
Delhi High Court · (2010) 05 DEL CK 0260
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25F
High Courts26 May 2010Disposed Off
Amar Singh Sharma and Others Vs Anand Kumar Sharma
Delhi High Court · (2010) 05 DEL CK 0217
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10, Order 8 Rule 9, 10
High Courts26 May 2010Dismissed
Anupam Garg Vs The District Judge Office of District Sessions Judge
Delhi High Court · (2010) 05 DEL CK 0216
Constitution of India, 1950 — Article 226
High Courts26 May 2010Allowed
The Central Secretariat Stenographers Service Association and Others Vs The Central Secretariat Service, Direct Recruit Assistants Association and Others
Delhi High Court · (2010) 118 DRJ 659
Administrative Tribunals Act, 1985 — Section 19Central Secretariat Service Rules, 1962 — Rule 10, 12(2), 13Central Secretariat Service Section Officers Grade/Stenographers Grade B (Limited Departmental Competitive Examination) Regulations, 1964 — Regulation 4
High Courts26 May 2010Dismissed
Surat Singh Vs Union of India and Another
Delhi High Court · (2010) 05 DEL CK 0168
High Courts26 May 2010Allowed
Sahana Siddique and Others Vs Dharm Vir and Others
Delhi High Court · (2010) 05 DEL CK 0152
Motor Vehicles Act, 1988 — Section 95
High Courts26 May 2010Allowed
Amarpal (Raj Pal) Vs State
Delhi High Court · (2010) 170 DLT 788 : (2010) 7 RCR(Criminal) 1270
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 201, 302, 34