High Courts05 Jul 2010
Ex. Constable Harish Chander Vs Commissioner of Police
Delhi High Court · (2010) 07 DEL CK 0066
Delhi Police Rules, 1980 — Rule 16
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,575 of 6,586
High Courts05 Jul 2010Dismissed
Ram Narain Sharma Vs Canara Bank
Delhi High Court · (2010) 07 DEL CK 0065
Banking Regulation Act, 1949 — Section 10(1), 10(1)BCanara Bank Service Regulations — Regulation 10, 11, 12, 13, 14Constitution of India, 1950 — Article 311, 311(2)
High Courts05 Jul 2010
Director General of Audit Central Expenditure and Another Vs Pankaj Joshi
Delhi High Court · (2010) 07 DEL CK 0045
High Courts05 Jul 2010Dismissed
The General Taxi Stand Association (Regd.) Vs New Delhi Municipal Council/Committee and Others
Delhi High Court · (2010) 07 DEL CK 0003
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 226, 227
High Courts05 Jul 2010
Commissioner of Income Tax Vs Honda Siel Power Products Ltd.
Delhi High Court · (2010) 235 CTR 336 : (2011) 333 ITR 547 : (2010) 194 TAXMAN 175
Evidence Act, 1872 — Section 114Income Tax Act, 1961 — Section 143(3), 263, 263(1), 80HHC, 80IA
High Courts02 Jul 2010
Sh. Arun Batra Vs Ms. Bimla Devi thru. LRs. and Others
Delhi High Court · (2010) 07 DEL CK 0419
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4Income Tax Act, 1961 — Section 19, 296UCSpecific Relief Act, 1963 — Section 16, 20
High Courts02 Jul 2010Dismissed
DDA Vs Jain Rolling Mills
Delhi High Court · (2010) 07 DEL CK 0408
Arbitration Act, 1940 — Section 33Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 7(4), 85(2)
High Courts02 Jul 2010
Director of Income Tax (Exemption) Vs Bagri Foundation
Delhi High Court · (2010) 233 CTR 538 : (2011) 1 ILR Delhi 6 : (2012) 344 ITR 193 : (2010) 192 TAXMAN 309
Civil Procedure Code, 1908 (CPC) — Section 20Income Tax Act, 1961 — Section 10, 11(1), 11(2), 12AA, 143(1)
High Courts02 Jul 2010
P.C. Sharma and Co. Vs Delhi Development Authority
Delhi High Court · (2010) 07 DEL CK 0373
Arbitration Act, 1940 — Section 20, 29, 30, 33
High Courts02 Jul 2010Dismissed
Syeda Afshan Rahman Vs Unoin of India (UOI)
Delhi High Court · (2010) 07 DEL CK 0359
Citizenship Act, 1955 — Section 5, 5(1), 7A, 7A(1), 7D(a)Citizenship Rules, 2009 — Rule 3Constitution of India, 1950 — Article 226
High Courts02 Jul 2010Dismissed
Sh. Mukesh Bhatt and Others Vs Central Registrar (Cooperative Societies) and Others
Delhi High Court · (2010) 07 DEL CK 0302
Constitution of India, 1950 — Article 142, 226
High Courts02 Jul 2010Dismissed
Mrs. Lata Chauhan Vs Sh. L.S. Bisht and Others
Delhi High Court · (2011) 181 DLT 101
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 7 Rule 3Contract Act, 1872 — Section 23Delhi Co-operative Societies Act, 1972 — Section 26, 60
High Courts02 Jul 2010Dismissed
Babu Lal Vs Kishan Lal
Delhi High Court · (2010) 07 DEL CK 0292
Limitation Act, 1963 — Section 12
High Courts02 Jul 2010Dismissed
Shyamo Vs Pipal Singh and Others
Delhi High Court · (2010) 07 DEL CK 0277
High Courts02 Jul 2010Dismissed
Smt. Sushila Devi Vs Shri Joginder Kumar
Delhi High Court · (2010) 07 DEL CK 0276
Hindu Marriage Act, 1955 — Section 24
High Courts02 Jul 2010Allowed
Sonu Seth Vs Suresh Seth
Delhi High Court · (2010) 171 DLT 597 : (2011) 6 RCR(Civil) 1117
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 9 Rule 8, Order 9 Rule 9, 11Hindu Marriage Act, 1955 — Section 13(1), 24
High Courts02 Jul 2010Disposed Off
Karan Mahendru and Another Vs Vatika Plantations (P) Ltd.
Delhi High Court · (2010) 07 DEL CK 0267
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2
High Courts02 Jul 2010Disposed Off
Saurabh Gupta Vs State
Delhi High Court · (2011) 1 JCC 141
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 120B, 34, 364A
High Courts02 Jul 2010Dismissed
Chandan Vs The State
Delhi High Court · (2010) 07 DEL CK 0259
Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2Penal Code, 1860 (IPC) — Section 302
High Courts02 Jul 2010Disposed Off
Vasudeva Publicity Service and Another Vs MRF Ltd.
Delhi High Court · (2010) 07 DEL CK 0258
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4Constitution of India, 1950 — Article 142, 299(1)Contract Act, 1872 — Section 70