High Courts09 Jul 2010
Harpal Singh Vs North Delhi Power Ltd.
Delhi High Court · (2010) 07 DEL CK 0415
Delhi Electricity Supply Code and Performance Standard Regulations, 2007 — Regulation 49Electricity Act, 2003 — Section 138, 42(5)
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,572 of 6,586
High Courts09 Jul 2010
Pt. Ganga Prasad Sharma Vs Dr. Beni Prasad Sharma
Delhi High Court · (2010) 07 DEL CK 0374
Civil Procedure Code, 1908 (CPC) — Section 100, 100(4), 100(5), 151
High Courts09 Jul 2010Dismissed
Nakul Kohli Vs State
Delhi High Court · (2010) CriLJ 4536 : (2010) 173 DLT 197 : (2010) 5 ILR Delhi 644
Evidence Act, 1872 — Section 64, 65Penal Code, 1860 (IPC) — Section 120B, 29, 415, 419, 420
High Courts09 Jul 2010Dismissed
Cotton Corporation of India Ltd. Vs N.S. Katoch and Another
Delhi High Court · (2010) 07 DEL CK 0247
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Transfer of Property Act, 1882 — Section 106
High Courts09 Jul 2010Disposed Off
Yuvraj Gaba Vs KS Mehra Commissioner MCD and Others
Delhi High Court · (2010) 07 DEL CK 0217
High Courts09 Jul 2010Disposed Off
Vir Prakash Arora and Others Vs State and Others
Delhi High Court · (2010) 07 DEL CK 0216
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120, 406, 468, 471
High Courts09 Jul 2010Dismissed
State Bank of India Vs Mohd. Shahjahan
Delhi High Court · AIR 2010 Delhi 205
Right to Information Act, 2005 — Section 20, 8, 8(1)
High Courts09 Jul 2010Dismissed
National Building Construction Corporation Ltd. Vs Antia Electricals Pvt. Ltd. Antia Electricals Pvt. Ltd. Vs National Building Construction Corporation Ltd. and Others
Delhi High Court · (2010) 07 DEL CK 0167
Arbitration Act, 1940 — Section 20Arbitration and Conciliation Act, 1996 — Section 16(2), 34, 34(2), 6, 7(4)Companies Act, 1956 — Section 34
High Courts09 Jul 2010Dismissed
Hansalaya Properties and Others Vs Dalmia Cement (Bharat) Limited
Delhi High Court · (2010) 07 DEL CK 0119
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 14 Rule 5, Order 16 Rule 1, Order 16 Rule 1(1), Order 16 Rule 1(2)
High Courts09 Jul 2010Dismissed
Anil Kumar Vs State Shankar Vs The State (NCT of Delhi)
Delhi High Court · (2010) 4 Crimes 383
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 363, 366, 375, 376, 504
High Courts09 Jul 2010Dismissed
Sachin @ Kalu Vs State of Delhi
Delhi High Court · (2010) 07 DEL CK 0091
Penal Code, 1860 (IPC) — Section 376Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 45
High Courts09 Jul 2010Dismissed
MCD Vs Anand Prakash Gupta
Delhi High Court · (2010) 07 DEL CK 0077
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3Limitation Act, 1963 — Section 5
High Courts08 Jul 2010Dismissed
Prateek Singh Patel Vs Medical Council of India and Another
Delhi High Court · (2010) 07 DEL CK 0339
Indian Medical Council Act, 1956 — Section 33
High Courts08 Jul 2010Dismissed
Rameshwar Dayal Gupta Vs Abaskar Construction P. Ltd.
Delhi High Court · (2010) 07 DEL CK 0274
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 92, 92(4)Industrial Disputes Act, 1947 — Section 2
High Courts08 Jul 2010Disposed Off
Surya Charitable Welfare Society Vs Central Board of Trustees and Another
Delhi High Court · (2010) 171 DLT 283
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 16, 7, 7A, 7B
High Courts08 Jul 2010Allowed
Shanti College of Education Vs National Council for Teacher Education and Another
Delhi High Court · (2010) 07 DEL CK 0260
National Council for Teacher Education Act, 1993 — Section 18(4)
High Courts08 Jul 2010Dismissed
Sriprakash Aggarwal Vs C.B. Singh, SR. Intelligence Officer of Dgcei
Delhi High Court · (2011) 263 ELT 239
Central Excises and Salt Act, 1944 — Section 2
High Courts08 Jul 2010Allowed
Jawed Zia Vs Syeda Afshan Rehman
Delhi High Court · (2010) 07 DEL CK 0206
High Courts08 Jul 2010
Bhagat Singh Vs The Commissioner of Police and Others
Delhi High Court · (2010) 07 DEL CK 0188