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Delhi High Court judgments

1,21,018 judgments · page 444 of 6,051

High Courts18 Nov 2025Partly Allowed

Rakesh Singh Vs State

Delhi High Court · (2025) 11 DEL CK 1943

Code of Criminal Procedure, 1973- Section 313Indian Penal Code, 1860- Section 34, 307
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High Courts18 Nov 2025Dismissed

Gautam Mehra Vs Sonia Mehar

Delhi High Court · (2025) 11 DEL CK 1929

Code of Civil Procedure, 1908- Section 151Guardians & Wards Act, 1890- Section 17, 17(3)Hindu Minority and Guardianship Act, 1956- Section 13
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High Courts17 Nov 2025Dismissed

Azidul Hoque & Ors. Vs BSES Rajdhani Power Ltd & Anr.

Delhi High Court · (2025) 11 DEL CK 2313

Delhi Electricity Regulatory Commission (Supply Code and Performance Standards) Regulations, 2017-Regulation 10(3)(ix)Hyderabad Rent Control Act-Section 17The Delhi Urban Shelter Improvement Board Act, 2010-Section 2(f), 2(g), 10, Proviso to Sub-Section (3) of Section 10
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High Courts17 Nov 2025Allowed

Mamraj Vs The Govt Of Nct Of Delhi & Anr.

Delhi High Court · (2025) 11 DEL CK 2383

Indian Penal Code, 1860-Sections 323, 354, 354B, 509Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Sections 320, 482
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High Courts17 Nov 2025Dismissed

State Vs Sameer @ Pauwa

Delhi High Court · (2025) 11 DEL CK 2381

Code of Criminal Procedure, 1973-Section 313, 378, Sub-section (3) of Section 378Indian Penal Code, 1860-Sections 34, 392, 394, 397, 411
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High Courts17 Nov 2025Dismissed

MTS Papers India Limited Vs Spento Papers India LLP

Delhi High Court · (2025) 11 DEL CK 2425

Commercial Courts Act, 2015-Section 13(1A), 12ACode of Civil Procedure, 1908-Order XLIII, Section 151, VII Rule 10, VI Rule 17, VI Rule 1, VI Rule 2, VI Rule 12, VII Rule 11, XIV Rule 2(2), 20, 20(a), 20(c), 15 to 20Trade Marks Act, 1999-Section 134(2)
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