High Courts08 Jul 2010Dismissed
CMI Limited Vs Bharat Sanchar Nigam Ltd. and Another
Delhi High Court · (2010) 07 DEL CK 0168
Arbitration and Conciliation Act, 1996 — Section 11, 33, 33(1), 33(2), 33(6)
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,573 of 6,586
High Courts08 Jul 2010
Municipal Corporation of Delhi Vs Sh. R.L. Chugh and Others
Delhi High Court · (2011) 182 DLT 6 : (2011) 131 FLR 279 : (2011) LLR 1256
Industrial Disputes Act, 1947 — Section 25F
High Courts08 Jul 2010
Sham Kishore Vs Registrar Cooperative Societies and Others
Delhi High Court · (2010) 07 DEL CK 0123
Constitution of India, 1950 — Article 19(1)Delhi Co-operative Societies Act, 1972 — Section 11(1), 97(1), 97(2)Delhi Co-operative Societies Rules, 1973 — Rule 12, 16, 16(2)
High Courts08 Jul 2010Dismissed
Shri Tilak, Shri Ashok and Shri Vijay Vs Smt. Veena
Delhi High Court · (2011) 1 ILR Delhi 15
Delhi Rent Control Act, 1958 — Section 14(1), 25B
High Courts07 Jul 2010Allowed
Ram Sagar and Another Vs New India Assurance Co. Ltd. and Others
Delhi High Court · (2010) 07 DEL CK 0375
Minimum Wages Act, 1948 — Section 3, 4, 5
High Courts07 Jul 2010Dismissed
Joginder Singh Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 07 DEL CK 0305
Delhi Police (Promotion and Confirmation) Rules, 1980 — Rule 5Penal Code, 1860 (IPC) — Section 279, 307, 337, 34, 411
High Courts07 Jul 2010Dismissed
Union of India (UOI) and Another Vs Shri H. Phani Raju
Delhi High Court · (2010) 07 DEL CK 0304
High Courts07 Jul 2010Dismissed
PCL Enterprises Limited Vs Royal Cushion Vinyl Products Pvt. Ltd.
Delhi High Court · (2010) 118 DRJ 743
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1), 22, 22(1)
High Courts07 Jul 2010Disposed Off
Alka Jain Vs NCT of Delhi and Others
Delhi High Court · (2010) 07 DEL CK 0225
Civil Procedure Code, 1908 (CPC) — Section 151Delhi Land Reforms Act, 1954 — Section 81, 82
High Courts07 Jul 2010Disposed Off
Sheikh Raziuddin Vs Baby Tanzila Thr. Her Mother/Natural Guardian Haseen Bano
Delhi High Court · (2010) 07 DEL CK 0215
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3
High Courts07 Jul 2010Dismissed
Balraj Singh Vs Commissioner of Police and Others
Delhi High Court · (2010) 07 DEL CK 0210
High Courts07 Jul 2010Dismissed
CIT Vs SPL Industries Ltd.
Delhi High Court · (2010) 07 DEL CK 0176
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14BIncome Tax Act, 1961 — Section 143(2), 2(24), 234B, 234D, 260A
High Courts07 Jul 2010
Ishan Institute of Management and Technology Vs National Council for Teacher Education and Another
Delhi High Court · (2010) 07 DEL CK 0122
High Courts07 Jul 2010
Shankar and Another Vs State (N.C.T) of Delhi
Delhi High Court · (2010) 5 ILR Delhi 635
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 449
High Courts07 Jul 2010Dismissed
Union of India (UOI) Vs Jagmohan Sharma
Delhi High Court · (2010) 07 DEL CK 0086
High Courts07 Jul 2010
Govt. of N.C.T. of Delhi and Others Vs Bishan Singh Chauhan
Delhi High Court · (2010) 07 DEL CK 0085
High Courts07 Jul 2010
Mangat Ram Sharma (since deceased Through L.R.s) Vs DDA and Another
Delhi High Court · (2010) 5 ILR Delhi 443
High Courts06 Jul 2010Dismissed
M.T.Z. Industries Ltd. and Raghusudon Vs Mr. K.C. Khosla (Deceased) through LRs.
Delhi High Court · (2010) 07 DEL CK 0420
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 100Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 106, 107, 111, 53A
High Courts06 Jul 2010Dismissed
Government of NCT of Delhi Vs Raja Ram
Delhi High Court · (2010) 07 DEL CK 0418
Constitution of India, 1950 — Article 14
High Courts06 Jul 2010Dismissed
Harpal Singh, Conductor Vs Delhi Transport Corporation
Delhi High Court · (2010) 07 DEL CK 0351
Delhi Road Transport Laws (Amendment) Act, 1971 — Section 4Road Transport Corporations Act, 1950 — Section 45