High Courts18 Nov 2025Allowed
Fahiq Siddiqui & Ors. Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2439
Bharatiya Nagarik Suraksha Sanhita-Section 528BNS-Sections 318(4), 319(2)IPC-Sections 420, 419
COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 443 of 6,051
High Courts18 Nov 2025Dismissed
M/S Saraswati Eduvision Pvt Ltd Vs Piramal Capital And Housing Finance Limited
Delhi High Court · (2025) 11 DEL CK 2474
Constitution of India-Article 226, 32, Part IIISecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2), 13(4), 14, 17, 18, second proviso to Section 18Recovery of Debts and Bankruptcy Act, 1993
High Courts18 Nov 2025Partly Allowed
Rakesh Singh Vs State
Delhi High Court · (2025) 11 DEL CK 2974
Indian Penal Code, 1860-Section 307, 34CrPC-Section 313
High Courts18 Nov 2025Partly Allowed
Surinder Kumar Grover Vs State & Ors.
Delhi High Court · (2025) 11 DEL CK 2955
Indian Evidence Act, 1872-Section 68Indian Succession Act, 1925-Section 63(b)
High Courts18 Nov 2025Disposed Of
Ms J M Jain Prop Sh Jeetmal Choraria Vs Union Of India Through Its Secretary & Ors.
Delhi High Court · (2025) 11 DEL CK 2940
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 75(2), 73(1), 74, 144, 75(7)IGST Act, 2107
High Courts18 Nov 2025Disposed Of
Vijender Vs Union Of India & Ors.
Delhi High Court · (2025) 11 DEL CK 2513
High Courts18 Nov 2025Dismissed
Dharmendra Singh Vs Union Of India & Ors.
Delhi High Court · (2025) 11 DEL CK 2511
High Courts18 Nov 2025Dismissed
Satpudke Tarkeshwar Dashrath Vs Union Of India & Ors.
Delhi High Court · (2025) 11 DEL CK 2510
High Courts18 Nov 2025Dismissed
Manoj Kumar Yadav Vs Union Of India & Ors.
Delhi High Court · (2025) 11 DEL CK 2508
High Courts18 Nov 2025Disposed Of
Arun Kumar Singh @ Arun Kumar Jain Vs Union Of India & Ors.
Delhi High Court · (2025) 11 DEL CK 2506
High Courts18 Nov 2025Disposed Of
Sharp Business Systems India L Vs UOI & Anr
Delhi High Court · (2025) 11 DEL CK 2490
Constitution of India-Article 226Finance Act, 1994
High Courts18 Nov 2025Dismissed
Pulak M. Pandey Vs Indian Institute Of Technology Delhi & Ors.
Delhi High Court · (2025) 11 DEL CK 2911
Constitution of India-Article 227
High Courts18 Nov 2025Disposed Of
Virender Chawla & Anr. Vs Naresh & Ors.
Delhi High Court · (2025) 11 DEL CK 2893
Code of Civil Procedure, 1908-Order XLIII Rule 1, Section 104, XXXIX Rules 1 and 2, VII Rule 11CrPC-Section 145
High Courts18 Nov 2025
Pawan Malik Vs Union Of India
Delhi High Court · (2025) 11 DEL CK 2536
Constitution of India-Article 226, 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Extradition Act, 1962-Section 5
High Courts18 Nov 2025Disposed Of
Grid Solutions SAS Vs Assistant Commissioner Of Income Tax & Anr.
Delhi High Court · (2025) 11 DEL CK 2529
Income Tax Act, 1961-Section 148A(1), 148A(3), 148, 149
High Courts18 Nov 2025Dismissed
Gautam Mehra Vs Sonia Mehra
Delhi High Court · (2025) 11 DEL CK 2288
Family Courts Act, 1984-Section 19, 7Hindu Marriage Act, 1955-Section 13(1)(i) and (ia), 26Code of Civil Procedure, 1908-Section 26, 151
High Courts18 Nov 2025Dismissed
Crest Digitel Private Limited Vs Delhi Metro Rail Corporation Limited & Anr.
Delhi High Court · (2025) 11 DEL CK 2282
Letters Patent-Clause XConstitution of India-Article 14General Financial Rules, 2017-Rule 194, 194(iv)
High Courts18 Nov 2025Disposed Of
Kavita Kharbanda & Ors. Vs Government Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2278
National Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 1999-Section 15, 16Constitution of India-Article 226, 227The Rights of Persons with Disabilities Act 2016-Section 14, 14(1)
High Courts18 Nov 2025Dismissed
Mrs Pawanjot Kaur Sawhney Vs Union Of India And Anr
Delhi High Court · (2025) 11 DEL CK 1946
Constitution of India, 1950- Article 21Companies Act, 2013- Section 149(12), 177, 188, 189, 212(12)
High Courts18 Nov 2025Disposed Of
Gupta Infotech & Anr. Vs Om Logistics Ltd.
Delhi High Court · (2025) 11 DEL CK 1945
Code of Civil Procedure 1908- Order 11 Rule 1(10)