COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 4,571 of 6,586

High Courts13 Jul 2010Dismissed

Indian Sugar Exim Corporation Ltd. Vs Subhash Chand Kohli and Chandra Mohan Kohli

Delhi High Court · (2010) 171 DLT 176

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 20 Rule 12, Order 26 Rule 10, Order 26 Rule 9

High Courts13 Jul 2010Dismissed

Joice Michael Vs Union of India and Others

Delhi High Court · (2010) 07 DEL CK 0253

Central Industrial Security Force Rules, 1969 — Rule 15, 19Penal Code, 1860 (IPC) — Section 279, 338

High Courts13 Jul 2010Disposed Off

M/s Rama Construction Company Vs High Court of Delhi

Delhi High Court · (2010) 07 DEL CK 0227

Arbitration and Conciliation Act, 1996 — Section 11, 11(10)

High Courts13 Jul 2010Dismissed

Rahul Kumar Mishra Vs Union of India and Others

Delhi High Court · (2010) 07 DEL CK 0223

Central Civil Services (Temporary Service) Rules, 1965 — Rule 5, 5(1)Central Reserve Police Force Rules, 1955 — Rule 16

High Courts13 Jul 2010Dismissed

K.O. Mathai Vs UOI and Others

Delhi High Court · (2010) 07 DEL CK 0178

Pharmacy Act, 1948 — Section 31, 32, 33

High Courts13 Jul 2010Dismissed

H.C. Sukhbir Singh Vs UOI and Ors

Delhi High Court · (2010) 07 DEL CK 0139

Constitution of India, 1950 — Article 226

High Courts13 Jul 2010Dismissed

Surya Kiran Maintenance Society Vs Shri Shiv Sharma and Another

Delhi High Court · (2010) 07 DEL CK 0104

Limitation Act, 1963 — Section 5

High Courts12 Jul 2010Allowed

Sanjay Mehra & Ors Vs Sunil Malhotra & Anr

Delhi High Court · (2010) 170 DLT 797

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(a), 14(1)(b), 14(1)(e), 14(1)(g), 14(1)(k), 14(6), 14(7), 19, 25B, 25B(4), 25B(5), 25B(7), 25B(8)

High Courts12 Jul 2010Dismissed

Govt. of NCT of Delhi and Another Vs Amit Kumar

Delhi High Court · (2010) 07 DEL CK 0329

Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)Penal Code, 1860 (IPC) — Section 147, 148, 323, 324, 452

High Courts12 Jul 2010Dismissed

Smiths Detection (Asia Pacific) Pte Ltd. and Another Vs Union of India (UOI)

Delhi High Court · (2010) 119 DRJ 238

Constitution of India, 1950 — Article 14, 19(1)

High Courts12 Jul 2010Disposed Off

Hari Narain Tandon Vs Union of India (UOI) and Others

Delhi High Court · (2010) 07 DEL CK 0284

Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 7

High Courts12 Jul 2010Dismissed

Chameli Devi Vs Municipal Corporation of Delhi and Others

Delhi High Court · (2010) 07 DEL CK 0262

Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Section 5

High Courts12 Jul 2010Allowed

Agarwal Metal Works Pvt. Ltd. Vs Deputy Commr., C. Ex., Jaipur

Delhi High Court · (2011) 263 ELT 397

Central Excises and Salt Act, 1944 — Section 11

High Courts12 Jul 2010

Director General, Doordarshan Vs Dharam Singh and Another

Delhi High Court · (2010) 07 DEL CK 0173

High Courts12 Jul 2010

Rajan Mayor and Another Vs Panalpina World Transport

Delhi High Court · (2010) 4 BC 10 : (2011) 6 RCR(Criminal) 1172

Companies Act, 1956 — Section 51Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 23C(2)

High Courts12 Jul 2010

Chander Prakash and Others Vs The State

Delhi High Court · (2010) CriLJ 4160

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 302, 34

High Courts12 Jul 2010

Union of India (UOI) Vs U.P. Provincial Police Service Association and Others

Delhi High Court · (2010) 07 DEL CK 0095

Constitution of India, 1950 — Article 142

High Courts12 Jul 2010

Government of NCT of Delhi and Others Vs Mahavir Singh and Another

Delhi High Court · (2010) 07 DEL CK 0090

Constitution of India, 1950 — Article 226

High Courts12 Jul 2010Allowed

Union of India (UOI) and Another Vs Shanti Devi Sharma

Delhi High Court · (2010) 07 DEL CK 0088

Constitution of India, 1950 — Article 21

High Courts12 Jul 2010Dismissed

Ms. Prachi Gupta Vs The Union of India (UOI) and Others

Delhi High Court · (2010) 07 DEL CK 0052

Constitution of India, 1950 — Article 226