High Courts01 Jun 2010Dismissed
Ashok Kumar Khurana Vs Lokeshwar Nath Gulati and Others
Delhi High Court · (2012) ACJ 556 : (2011) 1 TAC 260
Evidence Act, 1872 — Section 106
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,581 of 6,586
High Courts01 Jun 2010Dismissed
National Insurance Co. Ltd. Vs Anshu Gupta and Another
Delhi High Court · (2012) ACJ 1052 : (2011) 2 TAC 126
Motor Vehicles Act, 1988 — Section 149(2)
High Courts01 Jun 2010Dismissed
Lekh Raj Singh Vs UOI and Others
Delhi High Court · (2010) 06 DEL CK 0045
Army Act, 1950 — Section 154(2), 164(2), 179
High Courts01 Jun 2010Dismissed
A.K. Malhotra and Another Vs DDA
Delhi High Court · (2010) 06 DEL CK 0038
Constitution of India, 1950 — Article 226, 32
High Courts01 Jun 2010
TP Selvam Vs Group Commandant CISF and Others
Delhi High Court · (2010) 06 DEL CK 0035
Central Industrial Security Force Rules, 1969 — Rule 54
High Courts01 Jun 2010
Giriraj Kishore Verma Vs Central Registrar of Co-operative Societies and Others
Delhi High Court · (2010) 06 DEL CK 0031
Multi State Cooperative Societies (Privileges, Properties and Funds, Accounts, Audit, Winding up and Execution of Decrees, Orders and Decisions) Rules, 1985 — Rule 19Multi-State Cooperative Societies Act, 1984 — Section 77, 80, 81(2), 84Multi-State Cooperative Societies Rules, 1985 — Rule 19, 19(M)
High Courts01 Jun 2010
Rameshwari and Others Vs D.T.C. and Others
Delhi High Court · (2012) ACJ 217
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts01 Jun 2010
Oriental Fire and General Insurance Co. Ltd. Vs Arjun Thapa and Others
Delhi High Court · (2010) 06 DEL CK 0029
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)Constitution of India, 1950 — Article 12Evidence Act, 1872 — Section 95
High Courts01 Jun 2010Allowed
Kiran Bhardwaj and Another Vs Reliance Gen. Insurance Co. Ltd. and Others
Delhi High Court · (2011) 5 AD 488 : (2011) 124 DRJ 326
Motor Vehicles Act, 1988 — Section 140, 166Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts01 Jun 2010
Saroj Gupta and others Vs Ram Akbal and others
Delhi High Court · (2011) ACJ 2394
High Courts01 Jun 2010Allowed
Rameshwari and Others Vs Delhi Transport Corporation and Others
Delhi High Court · (2012) ACJ 217
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts01 Jun 2010
Shri Raj Kumar Sharma Vs Union of India (UOI) and Another
Delhi High Court · (2010) 6 ILR Delhi 451
Prevention of Corruption Act, 1988 — Section 13(1)
High Courts01 Jun 2010Dismissed
Usha Rani Jain and Others Vs Raj Pal and Others
Delhi High Court · (2010) 06 DEL CK 0009
High Courts01 Jun 2010Dismissed
Diamond Copy House Vs Oriental Insurance Company Ltd. and Others
Delhi High Court · (2010) 06 DEL CK 0008
High Courts01 Jun 2010Allowed
Baldev Raj Vs Subey Singh and Others
Delhi High Court · (2010) 06 DEL CK 0007
High Courts31 May 2010Dismissed
Mahesh Chand Goyal and Others Vs Genious Promoters and Developers Pvt. Ltd.
Delhi High Court · (2010) 118 DRJ 652
Delhi Development Act, 1957 — Section 14
High Courts31 May 2010Dismissed
Sunita Rajput and Others Vs Yogender Ratawal and Others
Delhi High Court · (2010) 5 ILR Delhi 389
Benami Transactions (Prohibition) Act, 1988 — Section 2, 3(1), 3(2), 4, 4(1)Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 151, 21
High Courts31 May 2010
Ex. L/NK Vimal Kumar Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 171 DLT 261
Army Rules, 1954 — Rule 115, 115(2), 115(2A), 125Border Security Force Act, 1968 — Section 117(2), 20, 26, 48, 70Border Security Force Rules, 1965 — Rule 48(3), 49(2), 49(3)
High Courts31 May 2010Dismissed
Ex. Constable Shrimant Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 05 DEL CK 0288
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11Constitution of India, 1950 — Article 226, 309, 311(2)Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 15(2), 24, 25, 9(4)
High Courts31 May 2010
P.T. Munshi Ram and Associates Vs Delhi Development Authority
Delhi High Court · (2010) 05 DEL CK 0287
Contract Act, 1872 — Section 73