High Courts02 Jul 2010Dismissed
The Oriental Insurance Co. Ltd. Vs Kuldeep Gangwani and Others
Delhi High Court · (2010) 07 DEL CK 0255
Civil Procedure Code, 1908 (CPC) — Section 151Motor Vehicles Act, 1939 — Section 95
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,576 of 6,586
High Courts02 Jul 2010Dismissed
Arvind Kumar Vs The State (N.C.T. of Delhi)
Delhi High Court · (2010) 07 DEL CK 0222
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 302, 304, 304A
High Courts02 Jul 2010Disposed Off
Net Ram Vs The State (Delhi Admn.)
Delhi High Court · (2011) 1 JCC 174
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts02 Jul 2010Dismissed
Hari Om Maheshwari Vs Mrs. Usha Maheshwari
Delhi High Court · (2010) 07 DEL CK 0214
Criminal Procedure Code, 1973 (CrPC) — Section 125Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Jul 2010Dismissed
Manish @ Sonu Vs State of Delhi
Delhi High Court · (2010) 07 DEL CK 0186
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3)
High Courts02 Jul 2010
Faqir Chand and Others Vs State and Another
Delhi High Court · (2010) 07 DEL CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 380, 448
High Courts02 Jul 2010Dismissed
State (Delhi Admn.) Vs Sharad Dogra and Others
Delhi High Court · (2010) 07 DEL CK 0158
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 380, 392, 394
High Courts02 Jul 2010
Ram Das and Another Vs The State (N.C.T. of Delhi)
Delhi High Court · (2011) 1 JCC 156
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts02 Jul 2010
Sanjay Mishra Vs State (N.C.T. of Delhi)
Delhi High Court · (2010) 4 Crimes 288
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Penal Code, 1860 (IPC) — Section 302, 326, 34
High Courts02 Jul 2010Allowed
New India Assurance Co. Ltd. Vs Shri Preet Pal Singh and Others
Delhi High Court · (2010) 173 DLT 113
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts02 Jul 2010Dismissed
Budhiraja Electricals Vs Rites
Delhi High Court · (2010) 07 DEL CK 0127
Arbitration Act, 1940 — Section 20, 29, 30, 33
High Courts02 Jul 2010
Jeevan Engineering Works Vs Union of India (UOI)
Delhi High Court · (2010) 07 DEL CK 0126
Arbitration Act, 1940 — Section 29, 30, 33
High Courts02 Jul 2010
R.S. Avtar Singh and Co. Vs National Project Construction Corporation Ltd. and Another
Delhi High Court · (2010) 07 DEL CK 0125
Arbitration Act, 1940 — Section 14, 29, 30, 33Partnership Act, 1932 — Section 69
High Courts02 Jul 2010
Duke Fashions (India) Ltd. Vs Girish Hosiery and Others Girish Hosiery Pvt. Ltd. Vs Duke Fashions (India) Ltd.
Delhi High Court · (2010) 07 DEL CK 0124
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4Trade and Merchandise Marks Act, 1958 — Section 11, 12(1), 17, 28(3)Trade Marks Act, 1999 — Section 11, 12, 12(2), 12(3), 124
High Courts02 Jul 2010
Sudershan Singh Vs Amrit Lata Jhamb
Delhi High Court · (2010) 07 DEL CK 0106
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 5, Order 9 Rule 9, 151Delhi Rent Control Act, 1958 — Section 14(1), 2(1), 2(11)
High Courts02 Jul 2010Dismissed
Ram Kishan Sharma Vs Layak Ram Sharma
Delhi High Court · (2010) 07 DEL CK 0105
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 12 Rule 8
High Courts02 Jul 2010
Gurvender Singh Saini Vs School Management of Guru Harkrishan Public School and Others
Delhi High Court · (2010) 07 DEL CK 0080
Constitution of India, 1950 — Article 226Delhi School Education Act, 1973 — Section 10Delhi School Education Rules, 1973 — Rule 115
High Courts02 Jul 2010Allowed
Sh. Dev Dutt Sharma Vs Managing Society National Public School and Others
Delhi High Court · (2010) 07 DEL CK 0079
Constitution of India, 1950 — Article 226Delhi School Education Act, 1973 — Section 10, 10(1), 10(2), 4(1)Delhi School Education Rules, 1973 — Rule 45, 47
High Courts02 Jul 2010Dismissed
Union of India (UOI) Vs S. Ranjan and Brothers
Delhi High Court · (2010) 07 DEL CK 0048
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)
High Courts02 Jul 2010Dismissed
Hazari Lal and Another Vs Financial Commissioner and Another
Delhi High Court · (2010) 07 DEL CK 0047
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6Limitation Act, 1963 — Section 5