High Courts04 Jun 2010Dismissed
Rupesh Kumar Chaudhary @ Roop Lal @ Narender Singh @ Habib Khan @ Mahender Kr. Maurya Vs State
Delhi High Court · (2011) 2 AD 542
Penal Code, 1860 (IPC) — Section 201, 302, 366
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,579 of 6,586
High Courts04 Jun 2010Disposed Off
Kesinga Paper Mills Private Limited Vs Ministry of Corporate Affairs
Delhi High Court · (2012) 171 CompCas 321 : (2010) 101 SCL 321
Companies (Court) Rules, 1959 — Rule 94Companies Act, 1956 — Section 162, 560, 560(1), 560(2), 560(3)
High Courts04 Jun 2010Dismissed
Tirupati Buildestates Pvt. Ltd. Vs Texmaco Ltd. and Others
Delhi High Court · (2010) 06 DEL CK 0051
Constitution of India, 1950 — Article 300AContract Act, 1872 — Section 36Delhi Development Act, 1957 — Section 11, 15, 55
High Courts04 Jun 2010Dismissed
Sunair Hotels Ltd. Vs State and Another
Delhi High Court · (2011) 2 AD 539
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 482, 483
High Courts04 Jun 2010
Mahinder Vs State (NCT of Delhi)
Delhi High Court · (2010) 06 DEL CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts04 Jun 2010
Deep Mala Singh and Others Vs Mohan Kant Jha and Others
Delhi High Court · (2010) 06 DEL CK 0043
High Courts04 Jun 2010Disposed Off
KSB Aktiengesellschaft and Ors Vs KSB Global Limited
Delhi High Court · (2011) 45 PTC 103
Companies Act, 1956 — Section 22Trade Marks Act, 1999 — Section 2(1), 29, 29(1), 29(2), 29(4)
High Courts04 Jun 2010Dismissed
Mr. Tuncay Alankus Vs The Central Bureau of Investigation
Delhi High Court · (2010) 06 DEL CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 238, 239, 240, 241, 242Delhi High Court Rules and Orders — Rule 3Evidence Act, 1872 — Section 165
High Courts04 Jun 2010
Suganthi and Another Vs Khairati Lal Agan Pal and Others
Delhi High Court · (2010) 06 DEL CK 0028
High Courts04 Jun 2010Allowed
Ram Niwas Sharma and Another Vs Chander Pal and Another
Delhi High Court · (2010) 06 DEL CK 0027
High Courts04 Jun 2010
National Insurance Company Ltd. Vs Raj Kumari and Others
Delhi High Court · (2010) 06 DEL CK 0026
High Courts04 Jun 2010
Haryana Roadways Vs Rajendra Singh Bist and Others
Delhi High Court · (2011) 2 TAC 122
High Courts04 Jun 2010Allowed
Nirmala and Others Vs Government of NCT of Delhi and Others
Delhi High Court · (2011) 7 RCR(Civil) 965
Constitution of India, 1950 — Article 14, 16, 19, 31A, 31BDelhi Land Reforms Act, 1954 — Section 50Hindu Succession (Amendment) Act, 2005 — Section 4(1), 4(2), 48, 52, 6
High Courts04 Jun 2010
Bhushan Steel Ltd. Vs Singapore International Arbitration Centre and Another
Delhi High Court · (2010) 6 ILR Delhi 295
Arbitration and Conciliation Act, 1996 — Section 11, 16, 16(1), 16(2), 16(4)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 16, 17, 18, 19Specific Relief Act, 1963 — Section 34, 41
High Courts04 Jun 2010Dismissed
Virender Singh Pan War Vs Union of India (UOI) and Another
Delhi High Court · (2010) 06 DEL CK 0010
Constitution of India, 1950 — Article 226
High Courts04 Jun 2010Dismissed
Sharex Acting through Vinod Kumar Chadha Vs Smt. Sudershan Suri
Delhi High Court · (2010) 170 DLT 600 : (2011) 7 RCR(Civil) 1023
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 151Evidence Act, 1872 — Section 91, 92
High Courts03 Jun 2010
Saroj Rani Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2010) 5 ILR Delhi 407
Constitution of India, 1950 — Article 14, 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 176, 176(1A)Penal Code, 1860 (IPC) — Section 302
High Courts03 Jun 2010
Onkar Nath Bhaskar and Another Vs S.S. Bakshi and Another
Delhi High Court · (2010) 06 DEL CK 0050
Succession Act, 1925 — Section 263, 264
High Courts03 Jun 2010Dismissed
Commissioner of Income Tax Vs IFCI Ltd.
Delhi High Court · (2011) 199 TAXMAN 21
Income Tax Act, 1961 — Section 260A, 271(1)
High Courts03 Jun 2010Allowed
Haldiram Bhujiawala and Another Vs Anand Kumar Deepak Kr. and Another
Delhi High Court · (2010) 4 ILR Delhi 753 : (2010) 43 PTC 771