High Courts06 May 2010Dismissed
Shalimar Gas, Mrs. Aruna Nanda and Anil Kumar Vs Indian Oil Corporation Ltd., Bandra (East), Mumbai and Indian Oil Corporation Limited
Delhi High Court · (2010) 05 DEL CK 0086
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,594 of 6,586
High Courts05 May 2010Dismissed
R.B. Mall Vs General Manager, Punjab National Bank and Another
Delhi High Court · (2010) 05 DEL CK 0332
Constitution of India, 1950 — Article 226
High Courts05 May 2010Allowed
Rajesh Sharma Vs Sushil Ahuja
Delhi High Court · (2010) 05 DEL CK 0330
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11Constitution of India, 1950 — Article 226, 329
High Courts05 May 2010
Parmanand Vs Suman Sharma and Others
Delhi High Court · (2010) 05 DEL CK 0329
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts05 May 2010Dismissed
Pappu Vs State NCT of Delhi
Delhi High Court · (2010) 05 DEL CK 0302
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts05 May 2010Dismissed
In Re: India Capacitors Ltd.
Delhi High Court · (2010) 119 DRJ 358
Companies Act, 1956 — Section 391Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20(1)
High Courts05 May 2010Allowed
Union Public Service Commission Vs Neelam Yadav
Delhi High Court · (2010) 05 DEL CK 0235
High Courts05 May 2010Dismissed
Sanjeev Kumar Vs Sweta Kumari
Delhi High Court · (2010) 05 DEL CK 0205
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115Constitution of India, 1950 — Article 226, 227Hindu Marriage Act, 1955 — Section 13(1), 24
High Courts05 May 2010Disposed Off
Gordhan and Another Vs Smt. Vijay Laxmi and Others
Delhi High Court · (2010) 05 DEL CK 0192
Delhi Land Reforms Act, 1954 — Section 50
High Courts05 May 2010Dismissed
M/s Darshmesh Tourist Taxi Ser. Vs Kanta Prasad Sharma and Others
Delhi High Court · (2010) 05 DEL CK 0188
Penal Code, 1860 (IPC) — Section 447
High Courts05 May 2010Disposed Off
Raj Kumar Mangla Vs Commissioner of Income Tax
Delhi High Court · (2011) 10 TAXMAN 13
Income Tax Act, 1961 — Section 127(2), 154
High Courts05 May 2010Dismissed
Oman International Bank S.A.O.G. Vs Appellate Authority for Industrial and Financial Reconstruction
Delhi High Court · (2010) 3 BC 189 : (2010) 157 CompCas 149 : (2010) 3 CompLJ 57 : (2010) 4 ILR Delhi 722 : (2010) 102 SCL 54
Companies Act, 1956 — Section 391, 394, 529ASecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 5(1)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 15(1), 16, 16(1), 17(3)
High Courts05 May 2010Allowed
Rahis Vs State (NCT) of Delhi
Delhi High Court · (2010) 05 DEL CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts05 May 2010Dismissed
Krishan Pal and Others Vs MCD and Others
Delhi High Court · (2010) 05 DEL CK 0059
Constitution of India, 1950 — Article 226
High Courts05 May 2010Dismissed
Pankaj Biswas, Vishwajeet Dass @ Nirmal and Zahoor Alam Vs State
Delhi High Court · (2010) 05 DEL CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 394, 397, 411
High Courts05 May 2010Dismissed
Accord Alloys Ltd. Vs Asia Minerals Ltd.
Delhi High Court · (2010) 05 DEL CK 0014
Arbitration and Conciliation Act, 1996 — Section 16, 34, 48
High Courts05 May 2010
The Nav Bharat Refrigeration and Industries Ltd. Vs The Presiding Officer, Labour Court-III and Ors
Delhi High Court · (2010) 05 DEL CK 0004
Industrial Disputes Act, 1947 — Section 17B