High Courts17 Nov 2025Dismissed
Pushpinder Kumar & Anr. Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2413
CPC-Order I Rule 10DMC Act
COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 445 of 6,051
High Courts17 Nov 2025Allowed
TCNS Clothing Company Limited Vs Sunil Kumar & Anr.
Delhi High Court · (2025) 11 DEL CK 2472
Code of Civil Procedure, 1908-Order XLIII Rule 1(a), Section 151, VII Rule 11(d), VII Rule 11, VII Rule 10, VII Rule 10ACommercial Courts Act, 2015-Section 2(1)(c), 2(1)(c)(vii), 2(c), 2(c)(i), 2(c)(ii), 2(c)(vii), 2(c)(xx)Indian Contract Act, 1872-Section 23
High Courts17 Nov 2025Dismissed
M/S AG's Welfare Funds Vs S.O. Rohilla & Anr.
Delhi High Court · (2025) 11 DEL CK 2462
Constitution of India-Article 226, 227Industrial Disputes Act, 1947-Section 2(oo), 2(oo)(bb), 25F, 25NDelhi Shops and Establishments Act
High Courts17 Nov 2025Dismissed
Ashok Kumar Kaushik & Anr. Vs Mahipal Singh & Ors.
Delhi High Court · (2025) 11 DEL CK 2956
Delhi High Court (Original Side) Rules, 2018-Rule 2, 5Commercial Courts Act
High Courts17 Nov 2025Disposed Of
Karan Luthra Vs Late Shri M. K. Subba (Through LRS)
Delhi High Court · (2025) 11 DEL CK 2951
Code of Civil Procedure, 1908-Order VII Rule 11Limitation Act, 1963-Article 54
High Courts17 Nov 2025Dismissed
Municipal Corporation Of Delhi Vs M/s Manmohan Singh Wadhwa Constructions Pvt Ltd
Delhi High Court · (2025) 11 DEL CK 2939
Arbitration Act-Section 37Commercial Courts Act-Section 13(1-A)Limitation Act-Articles 116 and 117
High Courts17 Nov 2025Dismissed
Sub Inspector O Tuipa Maram Vs Union Of India & Ors.
Delhi High Court · (2025) 11 DEL CK 2933
Constitution of India-Article 309
High Courts17 Nov 2025
Union Of India & Ors. Vs Kamal Kishore
Delhi High Court · (2025) 11 DEL CK 2932
Constitution of India-Article 21, 226 and 227
High Courts17 Nov 2025Disposed Of
Monu Vs Union Of India & Ors.
Delhi High Court · (2025) 11 DEL CK 2512
High Courts17 Nov 2025Dismissed
Kendriya Vidyalaya Sangathan Vs Arushi Tanwar
Delhi High Court · (2025) 11 DEL CK 2497
Constitution of India-Article 14, 16, 226
High Courts17 Nov 2025Dismissed
Poorna Prajna Public School & Anr. Vs Sandeep Dahiya & Anr.
Delhi High Court · (2025) 11 DEL CK 2917
Delhi School Education Act, 1973-Section 8 to 12
High Courts17 Nov 2025Allowed
Delhi Urban Shelter Improvement Board Vs Subhash
Delhi High Court · (2025) 11 DEL CK 2908
Constitution of India-Article 226Industrial Disputes Act, 1947-Section 2A, 9C, 10, 10(4A)Industrial Disputes (Delhi Amendment) Act, 2003-Section 2
High Courts17 Nov 2025Dismissed
Anuradha Tewari Through Her SPA Vs Bal Kishan
Delhi High Court · (2025) 11 DEL CK 2894
Code of Civil Procedure, 1908-Order XLIII Rule 1(c), XXXIX Rule 10
High Courts17 Nov 2025Dismissed
Deepak Gupta Vs Rajeev Agarwal & Anr.
Delhi High Court · (2025) 11 DEL CK 2890
Indian Succession Act, 1925-Section 299, 276, 71
High Courts17 Nov 2025Dismissed
Jyoti Prasad Deceased Thr Lrs & Ors. Vs East End Enterprises & Ors.
Delhi High Court · (2025) 11 DEL CK 2888
Limitation Act, 1963-Section 5Civil Procedure Code, 1908-Order XXII Rules 3 and 9, Section 151, XXIIFatal Accidents Act, 1855-Section 1A
High Courts17 Nov 2025Allowed
Arun Kumar Vs Subhash Chand & Ors.
Delhi High Court · (2025) 11 DEL CK 2885
Code of Civil Procedure, 1908-Order VII Rule 11, VI Rule 4Hindu Succession Act, 1956Benami Act-Section 4(1), 4(2), 4(3)
High Courts17 Nov 2025
Mohd Yahya & Ors. Vs Farat Ara & Ors.
Delhi High Court · (2025) 11 DEL CK 2880
Code of Civil Procedure, 1908-Section 114, Order XLVII Rule 1Delhi Rent Control Act-Section 14(1)(e), 14, 25-B, 25-B(8)Indian Contract Act, 1872-Section 23, 28
High Courts17 Nov 2025Dismissed
Rajesh Tewari Vs The Nct Of Delhi
Delhi High Court · (2025) 11 DEL CK 2519
Indian Penal Code, 1860-Section 302, 34
High Courts17 Nov 2025Allowed
Dhurv Parsad Gupta Vs State
Delhi High Court · (2025) 11 DEL CK 2516
Indian Penal Code, 1860-Section 302, 201 & 34Criminal Procedure Code, 1973-Section 313